High Courts06 Jan 2015Disposed off
Hans Raj Vs Himachal Road Transport Corporation
High Court Of Himachal Pradesh · (2016) LabIC 507
Motor Vehicles Act, 1988 - Section 166Penal Code, 1860 (IPC) - Section 279, 304A, 304-A, 336, 337
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2015
1,282 judgments · page 64 of 65
High Courts06 Jan 2015Dismissed
Santosh Kumar Vs The Director Urban Development
High Court Of Himachal Pradesh · (2015) 01 SHI CK 0030
Constitution of India, 1950 - Article 226
High Courts06 Jan 2015
Ravi Kumar Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2015) 01 SHI CK 0028
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 302, 34
High Courts06 Jan 2015Dismissed
Shashi Vs Meeran Devi
High Court Of Himachal Pradesh · (2015) 01 SHI CK 0020
Motor Vehicles Act, 1988 - Section 2(14), 2(44), 2(46)
High Courts05 Jan 2015Allowed
Tara Chand Vs State of H.P.
High Court Of Himachal Pradesh · (2015) 01 SHI CK 0039
High Courts05 Jan 2015Allowed
Arun Bagai Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2015) 01 SHI CK 0038
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Motor Vehicles Act, 1988 - Section 187Penal Code, 1860 (IPC) - Section 147, 148, 279, 302, 337
High Courts05 Jan 2015Disposed off
Kapoor Singh Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2015) 1 ShimLC 593
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 120-B, 307, 363
High Courts05 Jan 2015Dismissed
Padam Singh Vs Rajni Sarin
High Court Of Himachal Pradesh · (2015) 01 SHI CK 0032
Civil Procedure Code, 1908 (CPC) - Order 21 Rule 105, Order 21 Rule 106, Order 21 Rule 21, Order 21 Rule 21, Order 21 Rule 90Limitation Act, 1963 - Section 32, 5
High Courts05 Jan 2015Allowed
Mohan Azad Vs Partap Singh Chauhan
High Court Of Himachal Pradesh · (2015) 01 SHI CK 0029
High Courts05 Jan 2015Dismissed
Dinesh Vs Madan Lal
High Court Of Himachal Pradesh · (2015) 01 SHI CK 0018
High Courts05 Jan 2015Dismissed
Mohan Lal Vs Wattan Chand
High Court Of Himachal Pradesh · (2015) 01 SHI CK 0017
Civil Procedure Code, 1908 (CPC) - Section 95
High Courts05 Jan 2015Dismissed
State of H.P. Vs Rakesh Kumar
High Court Of Himachal Pradesh · (2015) 1 ShimLC 555
Criminal Procedure Code, 1973 (CrPC) - Section 154, 313, 342Evidence Act, 1872 - Section 105, 3, 5Penal Code, 1860 (IPC) - Section 100, 100, 101, 102, 102
High Courts02 Jan 2015Dismissed
Sant Ram Vs Oriental Insurance Company Ltd. and Others
High Court Of Himachal Pradesh · (2015) 2 ACC 301 : (2015) 2 ShimLC 781 : (2015) 2 ShimLC 726
Criminal Procedure Code, 1973 (CrPC) - Section 173(2)Motor Vehicles Act, 1988 - Section 169, 173
High Courts02 Jan 2015Dismissed
Roop Dei Vs Sukhwanti Devi
High Court Of Himachal Pradesh · (2015) 01 SHI CK 0027
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 2A, 115
High Courts02 Jan 2015Disposed off
Dina Nath Vs Chet Ram
High Court Of Himachal Pradesh · (2015) 1 ShimLC 534
Criminal Procedure Code, 1973 (CrPC) - Section 320, 397, 401, 482Negotiable Instruments Act, 1881 (NI) - Section 138, 147Penal Code, 1860 (IPC) - Section 307
High Courts02 Jan 2015Dismissed
Talbe Ram Vs Pritu Devi
High Court Of Himachal Pradesh · (2015) 2 ACC 358 : (2015) 2 ShimLC 730
Motor Vehicles Act, 1988 - Section 166, 173
High Courts02 Jan 2015Disposed off
Virender Singh Vs Himachal Road Transport Corporation
High Court Of Himachal Pradesh · (2015) 01 SHI CK 0021
Penal Code, 1860 (IPC) - Section 279, 304-A
High Courts02 Jan 2015Dismissed
Khem Raj Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2015) 01 SHI CK 0014
Constitution of India, 1950 - Article 14, 16
High Courts01 Jan 2015Dismissed
H.P.S.E.B. Vs Arjun Singh
High Court Of Himachal Pradesh · (2015) LabIC 941 : (2015) 2 LLJ 762
High Courts01 Jan 2015Disposed off
Sumitra Vs H.P. Minorities Finance and Development Corporation
High Court Of Himachal Pradesh · (2015) 01 SHI CK 0024
Criminal Procedure Code, 1973 (CrPC) - Section 320, 397, 401, 482Negotiable Instruments Act, 1881 (NI) - Section 138, 147Penal Code, 1860 (IPC) - Section 307