High Courts29 Mar 2012Allowed
Rajesh Kumar and Others Vs State of H.P.
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0047
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2012
1,698 judgments · page 48 of 85
High Courts29 Mar 2012Dismissed
State of Himachal Pradesh Vs Sh. Roop Lal and State of H.P.
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0029
High Courts29 Mar 2012Dismissed
State of Himachal Pradesh Vs Sh. Bhoop Ram and State of H.P.
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0028
High Courts29 Mar 2012Dismissed
State of H.P. Vs Shri Ranjhu Ram, The Superintending Engineer, HPPWD Circle Mandi, District Mandi, H.P. and The Executive Engineer, H.P.P.W.D Division No. -1, Mandi, District Mandi, H.P.
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0027
High Courts29 Mar 2012Dismissed
Labour Commissioner, Himachal Pradesh, Department of Labour and Employment, Shimla- 171001 and Labour and Conciliation Officer, Shimla Zone, New Himrus Building, Circular Road, Shimla-171001 Vs Sh. Bhagat Ram and State of H.P.
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0026
High Courts29 Mar 2012Dismissed
Labour Commissioner, Department of Labour and Employment, Himachal Pradesh, Shimla-1 and Labour and Conciliation Officer, Shimla Zone Shimla, H.P. Vs Sh. Besar Lal and Himachal Pradesh State Electricity Board
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0023
High Courts29 Mar 2012Dismissed
Labour Commissioner, Department of Labour and Employment, Himachal Pradesh, Shimla-1 and Labour and Conciliation Officer, Shimla Zone Shimla, H.P. Vs Sh. Nand Lal and Himachal Pradesh State Electricity Board
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0022
High Courts29 Mar 2012Dismissed
State of Himachal Pradesh Vs Hari Singh
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0021
High Courts29 Mar 2012Dismissed
Labour Commissioner, Himachal Pradesh, Department of Labour and Employment, Shimla- 171001 and Labour and Conciliation Officer, Shimla Zone, New Himrus Building, Circular Road, Shimla- 171001 Vs Sh Sita Ram and State of H.P.
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0005
High Courts28 Mar 2012
Smt. Rama Sharma Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0540
High Courts28 Mar 2012
Pratap Singh Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0534
High Courts28 Mar 2012
Shri Des Raj Gautam Vs Sh. Pankaj Kumar Sharma
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0518
Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts28 Mar 2012Dismissed
The Residents of Village Nagni Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2012) 2 ShimLC 755
High Courts28 Mar 2012Dismissed
Roshan Lal Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2012) 2 ShimLC 753
High Courts28 Mar 2012
Anita through her father Sh. Naresh Kumar Vs H.P. Board of School Education
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0450
High Courts28 Mar 2012
M. S. Jamwal, IAS (Retired) Vs Om Parkash Ex-Patwari P.C. Bahadpur and Others
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0413
Penal Code, 1860 (IPC) — Section 34, 420, 468
High Courts28 Mar 2012Dismissed
Roshan Lal Vs Jaimal Chand
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0284
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 9Constitution of India, 1950 — Article 227
High Courts28 Mar 2012
Savitri Guleria Vs State of H.P.
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0195
High Courts28 Mar 2012Dismissed
Ram Chand Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0039
Criminal Procedure Code, 1973 (CrPC) — Section 313Prevention of Food Adulteration Act, 1954 — Section 13(2), 16(1), 2, 7Prevention of Food Adulteration Rules, 1955 — Rule 9
High Courts27 Mar 2012
Sh. Duno Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0551