High Courts09 Mar 2015
Akshi Thakur Vs Parveen Sharma
High Court Of Himachal Pradesh · (2015) 03 SHI CK 0052
Criminal Procedure Code, 1973 (CrPC) - Section 311, 482Negotiable Instruments Act, 1881 (NI) - Section 138, 139
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2015
1,282 judgments · page 60 of 65
High Courts09 Mar 2015Allowed
Ravi Kumar Vs State of H.P.
High Court Of Himachal Pradesh · (2015) 03 SHI CK 0051
Criminal Procedure Code, 1973 (CrPC) - Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20, 61
High Courts09 Mar 2015Dismissed
Dina Nath Vs Uma Shandil
High Court Of Himachal Pradesh · (2015) 1 RCR(Rent) 540
Civil Procedure Code, 1908 (CPC) - Order 5 Rule 17, Order 9 Rule 13, Order 9 Rule 6Evidence Act, 1872 - Section 114Himachal Pradesh Urban Rent Control Act, 1987 - Section 14, 24(5)
High Courts09 Mar 2015Allowed
Dilawar Vs Des Raj and Others
High Court Of Himachal Pradesh · (2015) 03 SHI CK 0020
Arbitration and Conciliation Act, 1996 - Section 20, 8Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17, 80(2)Constitution of India, 1950 - Article 227
High Courts05 Mar 2015Allowed
Pritam Chand and Others Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2015) 2 ShimLC 737
Criminal Procedure Code, 1973 (CrPC) - Section 164, 313Penal Code, 1860 (IPC) - Section 302, 323, 34
High Courts05 Mar 2015Dismissed
Oriental Insurance Company Ltd. Vs Dhani Devi and Others
High Court Of Himachal Pradesh · (2015) 03 SHI CK 0058
Employees Compensation Act, 1923 - Section 22, 3, 30(1)
High Courts05 Mar 2015Disposed off
Chaman Sharma Vs Sunil Kotvi
High Court Of Himachal Pradesh · (2015) 03 SHI CK 0048
Criminal Procedure Code, 1973 (CrPC) - Section 320, 397, 401, 482Negotiable Instruments Act, 1881 (NI) - Section 138, 147Penal Code, 1860 (IPC) - Section 307
High Courts05 Mar 2015Dismissed
Shakti Chand Thakur Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2015) LabIC 1933
Banking Regulation Act, 1949 - Section 5(c)(a)Constitution of India, 1950 - Article 12, 136, 226, 227Himachal Pradesh Co-operative Societies Act, 1968 - Section 2(h), 27, 28, 35, 35-A
High Courts04 Mar 2015Disposed off
Ajmer Singh Vs Yusuf Khan and Others
High Court Of Himachal Pradesh · (2015) 03 SHI CK 0049
Civil Procedure Code, 1908 (CPC) - Order 26 Rule 10, Order 26 Rule 9, Order 41 Rule 23A, 100, 107
High Courts04 Mar 2015Allowed
State of Himachal Pradesh Vs Kalu Ram and Others
High Court Of Himachal Pradesh · (2015) 03 SHI CK 0046
Criminal Procedure Code, 1973 (CrPC) - Section 154, 173, 313Penal Code, 1860 (IPC) - Section 306, 34, 498A
High Courts04 Mar 2015Dismissed
State of H.P. Vs Sita Ram and Others
High Court Of Himachal Pradesh · (2015) 03 SHI CK 0045
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 323, 34, 354, 506
High Courts04 Mar 2015
Chaman Lal Vs Nanki
High Court Of Himachal Pradesh · (2015) 03 SHI CK 0043
Civil Procedure Code, 1908 (CPC) - Order 21 Rule 100, Order 21 Rule 101, Order 21 Rule 102, Order 21 Rule 97, Order 21 Rule 98Transfer of Property Act, 1882 - Section 52
High Courts04 Mar 2015Dismissed
Katiani Educational Society Vs Union of India and Others
High Court Of Himachal Pradesh · (2015) 03 SHI CK 0039
Constitution of India, 1950 - Article 226Income Tax Act, 1961 - Section 10 (23C), 10(23C)(vi)/(via), 11, 139
High Courts03 Mar 2015Allowed
Bharat Sanchar Nigam Ltd. Vs Best Gas Service and Others
High Court Of Himachal Pradesh · (2015) 03 SHI CK 0053
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11Companies Act, 1956 - Section 617Constitution of India, 1950 - Article 12
High Courts03 Mar 2015Disposed off
State of Himachal Pradesh Vs Tara Chand and Others
High Court Of Himachal Pradesh · (2015) 03 SHI CK 0047
Criminal Procedure Code, 1973 (CrPC) - Section 313, 417, 418, 423Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20, 29
High Courts03 Mar 2015Allowed
Banti Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2015) 03 SHI CK 0044
Criminal Procedure Code, 1973 (CrPC) - Section 154, 162, 313Penal Code, 1860 (IPC) - Section 120B, 342, 395, 458
High Courts03 Mar 2015Allowed
Kashmir Singh Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2015) CriLJ 2018
Constitution of India, 1950 - Article 161Criminal Procedure Code, 1973 (CrPC) - Section 433-APenal Code, 1860 (IPC) - Section 302, 324
High Courts03 Mar 2015Disposed off
Ravi Kumar Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2015) 03 SHI CK 0041
High Courts02 Mar 2015
Basanti Devi Vs Parkash Kaur and Others
High Court Of Himachal Pradesh · (2015) 03 SHI CK 0055
Transfer of Property Act, 1882 - Section 41
High Courts02 Mar 2015Allowed
Dharmender Singh and Others Vs State of H.P.
High Court Of Himachal Pradesh · (2015) 03 SHI CK 0050
Criminal Procedure Code, 1973 (CrPC) - Section 173, 313Penal Code, 1860 (IPC) - Section 147, 148, 323, 326, 341