COURT ARCHIVE

High Court Of Himachal Pradesh judgments, 2012

1,698 judgments · page 68 of 85

High Courts03 Mar 2012Dismissed

Leela Devi Vs Madan Lal and Others

High Court Of Himachal Pradesh · (2012) 03 SHI CK 0448

Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1, Order 23 Rule 1(3), 10, 151Himachal Pradesh Land Revenue Act, 1954 — Section 46Himachal Pradesh Tenancy and Land Reforms Act, 1972 — Section 104

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High Courts03 Mar 2012

Suresh Kumar Vs State Bank of India

High Court Of Himachal Pradesh · (2012) 03 SHI CK 0446

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High Courts03 Mar 2012Dismissed

Smt. Indu Bhatia Vs Union of India, Ministry of Petroleum, Oil and Ntural Gas, Indian Oil Corporation Limited and Shri Gurbachan

High Court Of Himachal Pradesh · (2012) 03 SHI CK 0444

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High Courts03 Mar 2012

Shiv Dayal Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2012) 03 SHI CK 0442

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High Courts03 Mar 2012Dismissed

Lal Singh (dead), through LR Shri Balbir Singh Vs Parveen Kumar

High Court Of Himachal Pradesh · (2012) 03 SHI CK 0436

Civil Procedure Code, 1908 (CPC) — Section 100

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High Courts03 Mar 2012

Sidh Baba Lakshman Jati Ji, Khadi Gramodhyog Vikas Samiti Vs State of H.P.

High Court Of Himachal Pradesh · (2012) 03 SHI CK 0382

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High Courts03 Mar 2012

Shri Roop Singh Thakur Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2012) 03 SHI CK 0381

Land Acquisition Act, 1894 — Section 4

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High Courts03 Mar 2012Dismissed

Shri Ranvir Singh Vs The Presiding Judge, Industrial Tribunal-cum-Labour Court, Shimla, H.P. and The District Horticulture Officer, Chambaghat, Solan, H.P.

High Court Of Himachal Pradesh · (2012) 03 SHI CK 0380

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High Courts03 Mar 2012Allowed

Manohar Lal Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2012) 03 SHI CK 0317

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High Courts03 Mar 2012Allowed

Prakash Chand Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2012) 03 SHI CK 0316

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High Courts03 Mar 2012

Sangeeta Sharma Vs State of H. P.

High Court Of Himachal Pradesh · (2012) 03 SHI CK 0278

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High Courts03 Mar 2012

Bish Ram Vs Het Ram and Others

High Court Of Himachal Pradesh · (2012) 03 SHI CK 0273

Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4, Order 22 Rule 9, Order 26 Rule 9, 151

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High Courts03 Mar 2012

United India Insurance Company Ltd. Vs Motor Accident Claims Tribunal-II, Mandi, H.P. and Others

High Court Of Himachal Pradesh · (2012) 03 SHI CK 0243

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High Courts03 Mar 2012

F.C. Sikh Girls High School, Shimla Vs Smt. Deepika Vashishst

High Court Of Himachal Pradesh · (2012) 03 SHI CK 0240

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High Courts03 Mar 2012

Shri Shankru Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2012) 03 SHI CK 0173

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High Courts03 Mar 2012Dismissed

Rajender Singh Vs State of H.P.

High Court Of Himachal Pradesh · (2012) 03 SHI CK 0164

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High Courts03 Mar 2012Dismissed

Smt. Revti Devi Vs Bala Ram, Nand Lal and Shri Jindu Ram

High Court Of Himachal Pradesh · (2012) 03 SHI CK 0147

Himachal Pradesh Land Revenue Act, 1954 — Section 25(2)

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High Courts03 Mar 2012Dismissed

Smt. Rukmani Devi Vs State of H.P. and Others

High Court Of Himachal Pradesh · (2012) 03 SHI CK 0055

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High Courts03 Mar 2012Dismissed

Shri Ashwani Goswami Vs Himachal Pradesh State Electricity Board

High Court Of Himachal Pradesh · (2012) 03 SHI CK 0042

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High Courts03 Mar 2012

Kusum Lata Vs State of H.P.

High Court Of Himachal Pradesh · (2012) 03 SHI CK 0040

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