High Courts26 Mar 2015Allowed
Bansi Lal and Others Vs Union of India and Others
High Court Of Himachal Pradesh · (2015) 03 SHI CK 0108
Public Premises (Eviction of Unauthorised Occupants) Act, 1971 - Section 4, 5
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2015
1,282 judgments · page 56 of 65
High Courts26 Mar 2015Dismissed
Singhu Ram Vs State of H.P.
High Court Of Himachal Pradesh · (2015) 03 SHI CK 0105
Himachal Pradesh Land Revenue Act, 1954 - Section 163
High Courts26 Mar 2015Partly Allowed
Vinod Kumar Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2015) 03 SHI CK 0034
Criminal Procedure Code, 1973 (CrPC) - Section 161, 313Penal Code, 1860 (IPC) - Section 302, 304, 506(II)
High Courts26 Mar 2015Disposed off
Rajneesh Sood Vs Pritam Singh Thakur
High Court Of Himachal Pradesh · (2015) 03 SHI CK 0032
Criminal Procedure Code, 1973 (CrPC) - Section 320, 397, 401, 482Negotiable Instruments Act, 1881 (NI) - Section 138, 147Penal Code, 1860 (IPC) - Section 307
High Courts26 Mar 2015Disposed off
Dharam Pal Singh Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2015) 03 SHI CK 0031
Constitution of India, 1950 - Article 14, 16
High Courts26 Mar 2015Disposed off
Kartar Singh Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2015) 03 SHI CK 0014
High Courts26 Mar 2015Allowed
Ram Rattan Vs State of H.P.
High Court Of Himachal Pradesh · (2015) 2 ShimLC 628
Arms Act, 1959 - Section 13Criminal Procedure Code, 1973 (CrPC) - Section 161, 313, 342Prevention of Corruption Act, 1988 - Section 13(2), 7
High Courts25 Mar 2015
Ashwani Kumar and Others Vs Rama Devi and Others
High Court Of Himachal Pradesh · (2015) 03 SHI CK 0103
Motor Vehicles Act, 1988 - Section 207
High Courts25 Mar 2015Dismissed
Rattan Lal Vs Prem Vaid and Others
High Court Of Himachal Pradesh · (2015) 03 SHI CK 0101
High Courts25 Mar 2015Allowed
Bansi Ram Vs Himachal Road Transport Corporation and Others
High Court Of Himachal Pradesh · (2015) 03 SHI CK 0037
Constitution of India, 1950 - Article 14
High Courts25 Mar 2015
Nasir Vs State of H.P.
High Court Of Himachal Pradesh · (2015) 03 SHI CK 0035
Criminal Procedure Code, 1973 (CrPC) - Section 154, 173, 313Penal Code, 1860 (IPC) - Section 302, 316
High Courts25 Mar 2015
Bunti Vs State of H.P.
High Court Of Himachal Pradesh · (2015) 4 Crimes 67
Penal Code, 1860 (IPC) - Section 120B, 307, 332, 341, 342
High Courts25 Mar 2015
Court on its Own Motion Vs Union of India
High Court Of Himachal Pradesh · (2015) 03 SHI CK 0027
Constitution of India, 1950 - Article 19(d), 21
High Courts25 Mar 2015Dismissed
Ramesh Kumar and Others Vs Shakuntla Devi and Others
High Court Of Himachal Pradesh · (2015) 03 SHI CK 0025
Civil Procedure Code, 1908 (CPC) - Section 96Hindu Succession Act, 1956 - Section 6
High Courts25 Mar 2015Dismissed
Ram Swaroop and Others Vs Narinder Parkash and Others
High Court Of Himachal Pradesh · (2015) 03 SHI CK 0007
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 8, Order 23 Rule 1, Order 23 Rule 1(1), Order 23 Rule 1(3), Order 23 Rule 2
High Courts24 Mar 2015Disposed off
Neelam Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2015) 03 SHI CK 0100
High Courts23 Mar 2015Allowed
Ranjeet Singh Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2015) 145 FLR 722 : (2015) 3 LLJ 50
Industrial Disputes Act, 1947 - Section 10(1)(c), 25-H
High Courts23 Mar 2015Allowed
Mount Everest Mineral Water Limited Vs Tata Global Beverages Limited
High Court Of Himachal Pradesh · (2015) 03 SHI CK 0107
Companies Act, 1956 - Section 391, 391 (i), 391(1)(a), 392, 393(1)(a)
High Courts23 Mar 2015Allowed
Tarun Sharma Vs State of H.P.
High Court Of Himachal Pradesh · (2015) 2 ShimLC 655
Criminal Procedure Code, 1973 (CrPC) - Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20, 29
High Courts23 Mar 2015
Virender Thakur Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2015) 03 SHI CK 0036
Criminal Procedure Code, 1973 (CrPC) - Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 2