High Courts23 Apr 2015Dismissed
Divisional Engineer, Telecom Project Vs Ajit Singh
High Court Of Himachal Pradesh · (2015) LabIC 2638
Industrial Disputes Act, 1947 - Section 2(oo)(bb)
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2015
1,282 judgments · page 50 of 65
High Courts23 Apr 2015Allowed
Deu Bhan Buda Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2015) 04 SHI CK 0097
Criminal Procedure Code, 1973 (CrPC) - Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20
High Courts23 Apr 2015Dismissed
Charan Dass Vs The Secretary (Revenue) to Govt. of H.P. and Others
High Court Of Himachal Pradesh · (2015) 04 SHI CK 0095
Civil Procedure Code, 1908 (CPC) - Section 100, 80Himachal Pradesh Land Revenue Act, 1954 - Section 163, 171
High Courts23 Apr 2015Dismissed
State of Himachal Pradesh and Others Vs Roshan Lal and Others
High Court Of Himachal Pradesh · (2015) 04 SHI CK 0094
Evidence Act, 1872 - Section 35Land Acquisition Act, 1894 - Section 18, 4, 54
High Courts23 Apr 2015Allowed
Budh Ram Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2015) 04 SHI CK 0093
Criminal Procedure Code, 1973 (CrPC) - Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20, 50
High Courts23 Apr 2015Allowed
Ramesh Thapa Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2015) 04 SHI CK 0085
Criminal Procedure Code, 1973 (CrPC) - Section 154, 313Penal Code, 1860 (IPC) - Section 302, 34
High Courts23 Apr 2015Allowed
Surender Singh Chauhan Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2015) 04 SHI CK 0062
Constitution of India, 1950 - Article 21-APenal Code, 1860 (IPC) - Section 120B, 420, 467, 468, 471Prevention of Corruption Act, 1988 - Section 13(2)
High Courts23 Apr 2015
Commissioner of Income Tax Vs Shree Triveni Foods
High Court Of Himachal Pradesh · (2015) 04 SHI CK 0061
Finance (No. 2) Act, 2009 - Section 2(29BA)Income Tax Act, 1961 - Section 143(3), 147, 263, 29, 30Transfer of Property Act, 1882 - Section 106
High Courts23 Apr 2015Disposed off
Chaman Negi Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2015) 04 SHI CK 0060
Constitution of India, 1950 - Article 226Criminal Procedure Code, 1973 (CrPC) - Section 154, 173Penal Code, 1860 (IPC) - Section 468, 471
High Courts23 Apr 2015Disposed off
Kamal Dev Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2015) 04 SHI CK 0059
Criminal Procedure Code, 1973 (CrPC) - Section 437, 437(1), 438, 439(1)Penal Code, 1860 (IPC) - Section 149, 323, 34, 342, 365
High Courts23 Apr 2015
Raj Kumar Mehra and Others Vs Surinder Mohan
High Court Of Himachal Pradesh · AIR 2015 HP 58
Army Act, 1950 - Section 164, 165Central Excises and Salt Act, 1944 - Section 36Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17
High Courts22 Apr 2015
Hari Nand Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2015) 2 ShimLC 808
Constitution of India, 1950 - Article 226
High Courts22 Apr 2015Allowed
Pyar Dei Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2015) 04 SHI CK 0101
Industrial Disputes Act, 1947 - Section 10(1)(c), 25(G)
High Courts22 Apr 2015Allowed
Sant Ram Vs Himachal Road Transport Corporation and Others
High Court Of Himachal Pradesh · (2015) 04 SHI CK 0100
Constitution of India, 1950 - Article 14
High Courts22 Apr 2015Allowed
Ashok Kumar Tyagi Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2015) 04 SHI CK 0058
Companies Act, 1956 - Section 2(13), 291, 292, 293Constitution of India, 1950 - Article 227Criminal Procedure Code, 1973 (CrPC) - Section 200, 201, 202, 203, 203
High Courts22 Apr 2015Disposed off
Rishi Chandel Vs Hon''ble High Court of H.P.
High Court Of Himachal Pradesh · (2015) LabIC 3582
Army Act, 1950 - Section 164, 165Companies Act, 1956 - Section 111(3)Constitution of India, 1950 - Article 136, 136(2), 14, 21, 227(4)
High Courts21 Apr 2015Dismissed
Cosmo Ferrites Limited and Others Vs Rajinder Singh
High Court Of Himachal Pradesh · (2015) LabIC 3801
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2, 151, 9Industrial Disputes Act, 1947 - Section 2, 2(k), 2(s), 25F, 25GSpecific Relief Act, 1963 - Section 38
High Courts21 Apr 2015Dismissed
Prem Chand Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2015) 4 JCC 201 : (2015) 3 RCR(Criminal) 955 : (2015) 3 ShimLC 1658
Criminal Procedure Code, 1973 (CrPC) - Section 173, 313, 457Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20, 29
High Courts21 Apr 2015Allowed
Bhupender Chauhan and Others Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2015) CriLJ 3007 : (2015) 3 ShimLC 1346
Criminal Procedure Code, 1973 (CrPC) - Section 173, 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 18, 20(b)(ii)(C), 29
High Courts21 Apr 2015Dismissed
Shweta Sadyal Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2015) 04 SHI CK 0056
Constitution of India, 1950 - Article 320