High Courts28 Feb 2014
Ram Chand Vs State of H.P.
High Court Of Himachal Pradesh · (2014) 02 SHI CK 0015
Criminal Procedure Code, 1973 (CrPC) — Section 173, 313Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2014
1,613 judgments · page 78 of 81
High Courts28 Feb 2014
Rajesh Thakur and Others Vs Central Bureau of Investigation and Others
High Court Of Himachal Pradesh · (2014) 02 SHI CK 0014
Penal Code, 1860 (IPC) — Section 120-B, 220, 409, 420, 467Prevention of Corruption Act, 1988 — Section 13(1)(d), 13(2)
High Courts26 Feb 2014
Rakesh Kumar Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2014) 02 SHI CK 0016
Constitution of India, 1950 — Article 14, 16, 226, 32Himachal Pradesh Police Act, 2007 — Section 17
High Courts25 Feb 2014Dismissed
Ami Chand Vs Pardeep Chand Giri
High Court Of Himachal Pradesh · (2014) 1 ShimLC 476
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 151Himachal Pradesh Urban Rent Control Act, 1987 — Section 14, 14(3)(c)
High Courts07 Feb 2014Disposed Off
Om Chand Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2014) 1 ShimLC 482
Criminal Procedure Code, 1973 (CrPC) — Section 154Protection of Children from Sexual Offences Act, 2012 — Section 10
High Courts07 Feb 2014
Naved Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2014) 1 ShimLC 480
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 2, 21, 37
High Courts06 Feb 2014Disposed Off
Raveena Bibi Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2014) 1 ShimLC 488
Penal Code, 1860 (IPC) — Section 120B, 420, 467, 468, 471Prevention of Corruption Act, 1988 — Section 13(2)
High Courts05 Feb 2014Dismissed
Sharif Deen Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2014) 1 ShimLC 470
Penal Code, 1860 (IPC) — Section 363, 366, 376
High Courts05 Feb 2014Allowed
Vikas Jamwal Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2014) 1 ShimLC 442
Constitution of India, 1950 — Article 21Penal Code, 1860 (IPC) — Section 201, 307, 323, 324, 506
High Courts04 Feb 2014
Lal Singh Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2014) 1 ShimLC 439
Penal Code, 1860 (IPC) — Section 376, 506Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(1)(XII)
High Courts04 Feb 2014Allowed
Vipan Kumar Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2014) 1 ShimLC 435
Criminal Procedure Code, 1973 (CrPC) — Section 154Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 323Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3
High Courts03 Feb 2014Disposed Off
Dildar Mohammed Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2014) 1 ShimLC 437
Criminal Procedure Code, 1973 (CrPC) — Section 437Penal Code, 1860 (IPC) — Section 34, 379
High Courts03 Feb 2014Disposed Off
Sanjay Kumar Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2014) 1 ShimLC 441
Penal Code, 1860 (IPC) — Section 451, 506
High Courts03 Feb 2014Allowed
Rajat Thapa Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2014) 1 ShimLC 444
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 2, 21, 37
High Courts03 Feb 2014Allowed
Kesari Devi Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2014) 1 ShimLC 446
Penal Code, 1860 (IPC) — Section 323, 34, 354, 452, 504
High Courts03 Feb 2014Disposed Off
Kartar Singh Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2014) 1 ShimLC 471
Penal Code, 1860 (IPC) — Section 409, 420
High Courts29 Jan 2014Disposed Off
Narayan Singh Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2014) 1 ShimLC 283
Penal Code, 1860 (IPC) — Section 120B, 420, 467, 468, 471
High Courts29 Jan 2014Disposed Off
Raj Kumar Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2014) 1 ShimLC 308
Penal Code, 1860 (IPC) — Section 420
High Courts22 Jan 2014
Rajinder Verma Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2014) 1 ShimLC 273
Penal Code, 1860 (IPC) — Section 416, 420, 467, 468, 471
High Courts11 Jan 2014
Krishni Devi Vs Sunita Devi and Others
High Court Of Himachal Pradesh · (2014) 01 SHI CK 0047
Himachal Pradesh Panchayati Raj Act, 1994 — Section 60, 67