High Courts27 Nov 2015Disposed Off
United India Insurance Co. Ltd. Vs Naina Devi and Others
High Court Of Himachal Pradesh · (2015) 11 SHI CK 0052
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2015
1,282 judgments · page 9 of 65
High Courts27 Nov 2015
National Insurance Company Ltd. and Others Vs Jagtamba and Others
High Court Of Himachal Pradesh · (2015) 11 SHI CK 0026
Criminal Procedure Code, 1973 (CrPC) - Section 173
High Courts24 Nov 2015Dismissed
Lekh Raj Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2015) 11 SHI CK 0020
Industrial Disputes Act, 1947 - Section 10
High Courts21 Nov 2015
Court on its Own Motion Vs State of H.P.
High Court Of Himachal Pradesh · (2015) 11 SHI CK 0075
Shimla Road Users and Pedestrians (Public Safety and Convenience) Act, 2007 - Section 12, 14, 15, 3, 6
High Courts21 Nov 2015Allowed
Surender Kumar and Others Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2015) 11 SHI CK 0073
Criminal Procedure Code, 1973 (CrPC) - Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20, 29
High Courts21 Nov 2015Disposed Off
Dev Raj Malhotra and Others Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2015) 11 SHI CK 0071
Criminal Procedure Code, 1973 (CrPC) - Section 164, 438Penal Code, 1860 (IPC) - Section 195A, 34, 342, 363, 366
High Courts21 Nov 2015Dismissed
State of H.P. Vs Sunil Kumar
High Court Of Himachal Pradesh · (2015) 11 SHI CK 0065
Criminal Procedure Code, 1973 (CrPC) - Section 161, 313Penal Code, 1860 (IPC) - Section 376, 511
High Courts21 Nov 2015Dismissed
Nagin Chand Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2015) 11 SHI CK 0055
High Courts21 Nov 2015Dismissed
Nika Ram and Others Vs Moti Ram and Others
High Court Of Himachal Pradesh · (2015) 11 SHI CK 0054
Evidence Act, 1872 - Section 114
High Courts21 Nov 2015Dismissed
Amit Kumar Vs State of H.P.
High Court Of Himachal Pradesh · (2015) 11 SHI CK 0025
Criminal Procedure Code, 1973 (CrPC) - Section 311, 313, 353(1)
High Courts20 Nov 2015Allowed
Yash Pal Vs State of H.P.
High Court Of Himachal Pradesh · (2015) 11 SHI CK 0069
Criminal Procedure Code, 1973 (CrPC) - Section 173, 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20, 50
High Courts20 Nov 2015Disposed Off
Anurag Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2015) 11 SHI CK 0016
Constitution of India, 1950 - Article 21Criminal Procedure Code, 1973 (CrPC) - Section 437, 438, 438(1), 439, 46Penal Code, 1860 (IPC) - Section 149, 201, 34, 342, 392
High Courts19 Nov 2015Dismissed
State of H.P. Vs Desh Raj
High Court Of Himachal Pradesh · (2015) 11 SHI CK 0086
Criminal Procedure Code, 1973 (CrPC) - Section 154, 161, 313Evidence Act, 1872 - Section 113-APenal Code, 1860 (IPC) - Section 107, 306, 498-A
High Courts19 Nov 2015Dismissed
Gokal Chand Vs Reeta and Others
High Court Of Himachal Pradesh · (2015) 11 SHI CK 0068
Evidence Act, 1872 - Section 44
High Courts19 Nov 2015Dismissed
Tek Bahadur Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2015) 11 SHI CK 0061
Criminal Procedure Code, 1973 (CrPC) - Section 154, 161, 164, 313Penal Code, 1860 (IPC) - Section 302
High Courts19 Nov 2015Dismissed
Bhot Ram Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2015) 11 SHI CK 0053
Criminal Procedure Code, 1973 (CrPC) - Section 164, 313Penal Code, 1860 (IPC) - Section 354, 376, 506Protection of Children from Sexual Offences Act, 2012 - Section 4, 6
High Courts19 Nov 2015Disposed Off
Kapil Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2015) 11 SHI CK 0030
Constitution of India, 1950 - Article 21Criminal Procedure Code, 1973 (CrPC) - Section 437, 437(1), 438, 438(1), 439Penal Code, 1860 (IPC) - Section 149, 323, 34, 376(2)(G), 451
High Courts18 Nov 2015Dismissed
State of H.P. Vs Pradeep Kumar
High Court Of Himachal Pradesh · (2015) 11 SHI CK 0080
Criminal Procedure Code, 1973 (CrPC) - Section 173, 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20
High Courts18 Nov 2015Allowed
Aam Bahadur Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2015) 11 SHI CK 0076
Criminal Procedure Code, 1973 (CrPC) - Section 173, 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20, 50
High Courts18 Nov 2015Dismissed
Jai Singh Vs State of H.P.
High Court Of Himachal Pradesh · (2016) CriLJ 608
Criminal Procedure Code, 1973 (CrPC) - Section 173, 313, 376(2)(f)Penal Code, 1860 (IPC) - Section 376(2)(f), 506Protection of Children from Sexual Offences Act, 2012 - Section 5(m)