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High Court Of Himachal Pradesh judgments, 2015

1,282 judgments · page 6 of 65

High Courts10 Dec 2015Disposed Off

Champa Devi Vs State of H.P.

High Court Of Himachal Pradesh · (2015) 12 SHI CK 0111

Arms Act, 1959 - Section 25, 27Constitution of India, 1950 - Article 15, 21Criminal Procedure Code, 1973 (CrPC) - Section 173, 437, 439, 439(2)
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High Courts10 Dec 2015Allowed

Kishori Lal Vs State of H.P.

High Court Of Himachal Pradesh · (2015) 12 SHI CK 0110

Criminal Procedure Code, 1973 (CrPC) - Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20, 50, 50(1)
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High Courts10 Dec 2015Dismissed

State of H.P. Vs Pardeep Singh

High Court Of Himachal Pradesh · (2015) 12 SHI CK 0074

Criminal Procedure Code, 1973 (CrPC) - Section 173, 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 21, 50
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High Courts09 Dec 2015Dismissed

Tej Singh and Others Vs Shashi Pal

High Court Of Himachal Pradesh · (2015) 12 SHI CK 0106

Civil Procedure Code, 1908 (CPC) - Order 10 Rule 10(2), Order 26 Rule 9, Order 7 Rule 14(3), 115, 151Evidence Act, 1872 - Section 35
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High Courts09 Dec 2015Dismissed

State of H.P. Vs Ludarmani and Others

High Court Of Himachal Pradesh · (2015) 12 SHI CK 0083

Criminal Procedure Code, 1973 (CrPC) - Section 173, 313, 321Penal Code, 1860 (IPC) - Section 201, 376(2)(n), 506Protection of Children from Sexual Offences Act, 2012 - Section 5(1)
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High Courts07 Dec 2015Dismissed

Kapil Sharma Vs Babita Sharma

High Court Of Himachal Pradesh · (2015) 12 SHI CK 0120

Hindu Marriage Act, 1955 - Section 13, 13(1)(i-a)Penal Code, 1860 (IPC) - Section 498-A, 506
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