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High Court Of Himachal Pradesh judgments, 2012

1,698 judgments · page 65 of 85

High Courts06 Mar 2012Dismissed

Shri Shamsher Singh Vs Smt. Jasbir Kaur

High Court Of Himachal Pradesh · AIR 2012 HP 83 : (2013) 1 RCR(Civil) 396 : (2012) 2 ShimLC 777

Guardians and Wards Act, 1890 — Section 10, 11, 12, 13, 14Hindu Marriage Act, 1955 — Section 26Hindu Minority and Guardianship Act, 1956 — Section 6
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High Courts06 Mar 2012Dismissed

Ramesh Thakur Vs State of H.P.

High Court Of Himachal Pradesh · (2012) 03 SHI CK 0366

Criminal Procedure Code, 1973 (CrPC) — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 22Penal Code, 1860 (IPC) — Section 147, 279, 337, 353, 406
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High Courts06 Mar 2012Dismissed

Satish Kumar Vs Subhash and Others

High Court Of Himachal Pradesh · (2012) 03 SHI CK 0114

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B, 147, 323, 34, 341
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High Courts06 Mar 2012Allowed

Jagdeep Singh and Others Vs Lokinder Singh

High Court Of Himachal Pradesh · (2012) 03 SHI CK 0113

Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 34, 500, 504, 506
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