High Courts25 Feb 2015Dismissed
Usha Rani Vs Birbal
High Court Of Himachal Pradesh · (2015) 02 SHI CK 0022
Limitation Act, 1963 - Section 19, 20Negotiable Instruments Act, 1881 (NI) - Section 87
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2015
1,282 judgments · page 62 of 65
High Courts24 Feb 2015
Joginder Singh and Others Vs Suresh Kumar and Others
High Court Of Himachal Pradesh · AIR 2015 HP 18
Himachal Pradesh Land Revenue Act, 1954 - Section 133, 134
High Courts24 Feb 2015
Shakuntla Devi Vs Parma and Others
High Court Of Himachal Pradesh · (2015) 02 SHI CK 0021
High Courts24 Feb 2015Partly Allowed
Desh Raj Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2015) 02 SHI CK 0005
Criminal Procedure Code, 1973 (CrPC) - Section 154, 293, 313Evidence Act, 1872 - Section 35Penal Code, 1860 (IPC) - Section 201, 341, 354, 375, 376
High Courts23 Feb 2015Dismissed
Punjab National Bank Vs Rohit Chemicals and Others
High Court Of Himachal Pradesh · (2015) 02 SHI CK 0024
High Courts16 Feb 2015Disposed off
Hari Saran Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2015) 02 SHI CK 0004
Constitution of India, 1950 - Article 38, 39, 39A, 39-A
High Courts06 Feb 2015Allowed
Nirmal Shah Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2015) 02 SHI CK 0002
Criminal Procedure Code, 1973 (CrPC) - Section 437, 437(1), 438, 439(1)Penal Code, 1860 (IPC) - Section 149, 34, 354, 376, 506
High Courts06 Feb 2015Dismissed
Subh Karan and Others Vs State of H.P.
High Court Of Himachal Pradesh · (2015) 02 SHI CK 0001
Constitution of India, 1950 - Article 227Criminal Procedure Code, 1973 (CrPC) - Section 482Forest Act, 1927 - Section 33
High Courts05 Feb 2015Allowed
Vikas Dogra Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2015) 02 SHI CK 0003
Criminal Procedure Code, 1973 (CrPC) - Section 164, 437, 437(1), 438, 439(1)Income Tax Act, 1961 - Section 66Information Technology Act, 2000 - Section 66, 67
High Courts30 Jan 2015Disposed off
Rahul Sharma and Others Vs State of H.P.
High Court Of Himachal Pradesh · (2015) 01 SHI CK 0050
Penal Code, 1860 (IPC) - Section 201, 302, 34
High Courts23 Jan 2015Partly Allowed
Reeta Devi Vs State of H.P.
High Court Of Himachal Pradesh · (2015) 01 SHI CK 0049
Constitution of India, 1950 - Article 14, 226
High Courts21 Jan 2015Disposed off
Manmeet Singh Minhas Vs State of H.P.
High Court Of Himachal Pradesh · (2015) 01 SHI CK 0048
Criminal Procedure Code, 1973 (CrPC) - Section 173, 482Hindu Marriage Act, 1955 - Section 13B, 13-BPenal Code, 1860 (IPC) - Section 307, 34, 406, 498A, 498-A
High Courts20 Jan 2015Disposed off
Deepak Kumar Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2015) 01 SHI CK 0047
Constitution of India, 1950 - Article 21Criminal Procedure Code, 1973 (CrPC) - Section 439Penal Code, 1860 (IPC) - Section 306, 34, 498A, 498-A
High Courts09 Jan 2015Dismissed
Himachal Road Transport Corporation Vs Amita Rawat and Others
High Court Of Himachal Pradesh · (2015) 2 ShimLC 779
High Courts09 Jan 2015Allowed
National Insurance Company Limited Vs Ragi Ram and Others
High Court Of Himachal Pradesh · (2015) 2 ShimLC 798
High Courts09 Jan 2015Dismissed
Oriental Insurance Company Ltd. Vs Belil Ram and Others
High Court Of Himachal Pradesh · (2015) 2 ShimLC 777
High Courts09 Jan 2015Dismissed
State of Himachal Pradesh Vs Anil Kumar
High Court Of Himachal Pradesh · (2015) CriLJ 1267 : (2015) 3 Crimes 351 : (2015) 1 ShimLC 598
Criminal Procedure Code, 1973 (CrPC) - Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20, 55
High Courts09 Jan 2015Dismissed
State of H.P. Vs Het Ram
High Court Of Himachal Pradesh · (2015) 3 CCR 289 : (2015) 1 ShimLC 573
Criminal Procedure Code, 1973 (CrPC) - Section 154, 161, 173, 313Penal Code, 1860 (IPC) - Section 307, 323, 341, 506
High Courts09 Jan 2015Dismissed
Oriental Insurance Company Ltd. Vs Anju
High Court Of Himachal Pradesh · (2015) 2 ShimLC 733
Motor Vehicles Act, 1988 - Section 147(b), 149
High Courts09 Jan 2015Allowed
Swadesh Singh Thakur Vs H.P. University
High Court Of Himachal Pradesh · (2015) 01 SHI CK 0019