High Courts07 Apr 2015Dismissed
Harmesh Lal Vs Sucha Singh and Others
High Court Of Himachal Pradesh · (2015) 04 SHI CK 0047
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 27Motor Vehicles Act, 1988 - Section 166
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2015
1,282 judgments · page 54 of 65
High Courts07 Apr 2015Disposed off
Sudesh Kumari Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2015) 04 SHI CK 0023
Central Excises and Salt Act, 1944 - Section 35LConstitution of India, 1950 - Article 226, 32Himachal Pradesh Value Added Tax Act, 2005 - Section 48
High Courts07 Apr 2015Dismissed
Ram Nath Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2015) 04 SHI CK 0021
High Courts06 Apr 2015Dismissed
Pritam Singh Vs Kishan Singh and Others
High Court Of Himachal Pradesh · (2015) 04 SHI CK 0087
Punjab Security of Land Tenures Act, 1953 - Section 8
High Courts06 Apr 2015Allowed
Kundan Lal and Others Vs Bali Ram and Others
High Court Of Himachal Pradesh · (2015) 04 SHI CK 0086
Evidence Act, 1872 - Section 68Hindu Succession Act, 1956 - Section 30Succession Act, 1925 - Section 63
High Courts06 Apr 2015Dismissed
State of Himachal Pradesh Vs Chhape Ram Premi
High Court Of Himachal Pradesh · (2015) 04 SHI CK 0074
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 420, 465, 471Prevention of Corruption Act, 1988 - Section 13(1)(d), 13(2)
High Courts06 Apr 2015
Court on its Own Motion Vs State of H.P.
High Court Of Himachal Pradesh · (2015) 04 SHI CK 0030
High Courts06 Apr 2015Dismissed
Jagpal Singh and Others Vs Veena Devi and Others
High Court Of Himachal Pradesh · (2015) 04 SHI CK 0029
Evidence Act, 1872 - Section 63, 65, 65(c)
High Courts06 Apr 2015Allowed
Varinder Verma and Others Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2015) 04 SHI CK 0022
Criminal Procedure Code, 1973 (CrPC) - Section 107, 150, 154, 313Evidence Act, 1872 - Section 27Penal Code, 1860 (IPC) - Section 302, 34
High Courts06 Apr 2015Dismissed
Pritam Singh Chaudhary and Others Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2015) 04 SHI CK 0020
Constitution of India, 1950 - Article 226, 32Criminal Procedure Code, 1973 (CrPC) - Section 154, 156, 156(3), 157, 167(2)Penal Code, 1860 (IPC) - Section 201, 420, 465, 470, 471
High Courts06 Apr 2015Allowed
Karan Sharma Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2015) LabIC 2672
High Courts02 Apr 2015Disposed off
Asha Devi Vs Tarsem Devi and Others
High Court Of Himachal Pradesh · (2015) 04 SHI CK 0110
Evidence Act, 1872 - Section 68Hindu Succession Act, 1956 - Section 30Succession Act, 1925 - Section 63
High Courts02 Apr 2015
Rajinder Kumar Verma Vs Anita Verma and Others
High Court Of Himachal Pradesh · (2015) 04 SHI CK 0028
Civil Procedure Code, 1908 (CPC) - Order 21 Rule 21, Order 21 Rule 66, Order 21 Rule 66(2)(c), Order 21 Rule 90, Order 9 Rule 13Partition Act, 1893 - Section 2, 7, 7(b)Transfer of Property Act, 1882 - Section 108(j)
High Courts02 Apr 2015Disposed off
Promila Devi Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2015) 04 SHI CK 0019
Constitution of India, 1950 - Article 14, 16, 23
High Courts02 Apr 2015Disposed off
Garib Dass and Others Vs Mulakh Raj and Others
High Court Of Himachal Pradesh · (2015) 04 SHI CK 0018
Civil Procedure Code, 1908 (CPC) - Section 100Hindu Succession Act, 1956 - Section 14, 14(1), 24, 4, 8Punjab Occupancy Tenants (Vesting of Proprietary Rights) Act, 1952 - Section 3
High Courts02 Apr 2015Dismissed
Pritam Chand and Others Vs Hardev Singh and Others
High Court Of Himachal Pradesh · (2015) 04 SHI CK 0017
Civil Procedure Code, 1908 (CPC) - Section 100
High Courts02 Apr 2015Disposed off
Narayan Singh Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2015) 04 SHI CK 0016
Penal Code, 1860 (IPC) - Section 34, 380, 411, 457
High Courts02 Apr 2015Allowed
Sumeet Sharma and Others Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2015) 04 SHI CK 0007
Criminal Procedure Code, 1973 (CrPC) - Section 173, 320, 482Penal Code, 1860 (IPC) - Section 147, 148, 149, 307, 323
High Courts02 Apr 2015
Pardeep Kumar and Others Vs State of H.P.
High Court Of Himachal Pradesh · (2015) CriLJ 2606
Criminal Procedure Code, 1973 (CrPC) - Section 154, 154, 155, 156, 156Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20, 29
High Courts02 Apr 2015
Senjam Nongdren Khomba Singh Vs State of H.P.
High Court Of Himachal Pradesh · (2016) 1 CCR 418 : (2015) CriLJ 3045 : (2016) 1 Crimes 331
Arms Act, 1959 - Section 25, 3Criminal Procedure Code, 1973 (CrPC) - Section 173, 313Official Secrets Act, 1923 - Section 3, 3(1), 3(1)(a), 3(1)(a)(c), 3(1)(c)