High Courts01 Jan 2015Disposed off
Munish Dulta Vs Himachal Pradesh University
High Court Of Himachal Pradesh · (2015) 01 SHI CK 0023
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2015
1,282 judgments · page 65 of 65
High Courts01 Jan 2015Dismissed
Bansi Lal Vs Ramesh Chand
High Court Of Himachal Pradesh · (2015) 2 ShimLC 792
Penal Code, 1860 (IPC) - Section 52Specific Relief Act, 1963 - Section 19, 19(a), 19(b)Transfer of Property Act, 1882 - Section 3, 53