High Courts18 Mar 1998Allowed
Mast Ram Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (1999) ACJ 477 : (1999) 1 LLJ 1278 : (1998) 2 ShimLC 1
Workmens Compensation Act, 1923 — Section 4(1)
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 1998
198 judgments · page 10 of 10
High Courts17 Mar 1998Allowed
Leela Dutt Vs Himachal Pradesh Financial Corporation and Another
High Court Of Himachal Pradesh · (1998) 93 CompCas 388
Himachal Pradesh Public Moneys (Recovery of Dues) Act, 1973 — Section 3(1)
High Courts11 Mar 1998Dismissed
Heera Singh Vs Leela Verma and Others
High Court Of Himachal Pradesh · (1998) 2 ShimLC 20
Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 397, 451, 457, 482Penal Code, 1860 (IPC) — Section 379
High Courts10 Mar 1998
RUDRA and CO. and Others Vs UNION OF INDIA and Others
High Court Of Himachal Pradesh · (1999) 152 CTR 27
Income Tax Act, 1961 — Section 206C, 206C(1), 44AC
High Courts10 Mar 1998
Rudra and Company, Madan Lal and Company and Raj Kumar and Company Vs Union of India (UOI) and Others
High Court Of Himachal Pradesh · (1998) 233 ITR 66
Income Tax Act, 1961 — Section 206C, 206C(1), 44AC
High Courts27 Feb 1998Allowed
Mahavir Parshad Vs Des Raj
High Court Of Himachal Pradesh · (1999) 1 CivCC 31 : (1998) 1 ShimLC 492
Evidence Act, 1872 — Section 73Registration Act, 1908 — Section 17Transfer of Property Act, 1882 — Section 122, 123, 54, 58
High Courts24 Feb 1998
State of Himachal Pradesh Vs Soran Singh
High Court Of Himachal Pradesh · (1998) CriLJ 1829 : (1998) 2 ShimLC 46
Criminal Attempts Act, 1981 — Section 1(1)Criminal Procedure Code, 1973 (CrPC) — Section 293Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 10, 11, 12, 13, 14
High Courts09 Jan 1998Dismissed
Abdul Rehman and Another Vs Rusla
High Court Of Himachal Pradesh · (1998) 2 CivCC 277
Transfer of Property Act, 1882 — Section 53A
High Courts09 Jan 1998
State of Himachal Pradesh Vs Union of India (UOI) and Another
High Court Of Himachal Pradesh · AIR 1998 HP 46 : (1998) 1 ShimLC 453
Constitution of India, 1950 — Article 226Indian Medical Council Act, 1956 — Section 10A(1)
High Courts09 Jan 1998Dismissed
Punjab National Bank Vs Smt. Swaran Kaur and Others
High Court Of Himachal Pradesh · (1999) 4 CivCC 397 : (1998) 2 ShimLC 399
Limitation Act, 1963 — Article 24, 18, 19
High Courts09 Jan 1998Dismissed
Miss Ashima Narula and Others Vs The Municipal Corporation
High Court Of Himachal Pradesh · (1999) 2 CivCC 60 : (1998) 3 RCR(Civil) 524 : (1998) 1 ShimLC 484
Municipal Corporation Act, 1979 — Section 173, 262Specific Relief Act, 1963 — Section 38(1)
High Courts08 Jan 1998
The Indian Tourism Development Corporation Ltd. Vs H.P. State Electricity Board and Another
High Court Of Himachal Pradesh · (1999) 1 CivCC 313 : (1998) 3 RCR(Civil) 520 : (1998) 1 ShimLC 474
Electricity Act, 1910 — Section 24, 24(2), 26(6)
High Courts05 Jan 1998Dismissed
State of Himachal Pradesh Vs Dharmi Devi and Others
High Court Of Himachal Pradesh · (1998) 2 ShimLC 452
Criminal Procedure Code, 1973 (CrPC) — Section 151, 154, 313Penal Code, 1860 (IPC) — Section 306, 498A
High Courts02 Jan 1998
Rajiv Kumar Vs State of H.P.
High Court Of Himachal Pradesh · (1998) 01 SHI CK 0011
Criminal Procedure Code, 1973 (CrPC) — Section 161, 437, 439Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20
High Courts02 Jan 1998Dismissed
State of Himachal Pradesh Vs Surinder Mohan and Others
High Court Of Himachal Pradesh · (1998) 2 ShimLC 59
Criminal Procedure Code, 1973 (CrPC) — Section 209, 273, 306, 306(1), 306(3)Evidence Act, 1872 — Section 137, 27Penal Code, 1860 (IPC) — Section 120B, 302, 34, 380, 457
High Courts02 Jan 1998Dismissed
Gopi Chand and Another Vs Sonam Dass and Others
High Court Of Himachal Pradesh · (1998) 1 ShimLC 488
Civil Procedure Code, 1908 (CPC) — Section 11Himachal Pradesh Land Revenue Act, 1954 — Section 122 , 123 , 124 , 125, 127Limitation Act, 1963 — Article 135
High Courts02 Jan 1998Allowed
Rajiv Kumar Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (1998) 1 ShimLC 320
Criminal Procedure Code, 1973 (CrPC) — Section 161, 437, 439Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20
High Courts01 Jan 1998Dismissed
Himachal Road Transport Corporation and Others Vs Kunta and Others
High Court Of Himachal Pradesh · (1998) 1 ACC 572 : (1999) ACJ 646 : (1998) 2 ShimLC 29