High Courts07 Mar 2012
Rohitesh Kumar Vs Himachal Road Transport Corporation
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0459
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2012
1,698 judgments · page 63 of 85
High Courts07 Mar 2012
Pritam Singh Vs The State of H.P.
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0454
High Courts07 Mar 2012Dismissed
Jagrup Singh Vs State of H.P. State of H.P. Vs Jagrup Singh
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0431
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 154Penal Code, 1860 (IPC) — Section 307, 336
High Courts07 Mar 2012Dismissed
State of Himachal Pradesh Vs Mukesh Kumar, Gulab Singh and Hem Chand
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0428
Criminal Procedure Code, 1973 (CrPC) — Section 313Forest Act, 1927 — Section 41, 42Penal Code, 1860 (IPC) — Section 34, 379
High Courts07 Mar 2012Dismissed
State of Himachal Pradesh Vs Balbir Singh @ Vikram @ Golu, Rattan Singh, Satish Kumar @ Munna and Chaman Lal
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0423
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 302, 34
High Courts07 Mar 2012
Yash Pal Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0389
Himachal Pradesh Panchayati Raj (General) Rules, 1997 — Rule 138
High Courts07 Mar 2012Allowed
Rajinder Prasad Sankhyan Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0388
High Courts07 Mar 2012Allowed
Smt. Santosh Kumari Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0387
High Courts07 Mar 2012
Krishma Educational Centre Vs Himachal Pradesh University, Summer Hill, Shimla
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0384
University Grants Commission Act, 1956 — Section 12B, 2
High Courts07 Mar 2012
Sh. Kishori Lal Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0379
High Courts07 Mar 2012Dismissed
State of Himachal Pradesh Vs Mehar Singh
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0376
Criminal Procedure Code, 1973 (CrPC) — Section 154, 378Penal Code, 1860 (IPC) — Section 306, 498A
High Courts07 Mar 2012Dismissed
State of Himachal Pradesh Vs Ramesh Kumar and Others
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0371
Criminal Procedure Code, 1973 (CrPC) — Section 154, 378Penal Code, 1860 (IPC) — Section 304B, 34, 498A
High Courts07 Mar 2012Dismissed
Himachal Pradesh State Electricity Board Vs Shri Charan Dass
High Court Of Himachal Pradesh · (2012) 134 FLR 221 : (2012) 4 LLJ 737
Industrial Disputes Act, 1947 — Section 14(2), 23(1)(3), 25
High Courts07 Mar 2012Dismissed
Krishan Kant and Upinder Kumar Vs Pardeep Kumar Saini
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0363
Motor Vehicles Act, 1988 — Section 166
High Courts07 Mar 2012
Balvinder Singh Vs State of H.P.
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0359
High Courts07 Mar 2012
Shri Rattan Singh Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0349
High Courts07 Mar 2012
Souju Ram and Others Vs The Chairman, BBMB, The Secretary, BBMB, The Chief Engineer, BBMB and The Superintending Engineer, BBMB
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0331
High Courts07 Mar 2012
Shri Sohan Singh Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0329
High Courts07 Mar 2012Allowed
Vakil Singh, Daya Ram and Malkiat Singh Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0328
Constitution of India, 1950 — Article 14
High Courts07 Mar 2012Allowed
Shri Het Ram Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0326
Industrial Disputes Act, 1947 — Section 25B(I)