High Courts16 Dec 2015Dismissed
Khalil and Others Vs Meena and Others
High Court Of Himachal Pradesh · (2015) 12 SHI CK 0021
Civil Procedure Code, 1908 (CPC) - Section 100
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2015
1,282 judgments · page 5 of 65
High Courts15 Dec 2015Dismissed
Bhoop Singh Vs Sumjho Devi
High Court Of Himachal Pradesh · (2015) 12 SHI CK 0144
High Courts15 Dec 2015Dismissed
Gurcharan Singh Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2015) 12 SHI CK 0116
Constitution of India, 1950 - Article 14, 16, 226, 227, 38Industrial Disputes Act, 1947 - Section 25F, 25-FPenal Code, 1860 (IPC) - Section 324, 376
High Courts15 Dec 2015Dismissed
Naag Devta Sewa Samiti Vs Sant Ram and Others
High Court Of Himachal Pradesh · (2015) 12 SHI CK 0096
Civil Procedure Code, 1908 (CPC) - Order 23 Rule 1
High Courts15 Dec 2015Dismissed
Kulbhushan Vs Prem Singh and Others
High Court Of Himachal Pradesh · (2015) 12 SHI CK 0075
Civil Procedure Code, 1908 (CPC) - Section 100Punjab Reorganisation Act, 1966 - Section 5
High Courts15 Dec 2015
Bal Krishan and Others Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2015) 12 SHI CK 0037
Constitution of India, 1950 - Article 116, 120, 128, 133(2), 136Delimitation Act, 2002 - Section 10, 10(1), 10(2), 8, 9Delimitation Commission Act, 1962 - Section 10, 10(1), 10(2), 10(4), 10[1]
High Courts15 Dec 2015Disposed Off
Abdul Rasheed Paddar Vs Pramod Sood
High Court Of Himachal Pradesh · (2015) 12 SHI CK 0036
Civil Procedure Code, 1908 (CPC) - Order 9 Rule 13, Order 9 Rule 7, 151Constitution of India, 1950 - Article 227Limitation Act, 1963 - Section 5
High Courts15 Dec 2015Dismissed
Kavita Gupta and Others Vs Bharat Sanchar Nigam Limited and Others
High Court Of Himachal Pradesh · (2015) 12 SHI CK 0034
High Courts14 Dec 2015Disposed Off
Gopal Singh Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2015) 12 SHI CK 0114
High Courts14 Dec 2015Allowed
Rajiv Sharma and Others Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2015) 12 SHI CK 0032
Constitution of India, 1950 - Article 136Criminal Procedure Code, 1973 (CrPC) - Section 161, 313Evidence Act, 1872 - Section 27, 3, 45A, 65 B, 65B
High Courts14 Dec 2015
State of Himachal Pradesh Vs Subhash Chand
High Court Of Himachal Pradesh · (2015) 12 SHI CK 0022
Criminal Procedure Code, 1973 (CrPC) - Section 378(3), 417, 418, 423Penal Code, 1860 (IPC) - Section 34, 379, 411
High Courts11 Dec 2015Disposed Off
Akash Singh Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2015) 12 SHI CK 0115
Constitution of India, 1950 - Article 14, 16, 23, 309
High Courts11 Dec 2015Dismissed
State of Himachal Pradesh Vs Ram Kali
High Court Of Himachal Pradesh · (2015) 12 SHI CK 0085
Criminal Procedure Code, 1973 (CrPC) - Section 173, 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 18(c), 20(b)(ii)(B), 50
High Courts11 Dec 2015Dismissed
Padam Dass and Others Vs Man Kumari and Others
High Court Of Himachal Pradesh · (2015) 12 SHI CK 0077
Motor Vehicles Act, 1988 - Section 166
High Courts11 Dec 2015Dismissed
Oriental Insurance Company Ltd. Vs Lachman Singh and Others
High Court Of Himachal Pradesh · (2015) 12 SHI CK 0076
Motor Vehicles Act, 1988 - Section 158, 158(6), 166
High Courts11 Dec 2015Dismissed
Nirmala Devi Vs Nathu Ram
High Court Of Himachal Pradesh · (2015) 12 SHI CK 0069
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 27Transfer of Property Act, 1882 - Section 53A, 53-A
High Courts11 Dec 2015Partly Allowed
State of H.P. Vs Roma Devi
High Court Of Himachal Pradesh · (2015) 12 SHI CK 0040
Criminal Procedure Code, 1973 (CrPC) - Section 173, 222(2), 313Evidence Act, 1872 - Section 27Penal Code, 1860 (IPC) - Section 307, 323, 324
High Courts11 Dec 2015Allowed
Rattan Chand and Others Vs Neelam Devi and Others
High Court Of Himachal Pradesh · (2015) 12 SHI CK 0039
Constitution of India, 1950 - Article 41Evidence Act, 1872 - Section 106Motor Vehicles Act, 1988 - Section 149, 149(2), 149(2)(a)(ii), 158, 166
High Courts11 Dec 2015Disposed Off
Shah Jahan Ali Vs State of H.P.
High Court Of Himachal Pradesh · (2015) 12 SHI CK 0038
Criminal Procedure Code, 1973 (CrPC) - Section 154, 313, 428Evidence Act, 1872 - Section 27, 8Penal Code, 1860 (IPC) - Section 302, 376, 511
High Courts11 Dec 2015Dismissed
Champa Mahajan Vs Manju Mamik and Others
High Court Of Himachal Pradesh · (2015) 12 SHI CK 0035
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 - Section 15ACivil Procedure Code, 1908 (CPC) - Order 6 Rule 17