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High Court Of Himachal Pradesh judgments, 2015

1,282 judgments · page 2 of 65

High Courts29 Dec 2015Allowed

Deep Raj Vs State of Himachal Pradesh and Others

High Court Of Himachal Pradesh · (2015) 12 SHI CK 0001

Criminal Procedure Code, 1973 (CrPC) - Section 482Himachal Pradesh Good Conduct Prisoners (Temporary Release) Act, 1968 - Section 10, 3(1)Penal Code, 1860 (IPC) - Section 376
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High Courts28 Dec 2015Dismissed

Shiv Ram and Others Vs Ludder Singh

High Court Of Himachal Pradesh · (2015) 12 SHI CK 0146

Evidence Act, 1872 - Section 49, 91Registration Act, 1908 - Section 17, 17(1)(b), 17(i)(b), 49Stamp Act, 1899 - Section 35
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High Courts28 Dec 2015Dismissed

Sanjeev Kumar Vs State of H.P.

High Court Of Himachal Pradesh · (2015) 12 SHI CK 0134

Constitution of India, 1950 - Article 21Criminal Procedure Code, 1973 (CrPC) - Section 232, 233, 313Evidence Act, 1872 - Section 35, 59
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High Courts28 Dec 2015Dismissed

Chet Ram Vs Daulat Ram

High Court Of Himachal Pradesh · (2015) 12 SHI CK 0133

Civil Procedure Code, 1908 (CPC) - Section 100Constitution of India, 1950 - Article 352Limitation Act, 1963 - Section 3
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High Courts28 Dec 2015Disposed Off

Jawahar Singh Vs State of H.P.

High Court Of Himachal Pradesh · (2015) 12 SHI CK 0016

Criminal Procedure Code, 1973 (CrPC) - Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20, 35, 50, 52A
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High Courts24 Dec 2015Dismissed

State of H.P. Vs Pappu

High Court Of Himachal Pradesh · (2015) 12 SHI CK 0136

Criminal Procedure Code, 1973 (CrPC) - Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20, 42, 42(2), 50, 50(1)
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