High Courts31 Jan 2012
Sh. Molu Ram Thakur Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 01 SHI CK 0060
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B, 167, 420, 467, 468
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2012
1,698 judgments · page 75 of 85
High Courts20 Jan 2012
Prem Chand Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 01 SHI CK 0162
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 173, 438Penal Code, 1860 (IPC) — Section 120B, 419, 420, 467, 471Prevention of Corruption Act, 1988 — Section 13
High Courts20 Jan 2012
Kulwant Singh alias Monu Vs State of H.P.
High Court Of Himachal Pradesh · (2012) 01 SHI CK 0015
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 34, 341, 376, 506
High Courts17 Jan 2012Allowed
Vipin Kumar Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 01 SHI CK 0198
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 379, 411
High Courts17 Jan 2012
Asha Rani Vs State of H.P.
High Court Of Himachal Pradesh · (2012) 01 SHI CK 0184
Criminal Procedure Code, 1973 (CrPC) — Section 154, 439Penal Code, 1860 (IPC) — Section 302, 34
High Courts17 Jan 2012Allowed
Balwant Vs State of H.P.
High Court Of Himachal Pradesh · (2012) 01 SHI CK 0143
Criminal Procedure Code, 1973 (CrPC) — Section 154, 438Penal Code, 1860 (IPC) — Section 447, 452, 506
High Courts17 Jan 2012Dismissed
Virender Singh Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 01 SHI CK 0113
Criminal Procedure Code, 1973 (CrPC) — Section 154, 439Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 34, 489B, 489C
High Courts17 Jan 2012
Sanjay Kumar Vs State of H.P.
High Court Of Himachal Pradesh · (2012) 01 SHI CK 0006
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 147, 149, 323, 326, 506
High Courts13 Jan 2012
Shri Deepak Saini Vs State of H.P. and H.P. State Cooperative Wool Procurement and Marketing Federation Limited
High Court Of Himachal Pradesh · (2012) 01 SHI CK 0226
High Courts13 Jan 2012Dismissed
Khima Ram Vs Mast Ram, Vijay Kumar, Ravi and Hariman
High Court Of Himachal Pradesh · (2012) 01 SHI CK 0225
Himachal Pradesh Land Revenue Act, 1954 — Section 120, 123, 124, 124(2), 135Punjab Land Revenue Act, 1887 — Section 111Transfer of Property Act, 1882 — Section 54
High Courts13 Jan 2012Allowed
M/s. Jaiprakash Associates Limited (Proprietor of Jaypee Himachal Cement Plant) Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2012) 01 SHI CK 0207
Himachal Pradesh Taxation (On Certain Goods Carried by Road) Act, 1999 — Section 3, 3(1), 3(2), 4, 4(A)Incentive Rules, 2004 — Rule 19, 19.1Representation of the People Act, 1951 — Section 8(3)
High Courts13 Jan 2012Allowed
M/s Apple Valley Developers Vs M/s Kirloskar Construction and Engineers Ltd.
High Court Of Himachal Pradesh · (2012) 01 SHI CK 0188
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 10High Court of Himachal Pradesh (Original Side) Rules, 1997 — Rule 4
High Courts13 Jan 2012Allowed
Smt. Vinod Chandel Vs Abhilasha Chandel
High Court Of Himachal Pradesh · (2012) 01 SHI CK 0181
Criminal Procedure Code, 1973 (CrPC) — Section 239, 244, 245Penal Code, 1860 (IPC) — Section 420, 506, 506
High Courts13 Jan 2012Dismissed
Hem Ram alias Hetu Vs State of H.P.
High Court Of Himachal Pradesh · (2012) 01 SHI CK 0167
Criminal Procedure Code, 1973 (CrPC) — Section 173, 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 50
High Courts13 Jan 2012
Mohinder Singh Guleria Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 01 SHI CK 0148
Central Civil Services (Pension) Rules, 1972 — Rule 17, 30Constitution of India, 1950 — Article 309Criminal Procedure Code, 1973 (CrPC) — Section 24(5)
High Courts13 Jan 2012Dismissed
Sushil Ahmed Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 01 SHI CK 0145
Criminal Procedure Code, 1973 (CrPC) — Section 154, 439Penal Code, 1860 (IPC) — Section 323, 376, 452
High Courts13 Jan 2012
Monica Tomar Vs Dr. Yashwant Singh Parmar University of Horticulture and Forestry, Solan, Monica Sharma, Rajinder Singh Jaryal and Shalini Verma
High Court Of Himachal Pradesh · (2012) 01 SHI CK 0127
Constitution of India, 1950 — Article 14, 16
High Courts13 Jan 2012
Rattan Chand Sharma Vs State of Himachal Pradesh and Others Shri Man Singh Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2012) 01 SHI CK 0115
High Courts13 Jan 2012
Shri Ankush Thakur, Shri Vir Singh Thakur and Smt. Leela Thakur Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2012) 01 SHI CK 0111
Cattle Trespass Act, 1871 — Section 20Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 2, 482, 97, 98
High Courts13 Jan 2012
Smt. Parmila Devi Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2012) 01 SHI CK 0110
Himachal Pradesh Co-operative Societies Act, 1968 — Section 72, 73