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High Court Of Himachal Pradesh judgments, 2015

1,282 judgments · page 48 of 65

High Courts04 May 2015Dismissed

State of Himachal Pradesh Vs Onyemaechi

High Court Of Himachal Pradesh · (2015) 05 SHI CK 0056

Criminal Procedure Code, 1973 (CrPC) - Section 378(3), 417, 418, 423Foreigners Act, 1946 - Section 14Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 21
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High Courts04 May 2015Allowed

Partap Singh Vs Kanwar Singh

High Court Of Himachal Pradesh · (2015) 05 SHI CK 0047

Civil Procedure Code, 1908 (CPC) - Order 26 Rule 26, Order 6 Rule 17Constitution of India, 1950 - Article 131Specific Relief Act, 1963 - Section 16(c), 38
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High Courts02 May 2015Allowed

Deepak Arora and Others Vs Vijay Khanna

High Court Of Himachal Pradesh · (2015) 05 SHI CK 0044

Arbitration and Conciliation Act, 1996 - Section 17(7)(b)Civil Procedure Code, 1908 (CPC) - Order 20 Rule 20, Order 21 Rule 1, Order 21 Rule 21, Order 21 Rule 22, Order 21 Rule 23Contract Act, 1872 - Section 152, 72
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High Courts02 May 2015Dismissed

Rajinder and Others Vs Gokal Chand and Others

High Court Of Himachal Pradesh · (2015) 05 SHI CK 0039

Civil Procedure Code, 1908 (CPC) - Order 20 Rule 20Himachal Pradesh Agricultural Credit Operation and Miscellaneous Provisions (Banks) Act, 1972 - Section 11
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High Courts02 May 2015Dismissed

State of Himachal Pradesh Vs Sher Singh and Others

High Court Of Himachal Pradesh · (2015) 05 SHI CK 0005

Criminal Procedure Code, 1973 (CrPC) - Section 173, 313Penal Code, 1860 (IPC) - Section 120-B, 420, 467, 468, 471Prevention of Corruption Act, 1988 - Section 13(1)(d), 13(2), 13(i)
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High Courts01 May 2015Dismissed

Jeevan Rana Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2015) CriLJ 4619

Criminal Procedure Code, 1973 (CrPC) - Section 313Evidence Act, 1872 - Section 105Penal Code, 1860 (IPC) - Section 376, 376(2)(f), 451, 452, 84
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