COURT ARCHIVE

High Court Of Himachal Pradesh judgments, 2014

1,613 judgments · page 74 of 81

High Courts26 Mar 2014Allowed

Shashi Khanna Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2014) 2 ShimLC 784

Criminal Procedure Code, 1973 (CrPC) — Section 439Forest Act, 1927 — Section 41, 42Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 29

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High Courts26 Mar 2014Dismissed

Jagdish Chand Vs Ambika Devi

High Court Of Himachal Pradesh · (2014) 2 ShimLC 774

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, Order 41 Rule 27(1)(b), 80

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High Courts26 Mar 2014Allowed

M/s. Pro-Bono Publico Health Care Ltd. and Another Vs M/s. Reliance Bulk Drugs and Formulations Ltd. and Another

High Court Of Himachal Pradesh · (2014) 03 SHI CK 0020

Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 3, Order 5 Rule 12, Order 5 Rule 15Limitation Act, 1963 - Section 5

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High Courts26 Mar 2014Allowed

Union of India Vs Sh. Parmod Sood

High Court Of Himachal Pradesh · (2014) 2 ShimLC 820

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High Courts26 Mar 2014Disposed Off

Ramesh Chand Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2014) 2 ShimLC 811

Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 379, 411

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High Courts26 Mar 2014Dismissed

Sanjeev Kumar Sharma Vs Lachhu Ram

High Court Of Himachal Pradesh · (2014) 2 ShimLC 753

Himachal Pradesh Land Revenue Act, 1954 — Section 2, 45Punjab Tenancy Act, 1887 — Section 4

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High Courts25 Mar 2014

Beero Devi Vs Bihari Lal and Others

High Court Of Himachal Pradesh · (2014) 03 SHI CK 0085

Civil Procedure Code, 1908 (CPC) — Order 16 Rule 1, Order 16 Rule 1(2)

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High Courts25 Mar 2014

Het Ram Vs State of H.P. and Others

High Court Of Himachal Pradesh · (2014) 03 SHI CK 0083

Constitution of India, 1950 — Article 226

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High Courts25 Mar 2014Dismissed

Susham Lata Vs Jugal Kishore

High Court Of Himachal Pradesh · (2014) 2 ShimLC 607

Penal Code, 1860 (IPC) — Section 288, 417

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High Courts25 Mar 2014Dismissed

Smt. Sarla Devi Vs Ram Pal and Others

High Court Of Himachal Pradesh · (2014) 03 SHI CK 0040

Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 323 34 354 451 506

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High Courts24 Mar 2014

Brij Mohan Sood Vs Parshotam Singh and Others

High Court Of Himachal Pradesh · (2014) 03 SHI CK 0096

Civil Procedure Code, 1908 (CPC) — Order 26 Rule 9

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High Courts24 Mar 2014

Jagat Ram Chauhan Vs Avinash Partap and Others

High Court Of Himachal Pradesh · (2014) 03 SHI CK 0092

Himachal Pradesh Urban Rent Control Act, 1987 — Section 11(1)(c), 13(3)(a)(ii), 13(3)(a)(iii), 14, 14(3)(a)(i)

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High Courts24 Mar 2014

Mohinder Singh and Others Vs Shyam Singh and Others

High Court Of Himachal Pradesh · (2014) 03 SHI CK 0091

Limitation Act, 1963 — Section 5

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High Courts24 Mar 2014

B.K. Sharma Vs State of H.P. and Others

High Court Of Himachal Pradesh · (2014) 03 SHI CK 0087

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High Courts24 Mar 2014

Varinder Kumar and Others Vs Ramesh Aggarwal and Others

High Court Of Himachal Pradesh · (2014) 03 SHI CK 0084

Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4, Order 22 Rule 9, Order 39 Rule 1, Order 39 Rule 2, Order 47 Rule 1

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High Courts24 Mar 2014

Parveen Kumar Vs Sarojni Devi and Others

High Court Of Himachal Pradesh · (2014) 03 SHI CK 0081

Contract Act, 1872 — Section 16Evidence Act, 1872 — Section 3, 91, 92Transfer of Property Act, 1882 — Section 122, 123, 126, 42, 68

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High Courts24 Mar 2014Dismissed

Chamaru Ram Vs Pushpa Devi

High Court Of Himachal Pradesh · (2014) 2 ShimLC 636

Protection of Women From Domestic Violence Act, 2005 — Section 12, 18, 20, 23

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High Courts24 Mar 2014Dismissed

State of Himachal Pradesh Vs Sant Ram

High Court Of Himachal Pradesh · (2014) 2 ShimLC 633

Criminal Procedure Code, 1973 (CrPC) — Section 154, 313Motor Vehicles Act, 1988 — Section 181Penal Code, 1860 (IPC) — Section 279, 337, 338

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High Courts24 Mar 2014Dismissed

Madan Lal Gupta Vs Avinash Partap

High Court Of Himachal Pradesh · (2014) 2 RCR(Rent) 26 : (2014) 2 ShimLC 593

Himachal Pradesh Urban Rent Control Act, 1987 — Section 11(1)(c), 13(3)(a)(ii), 13(3)(a)(iii), 14, 14(3)(a)(i)

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High Courts24 Mar 2014

Bitu Ram Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2014) CriLJ 4125 : (2015) 1 Crimes 653

Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 313Evidence Act, 1872 — Section 113A, 113B, 114APenal Code, 1860 (IPC) — Section 302, 375, 376, 506, 90

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