High Courts09 Jan 2015Allowed

Naval Kumar Vs State of H.P.

High Court Of Himachal Pradesh · (2015) 01 SHI CK 0012

Civil Procedure Code, 1908 (CPC) - Order 2 Rule 2Constitution of India, 1950 - Article 136, 21, 226, 32Consumer Protection Act, 1986 - Section 23
High Courts09 Jan 2015Dismissed

Subhash Chand Sharma Vs Shakuntla Devi

High Court Of Himachal Pradesh · (2015) 1 RCR(Rent) 558 : (2015) 1 ShimLC 538

Constitution of India, 1950 - Article 136Himachal Pradesh Urban Rent Control Act, 1987 - Section 2(j)
High Courts09 Jan 2015Allowed

Vinay Kumar Vs State of H.P.

High Court Of Himachal Pradesh · (2015) ALLMR(Cri) 496

Constitution of India, 1950 - Article 21Criminal Procedure Code, 1973 (CrPC) - Section 438, 439Penal Code, 1860 (IPC) - Section 120-B, 420
High Courts08 Jan 2015Disposed off

Charan Dass Vs Manmohan Krishan

High Court Of Himachal Pradesh · (2015) 1 ShimLC 530

Criminal Procedure Code, 1973 (CrPC) - Section 320, 397, 401, 482Negotiable Instruments Act, 1881 (NI) - Section 138, 147Penal Code, 1860 (IPC) - Section 307, 397, 401, 482
High Courts08 Jan 2015Dismissed

Sangat Ram Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2015) 01 SHI CK 0042

Criminal Procedure Code, 1973 (CrPC) - Section 173, 313Evidence Act, 1872 - Section 91, 92Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20
High Courts08 Jan 2015Partly Allowed

State of Himachal Pradesh Vs Vipan Kumar

High Court Of Himachal Pradesh · (2015) CriLJ 1812

Criminal Procedure Code, 1973 (CrPC) - Section 154, 313, 315, 378Evidence Act, 1872 - Section 59Penal Code, 1860 (IPC) - Section 376, 376(1), 452, 506, 506(1)
High Courts08 Jan 2015Dismissed

Simran Pal Singh Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2015) 01 SHI CK 0008

Constitution of India, 1950 - Article 20(3), 21Criminal Procedure Code, 1973 (CrPC) - Section 154, 173, 313, 374(2)Evidence Act, 1872 - Section 1, 106, 24, 25, 25
High Courts07 Jan 2015Dismissed

State of Himachal Pradesh Vs Pawan Kumar

High Court Of Himachal Pradesh · (2015) 2 ShimLC 756

Criminal Procedure Code, 1973 (CrPC) - Section 154, 313, 378, 417, 418Evidence Act, 1872 - Section 113APenal Code, 1860 (IPC) - Section 302, 306, 498(A), 498A, 498-A
High Courts06 Jan 2015Allowed

Deepak Kumar Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2015) 1 ShimLC 579

Criminal Procedure Code, 1973 (CrPC) - Section 161, 313, 374Evidence Act, 1872 - Section 114(g)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20, 20(b)(ii)(C), 29, 42, 42 (2)