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High Court Of Himachal Pradesh judgments, 2015

1,282 judgments · page 57 of 65

High Courts20 Mar 2015Dismissed

Bidhi Chand Vs State of H.P.

High Court Of Himachal Pradesh · (2015) 03 SHI CK 0102

Criminal Procedure Code, 1973 (CrPC) - Section 154, 313Penal Code, 1860 (IPC) - Section 302
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High Courts20 Mar 2015Dismissed

Munshi Ram Vs Roshni and Others

High Court Of Himachal Pradesh · (2015) 03 SHI CK 0099

Himachal Pradesh Land Revenue Act, 1954 - Section 17, 17(1)Transfer of Property Act, 1882 - Section 52
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High Courts20 Mar 2015Allowed

Dharam Dass and Others Vs The Narcotics Control Bureau

High Court Of Himachal Pradesh · (2015) 4 Crimes 249 : (2015) 4 JCC(Narcotics) 225 : (2015) 3 RCR(Criminal) 958 : (2015) 3 ShimLC 1625

Criminal Procedure Code, 1973 (CrPC) - Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20, 23, 29, 50, 67
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High Courts20 Mar 2015Dismissed

Narcotics Control Bureau Vs Tek Chand

High Court Of Himachal Pradesh · (2015) 2 ShimLC 645

Central Excises and Salt Act, 1944 - Section 14Constitution of India, 1950 - Article 20(3)Criminal Procedure Code, 1973 (CrPC) - Section 161, 2(g), 313
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High Courts20 Mar 2015Dismissed

United India Insurance Company Limited Vs Brijbala and Others

High Court Of Himachal Pradesh · (2015) 4 ACC 396 : AIR 2015 HP 34 : (2015) 2 ShimLC 745

Civil Procedure Code, 1908 (CPC) - Order 13 Rule 13, Order 16 Rule 2, Order 16 Rule 21, Order 17 Rule 17, Order 21 Rule 21Motor Vehicles Act, 1988 - Section 146, 155, 165, 166, 167Succession Act, 1925 - Section 306
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High Courts19 Mar 2015Dismissed

Santosh Kumar Vs Jagdish Jaryal and Others

High Court Of Himachal Pradesh · (2015) 2 ShimLC 1194

Civil Procedure Code, 1908 (CPC) - Order 14 Rule 14Evidence Act, 1872 - Section 45, 73Himachal Pradesh Panchayati Raj Act, 1994 - Section 122(2)(ii), 148, 163, 165
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High Courts19 Mar 2015Disposed off

Tara Chand and Others Vs Virender Singh and Others

High Court Of Himachal Pradesh · (2015) 03 SHI CK 0095

Civil Procedure Code, 1908 (CPC) - Order 41 Rule 1, Order 41 Rule 11, Order 41 Rule 13, Order 41 Rule 3, Order 41 Rule 3AConstitution of India, 1950 - Article 217(2)(a), 226, 227Himachal Pradesh Land Revenue Act, 1954 - Section 10, 10, 107, 11, 11
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