High Courts04 Apr 2014
National Insurance Company Vs Gopal Sahi
High Court Of Himachal Pradesh · (2014) 4 ACC 616
Motor Vehicles Act, 1988 — Section 149, 149(2), 149(2)(a)(ii), 173, 2(21)
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2014
1,613 judgments · page 72 of 81
High Courts04 Apr 2014Dismissed
Oriental Insurance Company Vs Shashibala
High Court Of Himachal Pradesh · (2015) 1 ACC 447 : (2014) 2 ShimLC 769
Motor Vehicles Act, 1988 — Section 158, 158(6), 163A, 166
High Courts03 Apr 2014Dismissed
Kanwar Singh Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2014) CriLJ 2924
Criminal Procedure Code, 1973 (CrPC) — Section 167(5), 173, 200, 202, 203Penal Code, 1860 (IPC) — Section 379, 414, 427, 441, 447
High Courts02 Apr 2014Dismissed
Shailendra H. Jani Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2014) 04 SHI CK 0102
Constitution of India, 1950 - Article 226, 227 — Criminal Procedure Code, 1973 (CrPC) - Section 155(2), 156(1), 156(3), 161, 173(2) — Penal Code, 1860 (IPC) - Section 120B, 120-B, 34, 418, 420 — Prevention of Corruption Act, 1988 - Section 5(1)(d), 5(2)
High Courts02 Apr 2014Dismissed
Kashetar Pal Singh Vs Harpal Singh
High Court Of Himachal Pradesh · (2014) 04 SHI CK 0098
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17 — Constitution of India, 1950 - Article 131, 14 — Madhya Pradesh Re-organisation Act, 2000 - Section 58(3), 58(4)
High Courts02 Apr 2014Dismissed
Malti Negi Vs Rakesh Sehgal and Others
High Court Of Himachal Pradesh · (2014) 04 SHI CK 0080
Constitution of India, 1950 - Article 136 — Himachal Pradesh Urban Rent Control Act, 1987 - Section 10, 10(2)(v), 13(1)(c), 14, 19
High Courts02 Apr 2014Dismissed
Balbir Singh and Others Vs Gurdev Singh and Others
High Court Of Himachal Pradesh · (2014) 04 SHI CK 0079
Evidence Act, 1872 - Section 114
High Courts02 Apr 2014Dismissed
State of Himachal Pradesh Vs Subhash Chand
High Court Of Himachal Pradesh · (2014) 04 SHI CK 0072
Criminal Procedure Code, 1973 (CrPC) - Section 313, 378 — Penal Code, 1860 (IPC) - Section 323, 354, 506
High Courts01 Apr 2014Dismissed
State of Himachal Pradesh Vs Satpal Notiyal and Others
High Court Of Himachal Pradesh · (2014) 04 SHI CK 0101
Criminal Procedure Code, 1973 (CrPC) - Section 313 — Penal Code, 1860 (IPC) - Section 34, 451, 506 — Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Section 3(1)(x)
High Courts01 Apr 2014Allowed
Diwan Chand Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2014) 04 SHI CK 0097
Forest Act, 1927 - Section 41, 42 — Motor Vehicles Act, 1988 - Section 11, 27, 41, 45 — Penal Code, 1860 (IPC) - Section 34, 379
High Courts01 Apr 2014Allowed
Asha Rani Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2014) 2 ShimLC 802
Criminal Procedure Code, 1973 (CrPC) — Section 306, 307, 321, 397, 401
High Courts31 Mar 2014Dismissed
State of Himachal Pradesh Vs Som Nath
High Court Of Himachal Pradesh · (2014) 2 ShimLC 693
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378Forest Act, 1927 — Section 41, 41, 42, 42Motor Vehicles Act, 1988 — Section 181
High Courts31 Mar 2014Disposed Off
Sudhir Sood Vs Ericsson India Pvt. Ltd.
High Court Of Himachal Pradesh · (2014) 2 ShimLC 647
Arbitration and Conciliation Act, 1996 — Section 11
High Courts31 Mar 2014Dismissed
Union of India Vs Gorkhia
High Court Of Himachal Pradesh · (2014) 2 ShimLC 815
Civil Procedure Code, 1908 (CPC) — Section 100Land Acquisition Act, 1894 — Section 17(1)
High Courts31 Mar 2014Allowed
Vidya Devi Vs Devi Singh
High Court Of Himachal Pradesh · (2014) 2 ShimLC 813
High Courts29 Mar 2014
Bharat Sanchar Nigam Ltd. Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2014) 03 SHI CK 0089
High Courts29 Mar 2014Disposed Off
R.K. Khanoria Vs Central Bureau of Investigation
High Court Of Himachal Pradesh · (2014) 2 ShimLC 604
Penal Code, 1860 (IPC) — Section 120B, 220, 409, 420, 467Prevention of Corruption Act, 1988 — Section 13(1) (d), 13(1)(d), 13(2)
High Courts29 Mar 2014Dismissed
Murat Ram Vs Bhadar Singh
High Court Of Himachal Pradesh · AIR 2014 HP 36 : (2014) 2 ShimLC 944
Contract Act, 1872 — Section 16, 17Evidence Act, 1872 — Section 115Registration Act, 1908 — Section 60, 60(2), 62
High Courts29 Mar 2014Dismissed
Gian Chand Vs Shiv Dei
High Court Of Himachal Pradesh · AIR 2014 HP 54 : (2014) 2 ShimLC 667
Evidence Act, 1872 — Section 63, 67, 68Succession Act, 1925 — Section 63, 63(1)(c), 63(c)Transfer of Property Act, 1882 — Section 3
High Courts29 Mar 2014
Rajesh Verma Vs Harbhajan Singh
High Court Of Himachal Pradesh · (2014) 2 ShimLC 712
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 15Contract Act, 1872 — Section 55