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High Court Of Himachal Pradesh judgments, 2015

1,282 judgments · page 10 of 65

High Courts18 Nov 2015Dismissed

Sanjeev Kumar Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2015) 11 SHI CK 0063

Criminal Procedure Code, 1973 (CrPC) - Section 173, 313Evidence Act, 1872 - Section 91, 92Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 21, 42(2)
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High Courts18 Nov 2015

Subhash Thakur Vs Raja Ashok Pal Sen and Others

High Court Of Himachal Pradesh · (2015) 11 SHI CK 0031

Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10, Order 22 Rule 10, Order 22 Rule 10(1), Order 39 Rule 1, Order 39 Rule 2Criminal Procedure Code, 1973 (CrPC) - Section 151Transfer of Property Act, 1882 - Section 52
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High Courts18 Nov 2015Disposed Off

Vishal Chaddha Vs Raja Ashok Pal Sen and Others

High Court Of Himachal Pradesh · (2015) 11 SHI CK 0014

Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10, Order 22 Rule 10, Order 22 Rule 10(1), Order 39 Rule 2A, 151Transfer of Property Act, 1882 - Section 52
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High Courts16 Nov 2015Dismissed

Hans Raj Vs State of H.P. and Others

High Court Of Himachal Pradesh · (2015) 11 SHI CK 0062

Criminal Procedure Code, 1973 (CrPC) - Section 173Penal Code, 1860 (IPC) - Section 120-B, 420Prevention of Corruption Act, 1988 - Section 13(2)
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High Courts06 Nov 2015

Raj Kumar Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2015) 11 SHI CK 0043

Constitution of India, 1950 - Article 21Criminal Procedure Code, 1973 (CrPC) - Section 437, 438, 438(1), 439, 46Penal Code, 1860 (IPC) - Section 149, 34, 376
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High Courts06 Nov 2015Disposed Off

Vijender Singh Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2015) 11 SHI CK 0040

Constitution of India, 1950 - Article 21Criminal Procedure Code, 1973 (CrPC) - Section 164, 437, 438, 438(1), 439Penal Code, 1860 (IPC) - Section 149, 302, 323, 325, 34
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