High Courts06 Apr 1998Dismissed
State of Himachal Pradesh Vs Pala
High Court Of Himachal Pradesh · (1998) 2 ShimLC 428
Criminal Procedure Code, 1973 (CrPC) — Section 378Prevention of Food Adulteration Act, 1954 — Section 10(7), 16, 7
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 1998
198 judgments · page 9 of 10
High Courts06 Apr 1998Allowed
Smt. Vadia Banerjee Vs Smt. Sardar and Another
High Court Of Himachal Pradesh · (1999) 2 CivCC 129 : (1999) 3 RCR(Civil) 244 : (1998) 2 ShimLC 380
Civil Procedure Code, 1908 (CPC) — Section 141Succession Act, 1925 — Section 213, 213(1), 213(2), 370, 371
High Courts06 Apr 1998Allowed
Shri Singhu (now deceased through LRs Jai Singh) and Others Vs Shri Tej Ram and Others
High Court Of Himachal Pradesh · (1998) 2 ShimLC 376
Himachal Pradesh Relief of Agricultural Indebtedness Act, 1976 — Section 2, 2(2)
High Courts02 Apr 1998Allowed
Ram Krishan and Another Vs Sant Ram and Another
High Court Of Himachal Pradesh · (1998) 2 ShimLC 372
High Courts02 Apr 1998Dismissed
Shri Satya Pal Vs Shri Rama Nand and Others
High Court Of Himachal Pradesh · (1998) 2 ShimLC 420
Civil Procedure Code, 1908 (CPC) — Section 100Evidence Act, 1872 — Section 68
High Courts02 Apr 1998Dismissed
Brikam Vs Ranjit Singh and Others
High Court Of Himachal Pradesh · (1999) 4 CivCC 292 : (1998) 2 ShimLC 470
Civil Procedure Code, 1908 (CPC) — Section 11, 99
High Courts02 Apr 1998Dismissed
Lachhman and Others Vs Ishwar Singh and Others
High Court Of Himachal Pradesh · (1999) 1 RCR(Civil) 74 : (1998) 2 ShimLC 367
Evidence Act, 1872 — Section 91Registration Act, 1908 — Section 17Transfer of Property Act, 1882 — Section 53A, 54
High Courts31 Mar 1998Allowed
H.P. Housing Board Vs Ramesh Dutta and Others
High Court Of Himachal Pradesh · (1998) 2 ShimLC 357
Land Acquisition Act, 1894 — Section 23, 4
High Courts31 Mar 1998Allowed
Union of India (UOI) and Others Vs Khazana Ram and Others
High Court Of Himachal Pradesh · (1998) 1 ShimLC 479
Electricity Act, 1910 — Section 19, 51, 52Telegraph Act, 1885 — Section 16(3)
High Courts31 Mar 1998Dismissed
State of H.P. Vs Jagjit Singh and Others
High Court Of Himachal Pradesh · (1998) 2 ShimLC 444
Criminal Procedure Code, 1973 (CrPC) — Section 164, 173Penal Code, 1860 (IPC) — Section 120B, 218, 302, 307
High Courts30 Mar 1998
Ratti Ram Vs H.P. Council Of Child Welfare and Others
High Court Of Himachal Pradesh · (1998) 4 RCR(Civil) 443 : (1998) 1 ShimLC 501
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
High Courts27 Mar 1998Dismissed
Parvinder Singh Vs Smt. Renu Gautam and Others
High Court Of Himachal Pradesh · (1998) 2 ShimLC 39
Civil Procedure Code, 1908 (CPC) — Section 115Himachal Pradesh Urban Rent Control Act, 1987 — Section 10(2), 2, 20, 21, 22
High Courts26 Mar 1998
Tilak Singh Vs Shashi Bijulwan and Others
High Court Of Himachal Pradesh · (1998) 2 ACC 297 : (1999) ACJ 661 : (1999) 1 RCR(Civil) 71 : (1998) 2 ShimLC 352
Motor Vehicles Act, 1988 — Section 157, 157(1)
High Courts26 Mar 1998Dismissed
Amar Singh Vs Devki Devi and Another
High Court Of Himachal Pradesh · (1998) 1 ShimLC 477
Hindu Succession Act, 1956 — Section 14(1), 14(2), 4
High Courts25 Mar 1998Allowed
State of Himachal Pradesh Vs Harbilas
High Court Of Himachal Pradesh · (1998) 2 ShimLC 23
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 376, 376(2), 377
High Courts25 Mar 1998Allowed
Arun Gautam and Others Vs H.P. Technical Education Board and Others
High Court Of Himachal Pradesh · (1998) 2 ShimLC 364
High Courts23 Mar 1998Dismissed
V. Rakeshak and Others Vs Surjeet Singh Bhurji
High Court Of Himachal Pradesh · (1998) 3 CivCC 465 : (1998) 1 ShimLC 497
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts20 Mar 1998Dismissed
Kailash Chander Kalia Vs Vijay Kumar and Others
High Court Of Himachal Pradesh · (1998) 1 ShimLC 482
High Courts19 Mar 1998Dismissed
Mittar Singh Vs Ashish Kumar and Others
High Court Of Himachal Pradesh · (1998) ACJ 1200 : (1998) 2 ShimLC 7
Constitution of India, 1950 — Article 227Motor Vehicles Act, 1988 — Section 173(2)
High Courts18 Mar 1998Dismissed
Raj Mal Vs Bhim Sen
High Court Of Himachal Pradesh · (1998) 1 ShimLC 503
Transfer of Property Act, 1882 — Section 106, 111, 113