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High Court Of Himachal Pradesh judgments, 2014

1,613 judgments · page 77 of 81

High Courts10 Mar 2014

S.P. Singla Construction Pvt. Limited Vs State of Himachal Pradesh and Others

High Court Of Himachal Pradesh · (2014) 03 SHI CK 0080

Arbitration and Conciliation Act, 1996 — Section 11, 11(4), 11(6), 12, 12, 12Civil Procedure Code, 1908 (CPC) — Section 151

High Courts10 Mar 2014

Jaswinder Kumar and Others Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2014) 03 SHI CK 0079

Evidence Act, 1872 — Section 113-APenal Code, 1860 (IPC) — Section 107, 306, 34

High Courts10 Mar 2014

State of Himachal Pradesh Vs Kamla Devi and Others

High Court Of Himachal Pradesh · (2014) 03 SHI CK 0075

High Courts10 Mar 2014Disposed Off

K.K. Chhibber Vs Devinder Sharma

High Court Of Himachal Pradesh · AIR 2014 HP 46

Arbitration and Conciliation Act, 1996 — Section 11, 11(6)

High Courts07 Mar 2014

Chet Ram Vs Ishwari Dass Sharma and Others

High Court Of Himachal Pradesh · (2014) 03 SHI CK 0102

Criminal Procedure Code, 1973 (CrPC) — Section 100

High Courts07 Mar 2014Dismissed

Oriental Insurance Company Vs Smt. Shakuntla Devi and Others

High Court Of Himachal Pradesh · (2014) ACJ 2092 : (2015) 2 AnWR 36

Motor Vehicles Act, 1988 - Section 14 149 149(2) 149(2)(a)(ii) 170

High Courts07 Mar 2014Disposed Off

Sada Ram Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2014) 03 SHI CK 0046

Criminal Procedure Code, 1973 (CrPC) - Section 437 437(1) 438 439(1)Penal Code, 1860 (IPC) - Section 149 34 420

High Courts07 Mar 2014

Shankar and others Vs Maghu

High Court Of Himachal Pradesh · (2014) 03 SHI CK 0045

Civil Procedure Code, 1908 (CPC) - Section 100

High Courts07 Mar 2014Dismissed

Shri Lekh Ram and others Vs Shri Roop Ram and others

High Court Of Himachal Pradesh · (2014) 03 SHI CK 0041

Civil Procedure Code, 1908 (CPC) - Order 2 Rule 2, Order 23 Rule 1Evidence Act, 1872 - Section 108Hindu Succession Act, 1956 - Section 8

High Courts07 Mar 2014Disposed Off

Ravinder Singh Vs Maltu Devi

High Court Of Himachal Pradesh · (2014) 1 ShimLC 473

Criminal Procedure Code, 1973 (CrPC) — Section 313, 397, 401, 482Negotiable Instruments Act, 1881 (NI) — Section 138

High Courts06 Mar 2014

Sushil Thakur and Others Vs State of Himachal Pradesh and Others

High Court Of Himachal Pradesh · (2014) 03 SHI CK 0078

Constitution of India, 1950 — Article 142, 226Criminal Procedure Code, 1973 (CrPC) — Section 173, 313, 320, 482Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 320

High Courts06 Mar 2014

Babu Ram Vs Rasilo and Others

High Court Of Himachal Pradesh · (2014) 03 SHI CK 0077

Government Grants Act, 1895 — Section 3

High Courts06 Mar 2014Allowed

Dharub Pal and others Vs Himachal Pradesh State Electricity Board and Others

High Court Of Himachal Pradesh · (2014) 03 SHI CK 0049

Constitution of India, 1950 - Article 12 14 16Criminal Procedure Code, 1973 (CrPC) - Section 195Electricity (Supply) Act, 1948 - Section 12A(4)(b) 79(e)

High Courts05 Mar 2014

Anil Verma and Others Vs State of H.P. and Others

High Court Of Himachal Pradesh · (2014) 03 SHI CK 0109

Constitution of India, 1950 — Article 14, 16, 21, 226, 309Himachal Pradesh Police Act, 2007 — Section 17

High Courts05 Mar 2014

Pankaj Sharma Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2014) 03 SHI CK 0099

Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 154, 437(1)(ii), 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20, 37, 50, 55, 57

High Courts03 Mar 2014

Vijay Pal and Others Vs Biasan Devi and Others

High Court Of Himachal Pradesh · (2014) 03 SHI CK 0108

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 11, 47

High Courts03 Mar 2014

H.P. State Electricity Board Vs Shivalik Castings Private Ltd. and Others

High Court Of Himachal Pradesh · (2014) 03 SHI CK 0068

Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, 151

High Courts01 Mar 2014Dismissed

State of Himachal Pradesh Vs Balbir Singh

High Court Of Himachal Pradesh · (2014) 1 ShimLC 486

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 147, 149, 323, 427, 447

High Courts01 Mar 2014Dismissed

State Bank of India Vs The Central Information Commission and Another

High Court Of Himachal Pradesh · AIR 2014 HP 1 : (2014) 308 ELT 49

Constitution of India, 1950 - Article 14 19(1)(a) 22Right to Information Act, 2005 - Section 11 2(f) 2(j) 24 6

High Courts28 Feb 2014

Jeewan Kumar Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2014) 02 SHI CK 0017

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 147, 149, 224, 302, 452