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High Court Of Himachal Pradesh judgments, 1998

198 judgments · page 5 of 10

High Courts30 Jul 1998Dismissed

Himachal Lithographers and Others Vs Punjab and Sindh Bank

High Court Of Himachal Pradesh · (1999) 1 ShimLC 117

Civil Procedure Code Amendment Act, 1976 — Section 97, 97(1)Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, 151 , 152, 153, 60Himachal Pradesh Debt Reduction Act, 1976 — Section 10, 11, 12, 13, 14
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High Courts21 Jul 1998Allowed

Smt. Sita Devi Vs L.A.C.

High Court Of Himachal Pradesh · (1999) 1 ShimLC 122

Constitution of India, 1950 — Article 14Land Acquisition Act, 1894 — Section 11, 18, 18(1), 26, 28(1)
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High Courts17 Jul 1998Dismissed

Shri Amar Nath Vs Smt. Vidya Devi and Others

High Court Of Himachal Pradesh · (1999) 1 ShimLC 66

Civil Procedure Code, 1908 (CPC) — Section 115East Punjab Urban Rent Restriction Act, 1949 — Section 15(5)Himachal Pradesh Urban Rent Control Act, 1987 — Section 14, 24
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High Courts16 Jul 1998Dismissed

State of Himachal Pradesh Vs Darshan Singh

High Court Of Himachal Pradesh · (1999) 1 ShimLC 52

Criminal Procedure Code, 1973 (CrPC) — Section 377, 377(1), 377(2)Penal Code, 1860 (IPC) — Section 147, 148, 149, 323, 324Probation of Offenders Act, 1958 — Section 11, 11(1), 11(2), 11(4), 3
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High Courts16 Jul 1998Dismissed

Budh Ram Vs State of H.P.

High Court Of Himachal Pradesh · (1999) 1 ShimLC 129

Criminal Procedure Code, 1973 (CrPC) — Section 313, 329Penal Code, 1860 (IPC) — Section 302, 342
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