High Courts18 Mar 2014Disposed Off
Ranjit Singh Vs Budhi Ram
High Court Of Himachal Pradesh · (2014) 1 ShimLC 474
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 23, Order 23 Rule 3, 151
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2014
1,613 judgments · page 76 of 81
High Courts14 Mar 2014Dismissed
New India Assurance Company Limited Vs Chanchal Devi and Others
High Court Of Himachal Pradesh · (2014) 03 SHI CK 0044
Motor Vehicles Act, 1988 - Section 163-A 163-A(3) 167 170
High Courts14 Mar 2014Dismissed
State of H.P. Vs Sant Ram and Another
High Court Of Himachal Pradesh · (2014) 1 ShimLC 484
Forest Act, 1927 - Section 41 42
High Courts14 Mar 2014Dismissed
Phenu Ram Vs Sanatan Dharam Sabha
High Court Of Himachal Pradesh · (2014) 2 RCR(Rent) 36
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 2, Order 14 Rule 3, Order 21 Rule 100, Order 21 Rule 101, Order 21 Rule 103Himachal Pradesh Urban Rent Control Act, 1987 — Section 14, 14(2)(ii)(a)
High Courts14 Mar 2014Dismissed
Oriental Insurance Company Vs Gulam Mohammad (since deceased) and Others
High Court Of Himachal Pradesh · (2014) 4 ACC 769 : (2014) ACJ 2148 : (2014) 2 AnWR 796
Motor Vehicles Act, 1988 - Section 149 149(2) 149(2)(a)(ii) 170 173
High Courts13 Mar 2014
Kanta Devi and Others Vs Beas Dev and Others
High Court Of Himachal Pradesh · (2014) 03 SHI CK 0106
Himachal Pradesh Land Revenue Act, 1954 — Section 135
High Courts13 Mar 2014
Attar Singh Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2014) 03 SHI CK 0104
Criminal Procedure Code, 1973 (CrPC) — Section 154, 173, 313Motor Vehicles Act, 1988 — Section 177, 184, 185, 187Penal Code, 1860 (IPC) — Section 201, 279, 307, 333
High Courts13 Mar 2014
Amarjit Singh Vs Tara Chand and Others
High Court Of Himachal Pradesh · (2014) 03 SHI CK 0103
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 7
High Courts13 Mar 2014Dismissed
State of Himachal Pradesh Vs Jagjit Singh Parihar and Others
High Court Of Himachal Pradesh · (2014) CriLJ 2799 : (2014) 1 ShimLC 448
Constitution of India, 1950 - Article 136Criminal Procedure Code, 1973 (CrPC) - Section 173 313Evidence Act, 1872 - Section 134
High Courts13 Mar 2014Allowed
Khub Ram and Another Vs Smt. Chepri and Others
High Court Of Himachal Pradesh · (2014) 03 SHI CK 0024
Civil Procedure Code, 1908 (CPC) - Section 151Limitation Act, 1963 - Section 5
High Courts13 Mar 2014Dismissed
Basakhi Ram Vs Kalu and Others
High Court Of Himachal Pradesh · (2014) 03 SHI CK 0023
Evidence Act, 1872 - Section 90
High Courts12 Mar 2014
Suresh Kumar Vs Reena Kumari
High Court Of Himachal Pradesh · (2014) 03 SHI CK 0073
Bombay Hindu Divorce Act, 1947 — Section 10(1), 3(1)Hindu Marriage Act, 1955 — Section 10, 10(1)(a), 13, 13(1)(i-a)
High Courts12 Mar 2014
Kushal Singh Rana Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2014) CriLJ 3907 : (2015) 1 Crimes 726
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Prevention of Corruption Act, 1988 — Section 13(2), 7
High Courts11 Mar 2014
Vidhya Devi and Others Vs Kashmir Singh and Others
High Court Of Himachal Pradesh · (2014) 03 SHI CK 0101
High Courts11 Mar 2014
Balak Ram Thakur Vs Devinder Singh Chandel
High Court Of Himachal Pradesh · (2014) 03 SHI CK 0076
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 3, Order 26 Rule 9
High Courts11 Mar 2014
Kishori Lal and Others Vs Ashok Kumar and Others
High Court Of Himachal Pradesh · (2014) 03 SHI CK 0074
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 100Transfer of Property Act, 1882 — Section 106, 107, 123, 54, 59
High Courts11 Mar 2014Dismissed
Smt. Nikko Devi and Another Vs Ravi Dutt
High Court Of Himachal Pradesh · (2014) 03 SHI CK 0050
Contract Act, 1872 - Section 17 18Evidence Act, 1872 - Section 114 114(g)
High Courts11 Mar 2014
Jagtar Singh Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2014) LabIC 3129
High Courts10 Mar 2014
State of Himachal Pradesh Vs Jugal Kishore
High Court Of Himachal Pradesh · (2014) 03 SHI CK 0098
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Motor Vehicles Act, 1988 — Section 181, 185, 192Penal Code, 1860 (IPC) — Section 279, 304-A, 337
High Courts10 Mar 2014
State of H.P. Vs Padam Dev
High Court Of Himachal Pradesh · (2014) 03 SHI CK 0097
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Prevention of Corruption Act, 1988 — Section 13(1)(d), 13(2)