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High Court Of Himachal Pradesh judgments, 2015

1,282 judgments · page 49 of 65

High Courts01 May 2015Dismissed

Oriental Insurance Co. Ltd. Vs Kishan Chand and Others

High Court Of Himachal Pradesh · (2015) 05 SHI CK 0037

Civil Procedure Code, 1908 (CPC) - Order 13 Rule 13, Order 16 Rule 2, Order 16 Rule 21, Order 17 Rule 17, Order 21 Rule 21Criminal Procedure Code, 1973 (CrPC) - Section 195Motor Vehicles Act, 1988 - Section 144, 165, 166, 167, 168
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High Courts01 May 2015Disposed off

Het Ram Vs Jeet Ram

High Court Of Himachal Pradesh · (2015) 05 SHI CK 0035

Criminal Procedure Code, 1973 (CrPC) - Section 147, 320, 397, 401, 482Negotiable Instruments Act, 1881 (NI) - Section 138, 147Penal Code, 1860 (IPC) - Section 307
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High Courts30 Apr 2015Disposed off

Ranvir Singh Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2015) 04 SHI CK 0106

Criminal Procedure Code, 1973 (CrPC) - Section 437, 437(1), 438, 439(1)Motor Vehicles Act, 1988 - Section 181Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20, 50, 60
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High Courts30 Apr 2015Allowed

Gian Chand Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2015) 04 SHI CK 0104

Criminal Procedure Code, 1973 (CrPC) - Section 154Motor Vehicles Act, 1988 - Section 184Penal Code, 1860 (IPC) - Section 279, 304-A, 337, 338
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High Courts28 Apr 2015Dismissed

Vijay Kumar Vs Vijay Laxmi and Others

High Court Of Himachal Pradesh · (2015) 04 SHI CK 0113

Constitution of India, 1950 - Article 15(3), 39Criminal Procedure Code, 1973 (CrPC) - Section 125, 482Evidence Act, 1872 - Section 114
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High Courts24 Apr 2015Dismissed

Afzal Vs Rehman Khan and Others

High Court Of Himachal Pradesh · (2015) 04 SHI CK 0108

Civil Procedure Code, 1908 (CPC) - Order 19 Rule 1, Order 19 Rule 2Evidence Act, 1872 - Section 17(1)(b), 3, 49, 91
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High Courts24 Apr 2015Dismissed

State of Himachal Pradesh Vs Surjit Singh

High Court Of Himachal Pradesh · (2015) 04 SHI CK 0096

Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 354, 366, 511Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Section 3(i)
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High Courts24 Apr 2015Disposed off

Zahid Ali Vs Shubham Chauhan and Others

High Court Of Himachal Pradesh · (2015) 04 SHI CK 0057

Constitution of India, 1950 - Article 41Criminal Procedure Code, 1973 (CrPC) - Section 173Motor Vehicles Act, 1988 - Section 147, 149, 96
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