High Courts01 Dec 2015Disposed Off
Prem Chand Vs Director, Consolidation of Holdings and Others
High Court Of Himachal Pradesh · (2015) 12 SHI CK 0051
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2015
1,282 judgments · page 8 of 65
High Courts01 Dec 2015
Valley Iron & Steel Company Ltd. Vs Union of India and Others
High Court Of Himachal Pradesh · (2016) 37 GSTR 290
Central Excises and Salt Act, 1944 - Section 11A, 11AC, 31(c), 32B(3), 32ELimitation Act, 1963 - Section 14
High Courts01 Dec 2015Dismissed
Santosh Kumari Rana and Others Vs Union of India and Others
High Court Of Himachal Pradesh · (2016) LabIC 330 : (2016) 1 LLJ 713
Constitution of India, 1950 - Article 14, 16, 162
High Courts01 Dec 2015Dismissed
Suresh Chander Chauhan Vs Himachal Pradesh State Electricity Board
High Court Of Himachal Pradesh · (2015) 12 SHI CK 0048
Administrative Tribunals Act, 1985 - Section 21Limitation Act, 1963 - Section 22, 23
High Courts01 Dec 2015Dismissed
Nain Sukh Vs HRTC and Others
High Court Of Himachal Pradesh · (2015) 12 SHI CK 0046
Constitution of India, 1950 - Article 226
High Courts01 Dec 2015Disposed Off
State of Himachal Pradesh Vs Laiq Ram and Others
High Court Of Himachal Pradesh · (2016) CriLJ 1065
Criminal Procedure Code, 1973 (CrPC) - Section 313, 378(3)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20, 29
High Courts01 Dec 2015Disposed Off
State of Himachal Pradesh Vs Aman Dhama
High Court Of Himachal Pradesh · (2015) 12 SHI CK 0043
Criminal Procedure Code, 1973 (CrPC) - Section 161, 313, 378(3)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20
High Courts30 Nov 2015Partly Allowed
Raj Rani Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2015) 11 SHI CK 0091
Himachal Pradesh Land Revenue Act, 1954 - Section 23Himachal Pradesh Public Moneys (Recovery of Dues) Act, 2000 - Section 3Transfer of Property Act, 1882 - Section 69
High Courts30 Nov 2015Dismissed
Satish Jamwal and Others Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2015) 11 SHI CK 0090
Constitution of India, 1950 - Article 14, 16, 16(1), 16(4), 162
High Courts30 Nov 2015Dismissed
Himachal Education Society Vs State of HP and Others
High Court Of Himachal Pradesh · (2015) 11 SHI CK 0089
High Courts30 Nov 2015Dismissed
State of H.P. Vs Sunil Kumar
High Court Of Himachal Pradesh · (2015) 11 SHI CK 0067
Criminal Procedure Code, 1973 (CrPC) - Section 154, 173, 313Penal Code, 1860 (IPC) - Section 279, 337, 338
High Courts30 Nov 2015Dismissed
Vijay Verma and Others Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2015) 11 SHI CK 0023
Constitution of India, 1950 - Article 21, 226, 227
High Courts30 Nov 2015
Commissioner of Income Tax Vs Purewal and Associates Ltd.
High Court Of Himachal Pradesh · (2015) 11 SHI CK 0022
Customs Act, 1962 - Section 28, 29, 30, 31, 32Income Tax Act, 1961 - Section 10A, 143(3), 260-A, 28, 288
High Courts30 Nov 2015Disposed Off
Sheetal Thakur Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2015) 11 SHI CK 0021
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2, 151, 94(c)Constitution of India, 1950 - Article 226Criminal Procedure Code, 1973 (CrPC) - Section 125
High Courts27 Nov 2015Disposed Off
Oriental Insurance Company Vs Kaushalya Devi and Others
High Court Of Himachal Pradesh · (2015) 11 SHI CK 0085
Motor Vehicles Act, 1988 - Section 147, 147(1)(b)(ii), 148, 149, 149(2)
High Courts27 Nov 2015Dismissed
Niku Ram Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2015) 11 SHI CK 0070
High Courts27 Nov 2015Partly Allowed
Ishwar Singh Rawat Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2015) 11 SHI CK 0066
Land Acquisition Act, 1894 - Section 4
High Courts27 Nov 2015Dismissed
Ishwar Dass Vs Bir Singh and Others
High Court Of Himachal Pradesh · (2015) 11 SHI CK 0064
Hindu Succession Act, 1956 - Section 8Transfer of Property Act, 1882 - Section 41, 52
High Courts27 Nov 2015Dismissed
State of Himachal Pradesh Vs Chet Ram
High Court Of Himachal Pradesh · (2015) 11 SHI CK 0057
Criminal Procedure Code, 1973 (CrPC) - Section 173, 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20, 50
High Courts27 Nov 2015Dismissed
Padam Singh Vs State of H.P.
High Court Of Himachal Pradesh · (2016) CriLJ 643
Criminal Procedure Code, 1973 (CrPC) - Section 173, 313Penal Code, 1860 (IPC) - Section 376Protection of Children from Sexual Offences Act, 2012 - Section 5(m)