High Courts20 Apr 2015Dismissed
Gian Chand Vs Mohinder Singh and Others
High Court Of Himachal Pradesh · (2015) 04 SHI CK 0053
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17, 151
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2015
1,282 judgments · page 51 of 65
High Courts18 Apr 2015Dismissed
UCO Bank Vs Deepak Electronics and Others
High Court Of Himachal Pradesh · (2015) 04 SHI CK 0112
Bankers Books Evidence Act, 1891 - Section 4Civil Procedure Code, 1908 (CPC) - Order 18 Rule 17A, Order 18 Rule 2(4), Order 41 Rule 27, 151
High Courts18 Apr 2015Dismissed
Damodari Devi and Others Vs Dhani Devi and Others
High Court Of Himachal Pradesh · (2015) 04 SHI CK 0111
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10, Order 41 Rule 27Hindu Succession Act, 1956 - Section 15, 16
High Courts18 Apr 2015Dismissed
State of Himachal Pradesh Vs Pratap Singh and Others
High Court Of Himachal Pradesh · (2015) CriLJ 3696 : (2015) 3 DMC 636
Criminal Procedure Code, 1973 (CrPC) - Section 173, 313Penal Code, 1860 (IPC) - Section 306, 34, 498-A
High Courts18 Apr 2015Dismissed
Baljinder Singh Sra Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2015) 04 SHI CK 0082
Constitution of India, 1950 - Article 14, 16, 309
High Courts18 Apr 2015Dismissed
State of Himachal Pradesh Vs Sushil Kumar and Others
High Court Of Himachal Pradesh · (2015) 04 SHI CK 0052
Criminal Procedure Code, 1973 (CrPC) - Section 164, 313, 482Penal Code, 1860 (IPC) - Section 107, 304B, 306, 34, 498
High Courts18 Apr 2015Dismissed
State of Himachal Pradesh Vs Gian Chand
High Court Of Himachal Pradesh · (2015) 04 SHI CK 0048
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 306, 498-A
High Courts18 Apr 2015Allowed
Vikas Sharma and Others Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2015) 04 SHI CK 0043
Criminal Procedure Code, 1973 (CrPC) - Section 313Motor Vehicles Act, 1988 - Section 181, 196Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20, 20(ii)(C)
High Courts17 Apr 2015Allowed
Chuni Lal Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2015) 04 SHI CK 0092
Criminal Procedure Code, 1973 (CrPC) - Section 173, 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 18(b), 20(b)(ii)(C), 50
High Courts17 Apr 2015Dismissed
Rajesh Kumar and Others Vs Sangeeta Devi and Others
High Court Of Himachal Pradesh · (2015) 04 SHI CK 0090
Motor Vehicles Act, 1988 - Section 166
High Courts17 Apr 2015Disposed off
N.K. Puran Singh Vs State of H.P and Others
High Court Of Himachal Pradesh · (2015) 04 SHI CK 0089
High Courts17 Apr 2015Dismissed
Parkash Chand Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · AIR 2015 HP 42
Constitution of India, 1950 - Article 300 A, 300-ALand Acquisition Act, 1894 - Section 6
High Courts17 Apr 2015Dismissed
State of Himachal Pradesh and Others Vs Kripal Singh
High Court Of Himachal Pradesh · (2015) 04 SHI CK 0081
Industrial Disputes Act, 1947 - Section 10(1), 10(1)(c), 25-G
High Courts17 Apr 2015Dismissed
Vikrant Sood Vs Krishna Devi
High Court Of Himachal Pradesh · (2015) 2 RCR(Rent) 197 : (2015) 2 ShimLC 803
Himachal Pradesh Urban Rent Control Act, 1987 - Section 24, 24(5)
High Courts17 Apr 2015Dismissed
Oriental Insurance Company Vs Bresti Devi and Others
High Court Of Himachal Pradesh · (2015) 04 SHI CK 0078
Motor Vehicles Act, 1988 - Section 166
High Courts17 Apr 2015Dismissed
Oriental Insurance Company Ltd. Vs Amra Devi and Others
High Court Of Himachal Pradesh · (2015) 04 SHI CK 0077
Motor Vehicles Act, 1988 - Section 10, 10(2)(d), 10(2)(e), 112, 133
High Courts17 Apr 2015Allowed
Bhagat Singh Thakur Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2015) CriLJ 2603
Criminal Procedure Code, 1973 (CrPC) - Section 156(3), 482Penal Code, 1860 (IPC) - Section 120B, 143, 430, 447, 448Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Section 3, 3(1)(13), 3(1)(5), 3(2)(7)
High Courts17 Apr 2015Dismissed
New India Assurance Company Limited Vs Kirpa Nand Negi and Others
High Court Of Himachal Pradesh · (2015) 04 SHI CK 0071
Motor Vehicles Act, 1988 - Section 149, 149(2), 149(2)(a)(ii), 2(21)
High Courts17 Apr 2015Dismissed
Puran Dutt Vs Salil Seth and Others
High Court Of Himachal Pradesh · AIR 2015 HP 39 : (2015) 2 RCR(Rent) 74
Civil Procedure Code, 1908 (CPC) - Order 5 Rule 17, Order 5 Rule 20, Order 9 Rule 13, 151Constitution of India, 1950 - Article 227Himachal Pradesh Urban Rent Control Act, 1987 - Section 14, 14(1)(h)
High Courts17 Apr 2015Dismissed
Madan Lal Vs Kunta Devi and Others
High Court Of Himachal Pradesh · (2015) 04 SHI CK 0045