High Courts28 Feb 2015Dismissed
Bhim Dutt and Others Vs Ram Krishan
High Court Of Himachal Pradesh · (2015) 02 SHI CK 0025
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 13Evidence Act, 1872 - Section 92Specific Relief Act, 1963 - Section 35
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2015
1,282 judgments · page 61 of 65
High Courts28 Feb 2015Dismissed
Gandhi Ram Vs Raj Kumar and Others
High Court Of Himachal Pradesh · (2015) 02 SHI CK 0020
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 31, Order 41 Rule 41, 10, 96
High Courts28 Feb 2015Disposed off
Mohan Lal Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2015) 02 SHI CK 0018
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 376
High Courts28 Feb 2015Dismissed
State of Himachal Pradesh Vs Dharam Singh
High Court Of Himachal Pradesh · (2015) 02 SHI CK 0017
Criminal Procedure Code, 1973 (CrPC) - Section 154, 161, 313Penal Code, 1860 (IPC) - Section 120B, 302, 304B, 34, 376
High Courts28 Feb 2015
State of H.P. Vs Piar Singh
High Court Of Himachal Pradesh · (2015) 2 ShimLC 721
Criminal Procedure Code, 1973 (CrPC) - Section 173, 313Evidence Act, 1872 - Section 27Penal Code, 1860 (IPC) - Section 302
High Courts28 Feb 2015Dismissed
Rulda Ram Vs Rakesh Kanwar
High Court Of Himachal Pradesh · (2015) 02 SHI CK 0014
High Courts28 Feb 2015Dismissed
Himachal Pradesh Housing Board and Others Vs Ranjit Singh Rana
High Court Of Himachal Pradesh · (2015) 02 SHI CK 0013
Arbitration and Conciliation Act, 1996 - Section 20, 30, 31, 31(5), 32Limitation Act, 1963 - Section 5
High Courts28 Feb 2015Dismissed
Devender Kumar Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2015) 02 SHI CK 0012
High Courts28 Feb 2015Dismissed
State of Himachal Pradesh Vs Shesh Ram
High Court Of Himachal Pradesh · (2015) 02 SHI CK 0011
Criminal Procedure Code, 1973 (CrPC) - Section 313, 378Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 18, 19, 20, 21, 22
High Courts28 Feb 2015Dismissed
State of Himachal Pradesh Vs Pardeep Kumar
High Court Of Himachal Pradesh · (2015) 2 ShimLC 705
Criminal Procedure Code, 1973 (CrPC) - Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 22
High Courts28 Feb 2015Dismissed
State of Himachal Pradesh Vs Atul Sharma
High Court Of Himachal Pradesh · (2015) 2 ShimLC 693
Criminal Procedure Code, 1973 (CrPC) - Section 313, 378Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 22
High Courts27 Feb 2015Disposed Off
Anita and Others Vs The Truck Co-operative and Operator Goods Carrier Transport Society Ltd. and Others
High Court Of Himachal Pradesh · (2016) 1 ACC 512 : (2015) ACJ 2875 : (2015) 2 ShimLC 691
Motor Vehicles Act, 1988 - Section 2, 3, 7
High Courts27 Feb 2015Dismissed
Ashok Sharma Vs Shiv Devi and Others
High Court Of Himachal Pradesh · (2015) 2 ShimLC 682
High Courts27 Feb 2015Dismissed
Executive Engineer, HPPWD Vs Maya Devi and Others
High Court Of Himachal Pradesh · (2015) 2 ACC 778
High Courts27 Feb 2015Dismissed
State of Himachal Pradesh Vs Shashi Pal Singh and Others
High Court Of Himachal Pradesh · (2015) 02 SHI CK 0019
Arms Act, 1959 - Section 27, 30, 39Criminal Procedure Code, 1973 (CrPC) - Section 154, 313Penal Code, 1860 (IPC) - Section 307, 506
High Courts27 Feb 2015Dismissed
Oriental Insurance Company Ltd. Vs Khem Chand and Others
High Court Of Himachal Pradesh · (2016) 1 ACC 659 : (2016) ACJ 169 : (2015) 2 ShimLC 685
Motor Vehicles Act, 1988 - Section 10, 112, 133, 134, 146
High Courts27 Feb 2015Disposed off
United India Insurance Company Limited Vs Saraswati Devi and Others
High Court Of Himachal Pradesh · (2015) 02 SHI CK 0007
Motor Vehicles Act, 1988 - Section 166
High Courts26 Feb 2015Dismissed
Narcotics Control Bureau Vs Ganga Ram Thakur and Others
High Court Of Himachal Pradesh · (2015) 2 ShimLC 617
Criminal Procedure Code, 1973 (CrPC) - Section 100(8), 313Customs Act, 1962 - Section 108Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 18, 25, 27-A, 29, 31(a)
High Courts26 Feb 2015Allowed
Mahabir Singh Vs The Himachal Pradesh Krishi Vishwa Vidyalaya and Others
High Court Of Himachal Pradesh · (2015) 02 SHI CK 0006
High Courts25 Feb 2015Allowed
Raj Kumar Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2015) 145 FLR 721 : (2015) LLR 767