High Courts07 Dec 2015Partly Allowed
Tirath Ram Vs Dharam Dass
High Court Of Himachal Pradesh · (2015) 12 SHI CK 0055
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2015
1,282 judgments · page 7 of 65
High Courts07 Dec 2015Dismissed
Oriental Insurance Company Ltd. Vs Reena and Others
High Court Of Himachal Pradesh · (2015) 12 SHI CK 0041
Employees Compensation Act, 1923 - Section 22
High Courts04 Dec 2015
Court on its Own Motion Vs Kuldeep Chauhan
High Court Of Himachal Pradesh · (2015) 12 SHI CK 0113
Constitution of India, 1950 - Article 129, 13(2), 14, 142(2), 19Contempt of Courts Act, 1971 - Section 13, 2, 3, 4, 4(2)
High Courts04 Dec 2015Allowed
Prem Kumar Dhumal and Others Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2015) 12 SHI CK 0105
Constitution of India, 1950 - Article 162, 166Criminal Procedure Code, 1973 (CrPC) - Section 161, 173, 190, 193, 197Penal Code, 1860 (IPC) - Section 120A, 120-B, 405, 415, 420
High Courts04 Dec 2015Disposed Off
Himachal Road Transport Corporation Vs Sushma Devi and Others
High Court Of Himachal Pradesh · (2015) 12 SHI CK 0103
Motor Vehicles Act, 1988 - Section 166
High Courts04 Dec 2015Allowed
Mohinder Singh Vs State of H.P
High Court Of Himachal Pradesh · (2015) 12 SHI CK 0054
Criminal Procedure Code, 1973 (CrPC) - Section 173, 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20
High Courts03 Dec 2015Dismissed
Rasalu Ram Vs Baldev Singh and Others
High Court Of Himachal Pradesh · (2015) 12 SHI CK 0109
Civil Procedure Code, 1908 (CPC) - Order 9 Rule 13, 14, 14(1), 144, 144(1)Constitution of India, 1950 - Article 227
High Courts03 Dec 2015Allowed
Kewal Krishan and Others Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2015) 12 SHI CK 0104
Criminal Procedure Code, 1973 (CrPC) - Section 154, 313Penal Code, 1860 (IPC) - Section 302, 34
High Courts03 Dec 2015Allowed
Vikas Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2015) 12 SHI CK 0078
Criminal Procedure Code, 1973 (CrPC) - Section 154, 164, 313Penal Code, 1860 (IPC) - Section 34, 376
High Courts03 Dec 2015Allowed
Sant Ram Vs Amar Chand Dhogri and Others
High Court Of Himachal Pradesh · (2015) 12 SHI CK 0070
Contract Act, 1872 - Section 16
High Courts03 Dec 2015Dismissed
Dinesh Kumar Vs State Information Commission and Others
High Court Of Himachal Pradesh · (2015) 12 SHI CK 0056
High Courts03 Dec 2015Allowed
Suresh Kumar Vs State of H.P
High Court Of Himachal Pradesh · (2015) 12 SHI CK 0053
Criminal Procedure Code, 1973 (CrPC) - Section 161, 173, 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20, 50
High Courts03 Dec 2015Dismissed
State of H.P. and Others Vs Gian Singh
High Court Of Himachal Pradesh · (2015) 12 SHI CK 0052
High Courts03 Dec 2015Allowed
Sanjay Kumar Vs State of H.P.
High Court Of Himachal Pradesh · (2015) 12 SHI CK 0045
Criminal Procedure Code, 1973 (CrPC) - Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20, 20(c), 50, 50(1)
High Courts02 Dec 2015Disposed Off
Sachin Vs State of H.P.
High Court Of Himachal Pradesh · (2015) 12 SHI CK 0100
Criminal Procedure Code, 1973 (CrPC) - Section 161, 164, 438Penal Code, 1860 (IPC) - Section 354, 451Protection of Children from Sexual Offences Act, 2012 - Section 30, 8
High Courts02 Dec 2015Disposed Off
Kameshwar Gautam Vs H.P. Horticultural Product, Marketing and Processing Corporation Ltd. and Others
High Court Of Himachal Pradesh · (2015) 12 SHI CK 0099
Constitution of India, 1950 - Article 14, 39(d)
High Courts02 Dec 2015Dismissed
Ramesh Kumar Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2016) CriLJ 1115
Criminal Procedure Code, 1973 (CrPC) - Section 432, 433Penal Code, 1860 (IPC) - Section 302, 376
High Courts02 Dec 2015Dismissed
Nisha Kanwar and Others Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2016) AIR (HP) 19
Constitution of India, 1950 - Article 19(1)(g), 21-ANational Trust for Welfare of Persons with Autism, Cerepral Palsy, Mental Retardation and Multiple Disabilities Act, 1999 - Section 2, 3, 3(i)Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 - Section 2, 2(n)
High Courts01 Dec 2015Allowed
Maan Chand Vs State of H.P.
High Court Of Himachal Pradesh · (2015) 12 SHI CK 0102
Criminal Procedure Code, 1973 (CrPC) - Section 313Evidence Act, 1872 - Section 114Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 18, 20, 41, 41(2), 42
High Courts01 Dec 2015Dismissed
State of H.P. and Others Vs Naresh Lal
High Court Of Himachal Pradesh · (2015) 12 SHI CK 0101