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High Court Of Himachal Pradesh judgments, 2015

1,282 judgments · page 47 of 65

High Courts08 May 2015Disposed off

Fate Ram and Others Vs Parvati

High Court Of Himachal Pradesh · (2015) 05 SHI CK 0091

Civil Procedure Code, 1908 (CPC) - Order 21 Rule 25, Order 41 Rule 23A, Order 41 Rule 25Hindu Succession Act, 1956 - Section 15, 15(2), 15(2)(b)
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High Courts08 May 2015Allowed

Hema Ram Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2015) 05 SHI CK 0060

Criminal Procedure Code, 1973 (CrPC) - Section 154, 313Evidence Act, 1872 - Section 106Penal Code, 1860 (IPC) - Section 302, 34
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High Courts08 May 2015Disposed off

Sankalp Goel Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2015) 05 SHI CK 0051

Criminal Procedure Code, 1973 (CrPC) - Section 437, 437(1), 438, 439(1)Evidence Act, 1872 - Section 27Penal Code, 1860 (IPC) - Section 120-B, 149, 302, 34, 452
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High Courts07 May 2015Dismissed

Subhash Kumar Vs Mandra Devi and Others

High Court Of Himachal Pradesh · (2015) 05 SHI CK 0052

Civil Procedure Code, 1908 (CPC) - Section 100Evidence Act, 1872 - Section 50, 68Penal Code, 1860 (IPC) - Section 494, 495, 497, 498
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High Courts07 May 2015Allowed

Rajender Singh Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2015) 05 SHI CK 0046

Arms Act, 1959 - Section 25, 26, 27, 28, 29Criminal Procedure Code, 1973 (CrPC) - Section 437, 437(1), 438, 439(1)Penal Code, 1860 (IPC) - Section 149, 34, 376, 452, 506
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