High Courts09 Apr 2015Dismissed
Santosh Kumari Vs State of H.P.
High Court Of Himachal Pradesh · (2015) 04 SHI CK 0037
Criminal Procedure Code, 1973 (CrPC) - Section 154, 161, 173, 313Penal Code, 1860 (IPC) - Section 120-B, 302, 34, 365, 372
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2015
1,282 judgments · page 53 of 65
High Courts09 Apr 2015Dismissed
Jitender Kumar Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2015) 04 SHI CK 0036
Criminal Procedure Code, 1973 (CrPC) - Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20, 20(b)(ii)(C), 29, 35, 54Penal Code, 1860 (IPC) - Section 107, 109, 116
High Courts09 Apr 2015Dismissed
Himachal Pradesh State Electricity Board Vs Mahesh Dahiya
High Court Of Himachal Pradesh · (2015) 04 SHI CK 0035
High Courts09 Apr 2015
State of H.P. Vs Rajak Mohammad
High Court Of Himachal Pradesh · (2015) 04 SHI CK 0032
Criminal Procedure Code, 1973 (CrPC) - Section 154, 313Evidence Act, 1872 - Section 114-A, 35Penal Code, 1860 (IPC) - Section 361, 363, 366, 376
High Courts08 Apr 2015Allowed
Pawanbala Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2015) ALLMR(Cri) 512 : (2015) CriLJ 2678
Constitution of India, 1950 - Article 21Criminal Procedure Code, 1973 (CrPC) - Section 154, 438Penal Code, 1860 (IPC) - Section 306, 498-A
High Courts08 Apr 2015Dismissed
Sunil Kumar Bansal and Others Vs K.T.S. Educational and Charitable Trust and Others
High Court Of Himachal Pradesh · (2015) 04 SHI CK 0070
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17
High Courts08 Apr 2015Disposed off
Gurdial Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2015) 04 SHI CK 0064
Industrial Disputes Act, 1947 - Section 10(1)(c), 25-H
High Courts08 Apr 2015
Pratap Singh Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2015) 04 SHI CK 0051
Criminal Procedure Code, 1973 (CrPC) - Section 313, 397, 427, 427(1)Penal Code, 1860 (IPC) - Section 409, 420, 427, 467, 468Prevention of Corruption Act, 1988 - Section 13(2), 3, 4, 9
High Courts08 Apr 2015Dismissed
Bhag Chand Vs Virender Kumar and Others
High Court Of Himachal Pradesh · (2015) 04 SHI CK 0049
High Courts08 Apr 2015Allowed
Swaran Lata Kuthiala Vs Sunita Chabra and Others
High Court Of Himachal Pradesh · (2015) 04 SHI CK 0044
Civil Procedure Code, 1908 (CPC) - Order 26 Rule 4Himachal Pradesh Urban Rent Control Act, 1987 - Section 14
High Courts08 Apr 2015Partly Allowed
Rama Devi and Others Vs Sushil Kumar Handa and Others
High Court Of Himachal Pradesh · (2015) 04 SHI CK 0027
Civil Procedure Code, 1908 (CPC) - Section 100Evidence Act, 1872 - Section 35Himachal Pradesh Urban Rent Control Act, 1987 - Section 13
High Courts08 Apr 2015Dismissed
Piare Lal Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2015) 04 SHI CK 0026
Constitution of India, 1950 - Article 20(3)Criminal Procedure Code, 1973 (CrPC) - Section 293, 313, 374Evidence Act, 1872 - Section 134, 59
High Courts08 Apr 2015Dismissed
Ayodhya Singh Vs State of H.P.
High Court Of Himachal Pradesh · (2015) 04 SHI CK 0025
Criminal Procedure Code, 1973 (CrPC) - Section 154, 313, 374Evidence Act, 1872 - Section 134, 27Penal Code, 1860 (IPC) - Section 201, 300, 302
High Courts08 Apr 2015Partly Allowed
State of Himachal Pradesh Vs Kaur Singh and Others
High Court Of Himachal Pradesh · (2015) 04 SHI CK 0024
Criminal Procedure Code, 1973 (CrPC) - Section 313, 378, 468Evidence Act, 1872 - Section 134Penal Code, 1860 (IPC) - Section 201, 306, 34, 498-A
High Courts08 Apr 2015Dismissed
Sonu Vs State of H.P.
High Court Of Himachal Pradesh · (2015) 04 SHI CK 0015
Criminal Procedure Code, 1973 (CrPC) - Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 18, 41, 42
High Courts08 Apr 2015
Rakesh Kumar and Others Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2015) 04 SHI CK 0014
Criminal Procedure Code, 1973 (CrPC) - Section 154, 313Evidence Act, 1872 - Section 114, 133, 32(1)Penal Code, 1860 (IPC) - Section 109, 302, 34, 498A
High Courts08 Apr 2015Dismissed
Shamshed Ali Vs State of H.P.
High Court Of Himachal Pradesh · (2015) 04 SHI CK 0013
Criminal Procedure Code, 1973 (CrPC) - Section 154, 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20, 20(b)(ii)(C), 42, 52
High Courts08 Apr 2015Allowed
Winsome Textile Industries Ltd. Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2015) 04 SHI CK 0012
Constitution of India, 1950 - Article 14, 19, 21Evidence Act, 1872 - Section 115
High Courts08 Apr 2015Disposed off
Prem Chand Vs State of H.P.
High Court Of Himachal Pradesh · (2015) 04 SHI CK 0010
Criminal Procedure Code, 1973 (CrPC) - Section 154, 438Penal Code, 1860 (IPC) - Section 306, 498-A
High Courts08 Apr 2015Dismissed
Kanwar Singh and Others Vs State of H.P.
High Court Of Himachal Pradesh · (2015) CriLJ 2997
Criminal Procedure Code, 1973 (CrPC) - Section 173, 313Narcotic Drugs and Psychotropic Substances (Amendment) Act, 2001 - Section 20Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 1, 2, 20(ii)(c), 29