High Courts14 May 2015Allowed
Jagdish Chand Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2015) 05 SHI CK 0132
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2015
1,282 judgments · page 46 of 65
High Courts14 May 2015Dismissed
State of Himachal Pradesh Vs Devi Singh
High Court Of Himachal Pradesh · (2015) 05 SHI CK 0084
Criminal Procedure Code, 1973 (CrPC) - Section 313, 378, 417, 418, 423Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 18, 20
High Courts14 May 2015Disposed off
State of Himachal Pradesh Vs Vishal
High Court Of Himachal Pradesh · (2015) 05 SHI CK 0083
Criminal Procedure Code, 1973 (CrPC) - Section 154, 313, 417Penal Code, 1860 (IPC) - Section 307, 323, 324, 326, 417
High Courts14 May 2015Disposed off
State of Himachal Pradesh Vs Nomu Ram and Others
High Court Of Himachal Pradesh · (2015) 05 SHI CK 0069
Criminal Procedure Code, 1973 (CrPC) - Section 313Evidence Act, 1872 - Section 27, 8Penal Code, 1860 (IPC) - Section 201, 302, 34
High Courts14 May 2015Dismissed
Ramesh Chand and Others Vs Bidhi Chand and Others
High Court Of Himachal Pradesh · (2015) 05 SHI CK 0067
Civil Procedure Code, 1908 (CPC) - Section 100
High Courts14 May 2015Disposed off
Raj Bala Gaur and Others Vs H.P. University and Others
High Court Of Himachal Pradesh · (2015) 05 SHI CK 0020
Industrial Disputes Act, 1947 - Section 33(1), 33(2)(b)
High Courts13 May 2015Disposed off
EIH Associated Hotels Ltd. Vs Preet Joshi
High Court Of Himachal Pradesh · AIR 2015 HP 74 : (2015) 2 RCR(Rent) 235
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17Himachal Pradesh Urban Rent Control Act, 1987 - Section 14, 14(3)
High Courts13 May 2015Disposed off
Tripta Devi and Others Vs Krishan Chand and Others
High Court Of Himachal Pradesh · (2015) 05 SHI CK 0062
Civil Procedure Code, 1908 (CPC) - Order 14 Rule 5, Order 22 Rule 3, Order 22 Rule 4, Order 22 Rule 9, 100Hindu Adoptions and Maintenance Act, 1956 - Section 12, 12(b)
High Courts13 May 2015Disposed off
Vinod Kumar Vs Varinder Kumar Sood
High Court Of Himachal Pradesh · (2015) 2 RCR(Rent) 542
Evidence Act, 1872 - Section 116Himachal Pradesh Urban Rent Control Act, 1987 - Section 14, 14(3)(c), 14(4)
High Courts13 May 2015Allowed
Ram Gopal Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2015) 146 FLR 1058 : (2015) 3 LLJ 132
Industrial Disputes Act, 1947 - Section 10(1)(c), 25-H
High Courts12 May 2015Allowed
Hardeep Singh Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2015) 05 SHI CK 0143
Criminal Procedure Code, 1973 (CrPC) - Section 154, 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 15, 42(1)(ii), 42(2), 50, 52
High Courts12 May 2015Dismissed
The Presiding Officer, Motor Accident Claims Tribunal Vs Jitwar Singh and Others
High Court Of Himachal Pradesh · (2015) 05 SHI CK 0133
Civil Procedure Code, 1908 (CPC) - Section 79Motor Vehicles Act, 1988 - Section 166Penal Code, 1860 (IPC) - Section 409, 420
High Courts12 May 2015Dismissed
Ramesh Kumar and Others Vs Rakesh Kumar and Others
High Court Of Himachal Pradesh · (2015) 05 SHI CK 0057
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10, Order 21 Rule 101, Order 21 Rule 97, 151, 47
High Courts12 May 2015Dismissed
Sarla Devi and Others Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2015) CriLJ 4216
Criminal Procedure Code, 1973 (CrPC) - Section 154, 313Penal Code, 1860 (IPC) - Section 302, 304-B, 315, 498A, 498-A
High Courts11 May 2015Dismissed
State of Himachal Pradesh and Others Vs Bego Devi
High Court Of Himachal Pradesh · (2015) 146 FLR 1056 : (2015) 3 LLJ 217
Industrial Disputes Act, 1947 - Section 25-G, 25-H
High Courts11 May 2015Dismissed
Jagdish Chand Vs Mehar Chand and Others
High Court Of Himachal Pradesh · (2015) 05 SHI CK 0089
High Courts11 May 2015Dismissed
Lashkari Ram Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2015) 05 SHI CK 0055
Criminal Procedure Code, 1973 (CrPC) - Section 154, 173(2), 482Penal Code, 1860 (IPC) - Section 354, 451, 506
High Courts11 May 2015Allowed
Nek Ram Vs Financial Commissioner (Appeals) and Others
High Court Of Himachal Pradesh · (2015) 05 SHI CK 0054
Civil Procedure Code, 1908 (CPC) - Order 22 Rule 22, Order 9 Rule 9(1), 151Himachal Pradesh Land Revenue Act, 1954 - Section 163Limitation Act, 1963 - Section 5
High Courts08 May 2015Allowed
Rajesh Kumar Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2015) 05 SHI CK 0142
Criminal Procedure Code, 1973 (CrPC) - Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20, 50
High Courts08 May 2015Allowed
Balwant Singh and Others Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2015) 05 SHI CK 0129
Constitution of India, 1950 - Article 14, 16