High Courts23 Dec 2015Dismissed
Vijay Sood and Others Vs Central University of HP, Dharamshala
High Court Of Himachal Pradesh · (2016) LabIC 610
Constitution of India, 1950 - Article 14, 142, 16, 162, 309
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2015
1,282 judgments · page 3 of 65
High Courts22 Dec 2015Dismissed
Varun Kumar Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2015) 12 SHI CK 0128
Criminal Procedure Code, 1973 (CrPC) - Section 313, 374Evidence Act, 1872 - Section 114, 118, 157, 8Penal Code, 1860 (IPC) - Section 375, 376, 506
High Courts22 Dec 2015Allowed
Kailasho Devi Vs Union of India and Others
High Court Of Himachal Pradesh · (2015) 12 SHI CK 0092
High Courts22 Dec 2015Disposed Off
State of H.P. Vs Ram Karan and Others
High Court Of Himachal Pradesh · (2015) 12 SHI CK 0065
Criminal Procedure Code, 1973 (CrPC) - Section 378(3)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20, 29
High Courts22 Dec 2015Disposed Off
Kamal Dev and Others Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2015) 12 SHI CK 0020
Constitution of India, 1950 - Article 20(3)Criminal Procedure Code, 1973 (CrPC) - Section 154, 173, 293, 313Evidence Act, 1872 - Section 27, 59
High Courts22 Dec 2015Dismissed
State of Himachal Pradesh Vs Dorggal
High Court Of Himachal Pradesh · (2015) 12 SHI CK 0004
Criminal Procedure Code, 1973 (CrPC) - Section 154, 313, 378, 417, 418Penal Code, 1860 (IPC) - Section 307, 309, 324
High Courts21 Dec 2015Dismissed
State of Himachal Pradesh Vs Surender Kumar and Others
High Court Of Himachal Pradesh · (2015) 12 SHI CK 0127
Criminal Procedure Code, 1973 (CrPC) - Section 313, 378, 417, 418, 423Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20
High Courts21 Dec 2015Partly Allowed
Devender Sumra Vs Satbir Singh
High Court Of Himachal Pradesh · (2015) 12 SHI CK 0093
Civil Procedure Code, 1908 (CPC) - Section 35-A
High Courts21 Dec 2015Allowed
Sunil Kumar Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2015) 12 SHI CK 0023
Constitution of India, 1950 - Article 136Criminal Procedure Code, 1973 (CrPC) - Section 154, 161, 313Evidence Act, 1872 - Section 27
High Courts21 Dec 2015Allowed
Kaku Ram and Others Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2015) 12 SHI CK 0012
Constitution of India, 1950 - Article 142, 226Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Penal Code, 1860 (IPC) - Section 34, 403, 406, 498A, 498-A
High Courts19 Dec 2015Allowed
Sandeep Kumar Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2015) 12 SHI CK 0143
Constitution of India, 1950 - Article 142, 226Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Motor Vehicles Act, 1988 - Section 187
High Courts19 Dec 2015
State of Himachal Pradesh Vs Tinku
High Court Of Himachal Pradesh · (2015) 12 SHI CK 0131
Criminal Procedure Code, 1973 (CrPC) - Section 378(3), 417, 418, 423Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 42, 50
High Courts19 Dec 2015Dismissed
Govind Ram and Others Vs Krishna Devi and Others
High Court Of Himachal Pradesh · (2015) 12 SHI CK 0095
High Courts19 Dec 2015Dismissed
State of H.P. and Others Vs Kesar Singh and Others
High Court Of Himachal Pradesh · (2015) 12 SHI CK 0091
Land Acquisition Act, 1894 - Section 18
High Courts19 Dec 2015Allowed
Man Singh Vs State of H.P.
High Court Of Himachal Pradesh · (2015) 12 SHI CK 0087
Criminal Procedure Code, 1973 (CrPC) - Section 154, 173, 313Penal Code, 1860 (IPC) - Section 302, 34
High Courts19 Dec 2015Dismissed
State of Himachal Pradesh Vs Sunita Devi
High Court Of Himachal Pradesh · (2015) 12 SHI CK 0068
Criminal Procedure Code, 1973 (CrPC) - Section 154, 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20, 42(1)(2)
High Courts19 Dec 2015Dismissed
State of Himachal Pradesh Vs Rupali Chauhan
High Court Of Himachal Pradesh · (2015) 12 SHI CK 0066
Criminal Procedure Code, 1973 (CrPC) - Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20, 42, 50
High Courts19 Dec 2015Allowed
Jai Krishan and Others Vs State of H.P.
High Court Of Himachal Pradesh · (2015) 12 SHI CK 0060
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 34, 363, 366, 366A
High Courts19 Dec 2015Dismissed
State of Himachal Pradesh Vs Baba Rajinder Nath Ogpeer and Others
High Court Of Himachal Pradesh · (2015) 12 SHI CK 0018
Criminal Procedure Code, 1973 (CrPC) - Section 378(3), 417, 418, 423Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20, 29
High Courts18 Dec 2015Disposed Off
United India Insurance Company Ltd. Vs Talaru Ram and Others
High Court Of Himachal Pradesh · (2015) 12 SHI CK 0125
Criminal Procedure Code, 1973 (CrPC) - Section 173Motor Vehicles Act, 1988 - Section 110(1), 147, 162, 163A, 163-APenal Code, 1860 (IPC) - Section 302, 34, 392