High Courts21 Mar 2012
Sh. Baldev Chand and Sh. Jagtar Singh Vs The State of H.P.
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0183
Constitution of India, 1950 — Article 309
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2012
1,698 judgments · page 53 of 85
High Courts21 Mar 2012
Shri Ajay Singh Thakur Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0174
High Courts21 Mar 2012Dismissed
Jagdish Vs State of H.P.
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0170
Criminal Procedure Code, 1973 (CrPC) — Section 154, 173, 313Penal Code, 1860 (IPC) — Section 279, 304A, 337, 338
High Courts21 Mar 2012
Gurdas Chand Vs Shri Baldev Chand
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0169
Negotiable Instruments Act, 1881 (NI) — Section 138, 147
High Courts21 Mar 2012Dismissed
State of Himachal Pradesh Vs Avtar Singh @ Tara Singh
High Court Of Himachal Pradesh · (2012) 2 ShimLC 830
Penal Code, 1860 (IPC) — Section 323, 341, 354
High Courts21 Mar 2012
Kirpal Singh Vs State of H.P.
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0142
Criminal Procedure Code, 1973 (CrPC) — Section 154, 439Penal Code, 1860 (IPC) — Section 306, 498A
High Courts21 Mar 2012
Duni Chand Vs State of H.P.
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0141
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 120B, 406, 418, 420, 467
High Courts21 Mar 2012
Shri Leela Dutt Vs The State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0088
High Courts21 Mar 2012
Smt. Brij Bala Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0087
High Courts21 Mar 2012
Mrs. Sharmila and Jogishwar Chand Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0086
High Courts21 Mar 2012
Rama Nand Vs The H.P. State Forest Corporation and The Regional Employees Provident Fund Commissioner
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0084
High Courts21 Mar 2012
Miss. Ritu Rani Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0083
High Courts21 Mar 2012Dismissed
Shri Saunu Ram Vs Thakur Dass, Jameer Mohammad and State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0035
Civil Procedure Code, 1908 (CPC) — Section 80
High Courts20 Mar 2012Dismissed
State of Himachal Pradesh Vs Pawan Kumar
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0536
High Courts20 Mar 2012
Uttam Chand Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0512
Criminal Procedure Code, 1973 (CrPC) — Section 154, 313Evidence Act, 1872 — Section 113A, 113B, 47Penal Code, 1860 (IPC) — Section 107, 109, 306, 498A
High Courts20 Mar 2012Dismissed
State of Himachal Pradesh Vs Lagan Dass
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0501
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(3)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 2, 20
High Courts20 Mar 2012Dismissed
State of Himachal Pradesh Vs Rakesh Kumar
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0499
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(3)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 2, 20
High Courts20 Mar 2012
Gurpal Singh Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0256
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 190(1), 193, 200, 202Penal Code, 1860 (IPC) — Section 120B, 34, 419, 420, 423
High Courts20 Mar 2012Dismissed
Secretary, HPSEB, Kumar House, Shimla-4 and Executive Engineer, Electrical Division, HPSEB, Jogindernagar, Distt. Mandi, H.P. Vs Sh. Piar Chand
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0239
Industrial Disputes Act, 1947 — Section 25G
High Courts20 Mar 2012
Smt. Paramjeet Kaur Vs Khillo
High Court Of Himachal Pradesh · (2012) 2 ShimLC 869
Civil Procedure Code, 1908 (CPC) — Section 100Evidence Act, 1872 — Section 68Succession Act, 1925 — Section 63