High Courts01 Mar 2012Allowed
Joga Singh Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2012) 2 ShimLC 633
Constitution of India, 1950 — Article 311
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2012
1,698 judgments · page 70 of 85
High Courts01 Mar 2012
Kamaljit Singh Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0457
Criminal Procedure Code, 1973 (CrPC) — Section 154Motor Vehicles Act, 1988 — Section 187Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 427
High Courts01 Mar 2012Dismissed
State of Himachal Pradesh Vs Dhani Ram, Ram Swaroop and Harish Chander
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0456
Criminal Procedure Code, 1973 (CrPC) — Section 154, 313Penal Code, 1860 (IPC) — Section 120B, 201, 307, 323, 325
High Courts01 Mar 2012Dismissed
State of Himachal Pradesh Vs Deepak Kumar and Smt. Rajeshwari Devi
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0455
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 304B, 306, 34, 498A
High Courts01 Mar 2012Dismissed
State of Himachal Pradesh Vs Madan Lal
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0447
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 302
High Courts01 Mar 2012Dismissed
State of Himachal Pradesh Vs Chaman Lal @ Chinu, Raj Kumar, Battan Singh and Sansar Chand @ Phaunu Ram
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0433
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 147, 148, 307, 323, 341
High Courts01 Mar 2012Allowed
Shri Sonu Kumar Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) CriLJ 3210 : (2012) 2 ShimLC 787 : (2012) 2 ShimLC 680
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 106, 114A, 35Himachal Pradesh Registration of Births and Deaths Rules, 2003 — Rule 8
High Courts01 Mar 2012Dismissed
State of Himachal Pradesh Vs Smt. Usha Rani and Shri Khem Chand
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0420
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 307, 323, 324, 34
High Courts01 Mar 2012Allowed
Prem Singh, Krishan Lal and Mehar Chand Vs State of H.P.
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0386
High Courts01 Mar 2012Dismissed
State of Himachal Pradesh Vs Desh Raj
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0383
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 376Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3
High Courts01 Mar 2012
State of Himachal Pradesh Vs Rakesh Pun
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0375
Criminal Procedure Code, 1973 (CrPC) — Section 154, 313Penal Code, 1860 (IPC) — Section 302, 323
High Courts01 Mar 2012Dismissed
Ram Kumar Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0374
Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20
High Courts01 Mar 2012Dismissed
State of Himachal Pradesh Vs Daulat Ram, Jeet Singh and Roshan Lal
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0373
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 201, 302, 34, 382
High Courts01 Mar 2012Dismissed
State of Himachal Pradesh Vs Anil Kumr @ Bablu and Others
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0372
Criminal Procedure Code, 1973 (CrPC) — Section 154, 173, 313Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307
High Courts01 Mar 2012Dismissed
State of Himachal Pradesh Vs Sandeep Kumar
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0369
Criminal Procedure Code, 1973 (CrPC) — Section 100(4), 165, 313Punjab Excise Act, 1914 — Section 61(1)
High Courts01 Mar 2012
Kalyan Singh Vs State of H.P.
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0367
Criminal Procedure Code, 1973 (CrPC) — Section 154, 164, 438Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 323
High Courts01 Mar 2012
Sh. Rajesh Kumar @ Munnu Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 2 ShimLC 806 : (2012) 2 ShimLC 601
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 118Oaths Act, 1969 — Section 4, 5, 7
High Courts01 Mar 2012Dismissed
State of Himachal Pradesh Vs Lalman
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0351
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 436, 506
High Courts01 Mar 2012Dismissed
State of Himachal Pradesh Vs Dhian Singh, Pawan Kumar and Anil Kumar alias Gaggan Kumar
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0347
Criminal Procedure Code, 1973 (CrPC) — Section 154, 313Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 304, 34, 451
High Courts01 Mar 2012
Sahil Sharma Vs State of H.P.
High Court Of Himachal Pradesh · (2012) 03 SHI CK 0345
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 147, 149, 307