High Courts21 Mar 2014
Hari Dass Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2014) 03 SHI CK 0093
Constitution of India, 1950 — Article 12
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2014
1,613 judgments · page 75 of 81
High Courts21 Mar 2014Dismissed
Neelam Sood Vs Bhanuwati
High Court Of Himachal Pradesh · (2014) 2 ShimLC 638
High Courts21 Mar 2014Disposed Off
Anil Kumar Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2014) 2 ShimLC 611
Penal Code, 1860 (IPC) — Section 342, 363, 376, 506, 511Protection of Children from Sexual Offences Act, 2012 — Section 18
High Courts21 Mar 2014Allowed
Rose Bobi Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2014) 2 ShimLC 569
Civil Procedure Code, 1908 (CPC) — Section 80Forest Act, 1927 — Section 33, 41, 42Penal Code, 1860 (IPC) — Section 379, 447
High Courts21 Mar 2014Allowed
Shri S.M. Katwal Vs Shri Virbhadra Singh and Another
High Court Of Himachal Pradesh · (2014) CriLJ 3036 : (2014) 2 ShimLC 730
Constitution of India, 1950 - Article 19(1)(a) 21Criminal Procedure Code, 1973 (CrPC) - Section 197 197(1) 199 199(1) 202Evidence Act, 1872 - Section 4 81
High Courts21 Mar 2014Dismissed
Ratti Ram Vs Chet Singh and Others
High Court Of Himachal Pradesh · (2014) 2 ShimLC 577
Limitation Act, 1963 - Section 5
High Courts21 Mar 2014
State of H.P. Vs Ram Nath
High Court Of Himachal Pradesh · (2014) 2 ShimLC 760
High Courts21 Mar 2014Disposed Off
Parveen and Another Vs Chetan Sood and Others
High Court Of Himachal Pradesh · (2014) 4 ACC 816 : (2014) ACJ 2251 : (2015) 1 AnWR 772
Penal Code, 1860 (IPC) - Section 279 337
High Courts21 Mar 2014Disposed Off
National Insurance Company Ltd. Vs Smt. Meena Kumari and Others Raksha Devi Vs National Insurance Company Ltd. and Others
High Court Of Himachal Pradesh · (2014) 4 ACC 924 : (2014) ACJ 2230 : (2014) 2 AnWR 914
Penal Code, 1860 (IPC) - Section 279 304A 337
High Courts21 Mar 2014Allowed
Smt. Chandra Wati Vs Tek Chand and Others
High Court Of Himachal Pradesh · (2014) 4 ACC 654 : (2014) ACJ 1953 : (2015) 1 AnWR 581
Penal Code, 1860 (IPC) - Section 279 337 338
High Courts21 Mar 2014Disposed Off
Lakhjeet Singh Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2014) 03 SHI CK 0003
Criminal Procedure Code, 1973 (CrPC) - Section 438Penal Code, 1860 (IPC) - Section 403 411Prevention of Corruption Act, 1988 - Section 13(2)
High Courts20 Mar 2014
Sushil Kumar and Others Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2014) 03 SHI CK 0107
Constitution of India, 1950 — Article 14, 16
High Courts20 Mar 2014
Baso and Others Vs Lakshmi Devi and Others
High Court Of Himachal Pradesh · (2014) 03 SHI CK 0100
Civil Procedure Code, 1908 (CPC) — Section 80Punjab Land Revenue Act, 1887 — Section 150Punjab Reorganisation Act, 1966 — Section 5
High Courts20 Mar 2014Disposed Off
Sagar Chand Nayyar Vs Manuj Nayyar
High Court Of Himachal Pradesh · (2014) 2 ShimLC 609
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts20 Mar 2014Dismissed
National Insurance Company Ltd. Vs Amar Nath and Others
High Court Of Himachal Pradesh · (2014) 2 ShimLC 645
High Courts19 Mar 2014
Dilesh Kumar Vs Central Bureau of Investigation and Others
High Court Of Himachal Pradesh · (2014) 03 SHI CK 0070
Criminal Procedure Code, 1973 (CrPC) — Section 164, 306, 306 (4), 307, 308Penal Code, 1860 (IPC) — Section 120-B, 420, 467, 468, 471
High Courts19 Mar 2014Dismissed
Smt. Radha Devi Vs Smt. Nirmal Kochar and Others
High Court Of Himachal Pradesh · (2014) 1 ShimLC 478
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2Constitution of India, 1950 - Article 227
High Courts18 Mar 2014
Ramesh Chand Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2014) 03 SHI CK 0072
Criminal Procedure Code, 1973 (CrPC) — Section 154, 313Penal Code, 1860 (IPC) — Section 304(ii), 323
High Courts18 Mar 2014
Sheela Devi Vs Shivander Pal Singh and Others
High Court Of Himachal Pradesh · (2014) 03 SHI CK 0071
Constitution of India, 1950 — Article 14, 29(1)Criminal Procedure Code, 1973 (CrPC) — Section 125Penal Code, 1860 (IPC) — Section 498-A
High Courts18 Mar 2014
Roshan Lal and Others Vs Ratto
High Court Of Himachal Pradesh · (2014) 03 SHI CK 0069