High Courts14 Mar 2012Dismissed
State of Himachal Pradesh Vs Bhagwan Singh Alias Babli
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0500
Criminal Procedure Code, 1973 (CrPC) — Section 154, 378Penal Code, 1860 (IPC) — Section 307
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2012
1,698 judgments · page 57 of 85
High Courts14 Mar 2012Dismissed
State of Himachal Pradesh Vs Mohinder Kumar
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0498
Criminal Procedure Code, 1973 (CrPC) — Section 154, 378Penal Code, 1860 (IPC) — Section 376, 511
High Courts14 Mar 2012Allowed
Ravi Kumar, Suresh Kumar and Sanjay Kumar Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0488
Criminal Procedure Code, 1973 (CrPC) — Section 154, 313Penal Code, 1860 (IPC) — Section 100, 101, 102, 103, 104
High Courts14 Mar 2012
Uttam Singh Vs Baba Balak Nath Temple Trust Baba Balak Nath Temple Trust Deothsidh and The Principal, Baba Balak Nath Degree College, Chakmoh District Hamirpur, H.P.
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0480
High Courts14 Mar 2012Dismissed
State of Himachal Pradesh Vs Imran
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0432
Criminal Procedure Code, 1973 (CrPC) — Section 313Motor Vehicles Act, 1988 — Section 185Penal Code, 1860 (IPC) — Section 201, 279, 337
High Courts14 Mar 2012
Commissioner of Income Tax Vs Sahil Knit Fab
High Court Of Himachal Pradesh · (2012) 249 CTR 454 : (2012) 208 TAXMAN 233
Income Tax Act, 1961 — Section 143(1), 143(1)(a), 143(2), 143(3), 147
High Courts14 Mar 2012Dismissed
State of Himachal Pradesh Vs Ganesh Chand and Others
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0290
Penal Code, 1860 (IPC) — Section 302, 34
High Courts14 Mar 2012
Shri Kalyan Chand Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0271
Arbitration and Conciliation Act, 1996 — Section 11(6)
High Courts14 Mar 2012Dismissed
State of H.P. Vs Dharam Singh alias Dharmu
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0268
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20
High Courts14 Mar 2012Allowed
Rakesh Kumar Vs State of Hmachal Pradesh
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0266
Criminal Procedure Code, 1973 (CrPC) — Section 154Penal Code, 1860 (IPC) — Section 147, 148, 149, 212, 302
High Courts14 Mar 2012Dismissed
State of Himachal Pradesh Vs Hari Chand
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0263
Criminal Procedure Code, 1973 (CrPC) — Section 154Penal Code, 1860 (IPC) — Section 498A
High Courts14 Mar 2012Dismissed
State of Himachal Pradesh Vs Bachan Singh Gorkha
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0258
Criminal Procedure Code, 1973 (CrPC) — Section 100(4), 378Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 50
High Courts14 Mar 2012
Krishan Chand Vs Himachal Pradesh Horticultural Produce Marketing and Processing Corporation Limited
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0214
High Courts14 Mar 2012
Dr. Jatinder Kumar Parmar Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0202
High Courts14 Mar 2012
Sh. Vivek Kalia Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0185
High Courts14 Mar 2012
Oriental Insurance Co. Ltd. Vs Smt. Usha Devi and Others
High Court Of Himachal Pradesh · (2013) 1 ACC 212 : (2012) 2 TAC 708
Motor Vehicles Act, 1988 — Section 166
High Courts14 Mar 2012
Bhikham Ram (Retd. Chowkidar) Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0093
High Courts14 Mar 2012
Kuldeep Kumar and Others Vs State of H.P.
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0092
High Courts14 Mar 2012
Chhavi Kumari Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0066
High Courts14 Mar 2012Dismissed
Court on its own motion Vs Government of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0061