High Courts18 Dec 2015Dismissed
Kumari Vishav Bharti and Others Vs Oriental Insurance Co. Ltd. and Others
High Court Of Himachal Pradesh · (2015) 12 SHI CK 0124
Motor Vehicles Act, 1988 - Section 166
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2015
1,282 judgments · page 4 of 65
High Courts18 Dec 2015Allowed
Manohar Singh Vs Pawan Kumar and Others
High Court Of Himachal Pradesh · (2015) 12 SHI CK 0123
High Courts18 Dec 2015Disposed Off
Suram Singh Vs Vijay Singh and Others
High Court Of Himachal Pradesh · (2015) 12 SHI CK 0122
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 2-A, Order 47 Rule 1, 114Constitution of India, 1950 - Article 227Evidence Act, 1872 - Section 35
High Courts18 Dec 2015Allowed
Vishal Enterprises and Others Vs Lajja Devi and Others
High Court Of Himachal Pradesh · (2015) 12 SHI CK 0119
Motor Vehicles Act, 1988 - Section 147, 163-A
High Courts18 Dec 2015Dismissed
Oriental Insurance Co. Ltd. Vs Giano Devi and Others
High Court Of Himachal Pradesh · (2015) 12 SHI CK 0073
High Courts18 Dec 2015Dismissed
State of H.P. Vs Harsh Sharma and Others
High Court Of Himachal Pradesh · (2015) 12 SHI CK 0061
Criminal Procedure Code, 1973 (CrPC) - Section 173, 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 18, 20, 29, 42(2), 50
High Courts18 Dec 2015Disposed Off
The New India Assurance Company Vs Rakesh Kumar and Others
High Court Of Himachal Pradesh · (2015) 12 SHI CK 0029
Motor Vehicles Act, 1988 - Section 149, 149(2), 149(2)(a)(ii), 170, 2(10)
High Courts18 Dec 2015Disposed Off
Des Raj and Others Vs Vijay Jamwal and Others
High Court Of Himachal Pradesh · (2015) 12 SHI CK 0025
Motor Vehicles Act, 1988 - Section 149, 149(2), 149(2)(a)(ii), 2(10), 2(14)
High Courts18 Dec 2015Allowed
Jasbir Singh and Others Vs Satwant Kaur and Others
High Court Of Himachal Pradesh · (2015) 12 SHI CK 0024
Evidence Act, 1872 - Section 106Motor Vehicles Act, 1988 - Section 147, 149, 166, 96Penal Code, 1860 (IPC) - Section 279, 304-A, 337
High Courts17 Dec 2015Disposed Off
State of H.P. Vs Amir Khan
High Court Of Himachal Pradesh · (2015) 12 SHI CK 0126
Criminal Procedure Code, 1973 (CrPC) - Section 313, 417, 418, 423Motor Vehicles Act, 1988 - Section 181, 187Penal Code, 1860 (IPC) - Section 279, 304A, 304-A
High Courts17 Dec 2015Disposed Off
Nirmala Devi Vs State of H.P.
High Court Of Himachal Pradesh · (2015) 12 SHI CK 0118
Constitution of India, 1950 - Article 15, 21Criminal Procedure Code, 1973 (CrPC) - Section 164, 437, 439, 439(2)Penal Code, 1860 (IPC) - Section 302, 34
High Courts17 Dec 2015Allowed
Sanjay Chauhan Vs Union of India and Others
High Court Of Himachal Pradesh · (2015) 12 SHI CK 0030
Constitution of India, 1950 - Article 14, 21, 226Contempt of Courts Act, 1971 - Section 11, 11(1), 15(1), 17(1), 17(3A)
High Courts17 Dec 2015
Hydro Project Workers Union Vs Punjab State Electricity Board and Others
High Court Of Himachal Pradesh · (2016) LabIC 621 : (2016) 1 LLJ 704
Constitution of India, 1950 - Article 14, 16, 226, 227, 38
High Courts17 Dec 2015Disposed Off
Naresh Kumar Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2015) 12 SHI CK 0026
High Courts16 Dec 2015Dismissed
State of Himachal Pradesh Vs Kamaljeet
High Court Of Himachal Pradesh · (2015) 12 SHI CK 0117
Criminal Procedure Code, 1973 (CrPC) - Section 173, 313, 378, 378(3)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20
High Courts16 Dec 2015Dismissed
State of H.P. Vs Mohan Singh
High Court Of Himachal Pradesh · (2015) 12 SHI CK 0089
Criminal Procedure Code, 1973 (CrPC) - Section 173, 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20
High Courts16 Dec 2015Allowed
Govind Ram and Others Vs Union of India and Others
High Court Of Himachal Pradesh · (2015) 12 SHI CK 0088
Constitution of India, 1950 - Article 14, 16
High Courts16 Dec 2015Dismissed
State of Himachal Pradesh. Vs Vinod Kumar and Others
High Court Of Himachal Pradesh · (2015) 12 SHI CK 0081
Criminal Procedure Code, 1973 (CrPC) - Section 154, 161, 313Penal Code, 1860 (IPC) - Section 115, 307, 323, 324
High Courts16 Dec 2015Dismissed
State of H.P. Vs Dalip Kumar
High Court Of Himachal Pradesh · (2015) 12 SHI CK 0067
Criminal Procedure Code, 1973 (CrPC) - Section 173, 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20
High Courts16 Dec 2015Dismissed
State of H.P. and Others Vs Gagan Singh
High Court Of Himachal Pradesh · (2015) 12 SHI CK 0031
Constitution of India, 1950 - Article 226, 227