High Courts12 Mar 2015Allowed
Onkar Singh Vs Executive Engineer, H.P.S.E.B. Ltd. and Others
High Court Of Himachal Pradesh · (2015) 145 FLR 522 : (2015) 2 LLJ 672
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2015
1,282 judgments · page 59 of 65
High Courts12 Mar 2015Allowed
Narotam Ram Vs State of H.P.
High Court Of Himachal Pradesh · (2015) 03 SHI CK 0076
Criminal Procedure Code, 1973 (CrPC) - Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20
High Courts12 Mar 2015
Nirmal Singh Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2015) 03 SHI CK 0066
Criminal Procedure Code, 1973 (CrPC) - Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 15, 15, 16, 17, 18
High Courts12 Mar 2015Disposed off
Vijender Singh Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2015) 03 SHI CK 0062
Criminal Procedure Code, 1973 (CrPC) - Section 154, 313Penal Code, 1860 (IPC) - Section 147, 148, 149, 302, 304
High Courts12 Mar 2015
Anil Kumar Vs State of H.P.
High Court Of Himachal Pradesh · (2015) 03 SHI CK 0061
Criminal Procedure Code, 1973 (CrPC) - Section 173, 313Penal Code, 1860 (IPC) - Section 302, 392, 397
High Courts12 Mar 2015
Jaswant Singh Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2015) 2 ShimLC 674
High Courts12 Mar 2015
Savitri Devi and Others Vs Vidya Devi and Others
High Court Of Himachal Pradesh · (2015) 03 SHI CK 0018
High Courts11 Mar 2015Disposed off
Amar Chand Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2015) LabIC 2323
High Courts11 Mar 2015Allowed
Gurmeet Singh Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2015) 4 CCR 45 : (2015) CriLJ 2263
Criminal Procedure Code, 1973 (CrPC) - Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 15, 52, 52-A, 55, 57Opium and Revenue Laws (Extension of Application) Act, 1950 - Section 1
High Courts11 Mar 2015Disposed off
Rakesh Kumar and Others Vs State of H.P.
High Court Of Himachal Pradesh · (2015) 03 SHI CK 0067
Criminal Procedure Code, 1973 (CrPC) - Section 438Penal Code, 1860 (IPC) - Section 323, 324, 34, 341, 379
High Courts11 Mar 2015Disposed off
State of Himachal Pradesh Vs Gauri Dass
High Court Of Himachal Pradesh · (2015) 03 SHI CK 0065
Criminal Procedure Code, 1973 (CrPC) - Section 313, 417, 418, 423Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20Punjab Excise Act, 1914 - Section 61, 61(1)(a)
High Courts11 Mar 2015Disposed off
Alamgir Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2015) 03 SHI CK 0064
Penal Code, 1860 (IPC) - Section 498-A
High Courts11 Mar 2015Disposed off
State of Himachal Pradesh Vs Mehboob Khan
High Court Of Himachal Pradesh · (2015) 03 SHI CK 0063
Criminal Procedure Code, 1973 (CrPC) - Section 154, 161, 313, 378Evidence Act, 1872 - Section 114(g), 27Penal Code, 1860 (IPC) - Section 307, 324, 326
High Courts11 Mar 2015Disposed off
State of Himachal Pradesh Vs Jiwan Lal
High Court Of Himachal Pradesh · (2015) 03 SHI CK 0060
Criminal Procedure Code, 1973 (CrPC) - Section 313, 417, 418, 423Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 18
High Courts10 Mar 2015Dismissed
Future Generali India Insurance Co. Ltd. Vs Amarjeet Kaur and Others
High Court Of Himachal Pradesh · (2015) 03 SHI CK 0082
Motor Vehicles Act, 1988 - Section 166
High Courts10 Mar 2015Disposed off
Girdhari Lal Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2015) 03 SHI CK 0057
High Courts10 Mar 2015Partly Allowed
State of Himachal Pradesh Vs Mahesh Kant and Others
High Court Of Himachal Pradesh · (2015) 03 SHI CK 0023
Criminal Procedure Code, 1973 (CrPC) - Section 161, 173, 313Evidence Act, 1872 - Section 27Penal Code, 1860 (IPC) - Section 302, 498-A
High Courts09 Mar 2015Dismissed
Ashok Sharma Vs Kanta Bhagat
High Court Of Himachal Pradesh · (2015) 2 RCR(Rent) 238
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11Himachal Pradesh Urban Rent Control Act, 1987 - Section 14, 14(3)(a)(i), 14(6), 3, 6
High Courts09 Mar 2015Disposed off
Saurabh Sharma Vs Himachal Pradesh University
High Court Of Himachal Pradesh · (2015) 03 SHI CK 0056
High Courts09 Mar 2015Dismissed
Chamaru Ram Vs Pushpa Devi
High Court Of Himachal Pradesh · (2015) 03 SHI CK 0054
Civil Procedure Code, 1908 (CPC) - Section 115, 20, 24, 25