High Courts12 Jun 1998
National Insurance Company Ltd. Vs Ramesh Kumar and Others
High Court Of Himachal Pradesh · (1999) 1 ShimLC 142
Motor Vehicles Act, 1939 — Section 95, 95(1), 95(2), 96Motor Vehicles Act, 1988 — Section 147(1)
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 1998
198 judgments · page 7 of 10
High Courts12 Jun 1998
State of Himachal Pradesh Vs Liak Ram
High Court Of Himachal Pradesh · (1998) 2 ShimLC 438
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 408Probation of Offenders Act, 1958 — Section 4
High Courts12 Jun 1998
National Insurance Co. Ltd. Vs Ramesh Kumar and Others
High Court Of Himachal Pradesh · (1999) ACJ 1305
Motor Vehicles Act, 1939 — Section 95, 96
High Courts10 Jun 1998Allowed
Shri Onkar Nath Vs State of Himachal Pradesh and Another
High Court Of Himachal Pradesh · (1999) 3 ShimLC 181
Central Reserve Police Force Act, 1949 — Section 10, 16(2), 18, 9Central Reserve Police Force Rules, 1955 — Rule 36Criminal Procedure Code, 1973 (CrPC) — Section 2, 251, 252, 253, 254
High Courts10 Jun 1998Allowed
Ram Swaroop Vs Amrik Chand Sood
High Court Of Himachal Pradesh · (1999) 3 ShimLC 280
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 11, Order 21 Rule 12, Order 21 Rule 13, Order 21 Rule 14, Order 21 Rule 17
High Courts04 Jun 1998Dismissed
Sada Nand Vs Smt. Tulfu and Others
High Court Of Himachal Pradesh · (1999) 3 ShimLC 226
Himachal Pradesh Holdings (Consolidation and Prevention of Fragmentation) Act, 1971 — Section 57Himachal Pradesh Tenancy and Land Reforms Act, 1972 — Section 104
High Courts03 Jun 1998Dismissed
Chaman Lal Vs State of Himachal Pradesh and Another
High Court Of Himachal Pradesh · (1999) 3 ShimLC 119
High Courts02 Jun 1998Dismissed
Ramesh Chand and Another Vs The General Public and Others
High Court Of Himachal Pradesh · (1999) 3 ShimLC 137
Succession Act, 1925 — Section 63
High Courts01 Jun 1998
Nathpa Jhakri Joint Venture and Another Vs Union of India (UOI) and Others
High Court Of Himachal Pradesh · (1998) 2 ShimLC 226
Central Excise Rules, 1944 — Rule 2Central Excises and Salt Act, 1944 — Section 14
High Courts27 May 1998Dismissed
H.P. Financial Corporation Vs Shivalik Forgings Private Limited and Another
High Court Of Himachal Pradesh · (1999) 3 ShimLC 155
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 20, Order 5 Rule 20(2) , Order 9 Rule 13Limitation Act, 1963 — Article 123, 5
High Courts26 May 1998Allowed
Sh. Swarup Kishan and Another Vs Smt. Sheela Devi and Others
High Court Of Himachal Pradesh · (1999) 4 CivCC 666 : (1999) 1 RCR(Civil) 370 : (1998) 2 ShimLC 343
Evidence Act, 1872 — Section 81, 90
High Courts26 May 1998Dismissed
Shri Bhajan Dass Kaith Vs H.P. Public Service Commission and Another
High Court Of Himachal Pradesh · (1998) 2 ShimLC 253
High Courts25 May 1998Allowed
Mast Ram Vs State of H.P. and Others
High Court Of Himachal Pradesh · (1998) 2 ShimLC 305
Constitution of India, 1950 — Article 226, 227Himachal Pradesh Nautor Land Rules, 1968 — Rule 7
High Courts25 May 1998Dismissed
Mohinder Singh Vs State of H.P. and Another
High Court Of Himachal Pradesh · (1998) 2 ShimLC 291
Army Act, 1950 — Section 122, 125, 126, 126(1), 127Constitution of India, 1950 — Article 20, 33Criminal Procedure Code, 1973 (CrPC) — Section 173, 192, 200, 201, 202
High Courts25 May 1998Dismissed
Narain Singh and Another Vs Cement Corporation of India and Others
High Court Of Himachal Pradesh · (1999) 1 LLJ 457
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10
High Courts25 May 1998Allowed
United Commercial Corporation and Another Vs Jeewan Cement and Chemicals Ltd. and Others
High Court Of Himachal Pradesh · (1998) 2 ShimLC 234
Criminal Procedure Code, 1973 (CrPC) — Section 200, 202, 204, 482Penal Code, 1860 (IPC) — Section 120B, 406, 420, 465, 471
High Courts25 May 1998Dismissed
Narain Singh, Nanak Chand Vs The Cement Corporation of India (C.C.I.) and Others
High Court Of Himachal Pradesh · (1998) 2 ShimLC 310
Constitution of India, 1950 — Article 14, 226, 227, 32Industrial Disputes Act, 1947 — Section 10, 10(1)
High Courts20 May 1998Allowed
Pahadu Vs Roshan Lal and Others
High Court Of Himachal Pradesh · (1999) 3 ShimLC 185
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 17
High Courts19 May 1998Dismissed
Om Parkash Vs Divisional Commissioner and Others
High Court Of Himachal Pradesh · (1998) 2 ShimLC 319
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Constitution of India, 1950 — Article 14, 16, 226, 226(1), 227Himachal Pradesh Registration of Hotels and Travel Agents Act, 1970 — Section 32, 7
High Courts16 May 1998Dismissed
Roop Singh and Another Vs Sunder Singh and Others
High Court Of Himachal Pradesh · (1998) 2 ShimLC 237
Civil Procedure Code, 1908 (CPC) — Section 35