High Courts15 May 1998Dismissed
National Insurance Co. Ltd. Vs Vipul and Others
High Court Of Himachal Pradesh · (1999) ACJ 695 : (1998) 2 ShimLC 248
Constitution of India, 1950 — Article 227Motor Vehicles Act, 1988 — Section 173(2)
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 1998
198 judgments · page 8 of 10
High Courts14 May 1998Dismissed
Shri Jaswant Singh and Others Vs Smt. Gangi Devi and Others
High Court Of Himachal Pradesh · (1998) 2 ShimLC 278
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4, Order 22 Rule 9, 151Limitation Act, 1963 — Section 5
High Courts13 May 1998Dismissed
State of Himachal Pradesh Vs Gagan Singh and Others
High Court Of Himachal Pradesh · (1998) 2 ShimLC 231
Constitution of India, 1950 — Article 20(1)Criminal Procedure Code, 1973 (CrPC) — Section 173, 378, 468, 468(1)Forest Act, 1927 — Section 41, 42
High Courts12 May 1998Dismissed
Ashwani Kumar Vs State of H.P. and Others
High Court Of Himachal Pradesh · (1998) 2 ShimLC 257
Himachal Pradesh Co-operative Societies Act, 1968 — Section 93Himachal Pradesh Panchayati Raj Act, 1968 — Section 122, 122(1), 122(2)
High Courts08 May 1998
Ashok Kumar Goel Vs Smt. Venu Bakshi
High Court Of Himachal Pradesh · (1998) 2 ShimLC 229
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts08 May 1998
Mohan Singh Vs H.P. State Forest Corporation and Another
High Court Of Himachal Pradesh · (1998) 4 RCR(Civil) 653 : (1999) 1 RCR(Criminal) 357 : (1998) 2 ShimLC 283
Arbitration and Conciliation Act, 1996 — Section 11, 2, 28, 7, 8
High Courts07 May 1998Dismissed
Darshan Lal and Another Vs Ram Nath
High Court Of Himachal Pradesh · (1998) 2 ShimLC 243
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts07 May 1998Dismissed
Shri P.P. Kaushik Vs The State of H.P. and Others State of H.P. Vs Durga Singh and Others
High Court Of Himachal Pradesh · (1998) 2 ShimLC 330
Criminal Procedure Code, 1973 (CrPC) — Section 155(2), 156(1), 268, 269, 307Penal Code, 1860 (IPC) — Section 120A, 120B, 201, 379, 420Prevention of Corruption Act, 1947 — Section 5(1), 5(2)
High Courts05 May 1998Allowed
Janak Raj Vs State of H.P.
High Court Of Himachal Pradesh · (1998) 2 ShimLC 274
Criminal Procedure Code, 1973 (CrPC) — Section 313Prevention of Food Adulteration Act, 1954 — Section 16(1)
High Courts04 May 1998Dismissed
Godawari Vs Rattan Lal and Others
High Court Of Himachal Pradesh · (1998) 2 ShimLC 269
Criminal Procedure Code, 1973 (CrPC) — Section 313, 397, 401, 482Penal Code, 1860 (IPC) — Section 323, 325, 34, 506
High Courts04 May 1998Allowed
G.D. Bhargava and Others Vs Ranjit Singh
High Court Of Himachal Pradesh · (1998) 2 ShimLC 263
Penal Code, 1860 (IPC) — Section 109, 323, 342, 500
High Courts04 May 1998Dismissed
Punjab National Bank Vs Hilton Plators and Others
High Court Of Himachal Pradesh · (1998) 2 ShimLC 241
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4, Order 22 Rule 9Limitation Act, 1963 — Section 5
High Courts30 Apr 1998Allowed
Smt. Champa Sharma and Another Vs H.P. State Electricity Board and Others
High Court Of Himachal Pradesh · (1998) 2 ShimLC 404
Motor Vehicles (Amendment) Act, 1998 — Section 166(3)Motor Vehicles Act, 1988 — Section 166, 166(3)
High Courts30 Apr 1998Allowed
Champa Sharma and Another Vs H.P. State Electricity Board and Others
High Court Of Himachal Pradesh · (1999) ACJ 883 : (1998) 4 RCR(Civil) 444
Motor Vehicles Act, 1988 — Section 166(3)
High Courts30 Apr 1998Dismissed
Mohan Lal Vs Krishna and Another
High Court Of Himachal Pradesh · (1998) 2 ShimLC 466
Himachal Pradesh Tenancy and Land Reforms Act, 1972 — Section 104(4)
High Courts25 Apr 1998Allowed
Saroti Devi and Others Vs State of H.P.
High Court Of Himachal Pradesh · (1998) 2 ShimLC 432
Penal Code, 1860 (IPC) — Section 34, 363, 366, 366A, 376
High Courts24 Apr 1998Allowed
Parkash Chand Vs The State of Himachal Pradesh
High Court Of Himachal Pradesh · (1999) 1 RCR(Criminal) 416 : (1999) 1 RCR(Criminal) 419 : (1998) 2 ShimLC 458
Criminal Procedure Code, 1973 (CrPC) — Section 154, 313Evidence Act, 1872 — Section 119Penal Code, 1860 (IPC) — Section 148, 149, 307, 323, 324
High Courts17 Apr 1998Allowed
Smt. Kanta Devi Vs Union of India (UOI) and Others
High Court Of Himachal Pradesh · (1998) 2 ShimLC 415
High Courts16 Apr 1998Dismissed
Purshotam Vs Multan Singh
High Court Of Himachal Pradesh · (1998) 2 ShimLC 425
High Courts07 Apr 1998Allowed
Rohan and Others Vs Sh. Mool Chand Bakhru and Others
High Court Of Himachal Pradesh · (1999) 4 CivCC 171 : (1998) 2 ShimLC 389
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 5, 2(12)Evidence Act, 1872 — Section 114(2)Transfer of Property Act, 1882 — Section 13, 53A