High Courts22 Apr 2014Dismissed
Tikkam Ram Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2014) CriLJ 2758
Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2014
1,613 judgments · page 70 of 81
High Courts21 Apr 2014
Trust Prabhdyal Shah Moti Ram Shah Vs Roshan Lal and Others
High Court Of Himachal Pradesh · (2014) 04 SHI CK 0090
Himachal Pradesh Land Revenue Act, 1954 — Section 14
High Courts21 Apr 2014
Adarsh Food Products (Pvt.) Ltd. Vs The Managing Director, H.P. State Civil Supplies Corporation Ltd. and Others
High Court Of Himachal Pradesh · (2014) 04 SHI CK 0088
Arbitration and Conciliation Act, 1996 — Section 11, 11(6), 11(6)(a), 11(6)(c), 11(8)
High Courts21 Apr 2014
Amar Nath Dubey Vs State of H.P.
High Court Of Himachal Pradesh · (2014) 04 SHI CK 0061
Criminal Procedure Code, 1973 (CrPC) — Section 313Prevention of Corruption Act, 1988 — Section 13(2), 7
High Courts17 Apr 2014
Om Dutt Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2014) 04 SHI CK 0062
Constitution of India, 1950 — Article 226, 227, 323-A
High Courts17 Apr 2014
V.K. Mangla and Others Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2014) 04 SHI CK 0052
High Courts16 Apr 2014
Oriental Insurance Company Ltd. Vs Pooja and Others
High Court Of Himachal Pradesh · (2014) 04 SHI CK 0066
Civil Procedure Code, 1908 (CPC) — Section 47Limitation Act, 1963 — Section 5
High Courts16 Apr 2014
Kalu Ram and Others Vs Pritam Chand
High Court Of Himachal Pradesh · (2014) 04 SHI CK 0065
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 39 Rule 1, Order 39 Rule 2, 151
High Courts16 Apr 2014
State of Himachal Pradesh Vs Milkhi Ram and Others
High Court Of Himachal Pradesh · (2014) 04 SHI CK 0064
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 34, 498-A
High Courts16 Apr 2014
Rajesh Sharma Vs Rakesh Prabhakar
High Court Of Himachal Pradesh · (2014) 04 SHI CK 0053
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 15Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, 151Contract Act, 1872 — Section 13(1)(e), 23
High Courts11 Apr 2014
Girish Thakur Vs Abdul Gani
High Court Of Himachal Pradesh · (2014) 04 SHI CK 0086
Criminal Procedure Code, 1973 (CrPC) — Section 313Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts11 Apr 2014Disposed Off
P.C. Sethi (Parkash Chand Sethi) Vs Parshotam Lal
High Court Of Himachal Pradesh · (2014) 2 ShimLC 664
Criminal Procedure Code, 1973 (CrPC) — Section 313Negotiable Instruments Act, 1881 (NI) — Section 138, 138, 139, 140, 141
High Courts11 Apr 2014Disposed Off
National Insurance Company Limited Vs Nirmala Devi
High Court Of Himachal Pradesh · (2014) 3 ACC 509 : (2014) 2 ShimLC 626
Motor Vehicles Act, 1988 — Section 10, 149, 149(2), 149(2)(a)(ii), 168
High Courts11 Apr 2014Allowed
State of Himachal Pradesh Vs Kalpana Chauhan
High Court Of Himachal Pradesh · (2014) 2 ShimLC 896
Civil Procedure Code, 1908 (CPC) — Section 80Medical Termination of Pregnancy Act, 1971 — Section 3
High Courts11 Apr 2014Dismissed
Desh Raj Vs Sarindro Devi
High Court Of Himachal Pradesh · (2014) 2 ShimLC 909
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27
High Courts11 Apr 2014
Bagga Vs Karmi Devi
High Court Of Himachal Pradesh · (2014) CriLJ 4141 : (2014) 2 ShimLC 875
Constitution of India, 1950 — Article 142Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Adoptions and Maintenance Act, 1956 — Section 18
High Courts11 Apr 2014Dismissed
Sarindro Devi Vs Desh Raj
High Court Of Himachal Pradesh · (2014) 2 ShimLC 869
Civil Procedure Code, 1908 (CPC) — Section 100, 151Evidence Act, 1872 — Section 101, 67, 73
High Courts10 Apr 2014
Amar Singh and Others Vs Kishan Lal and Others
High Court Of Himachal Pradesh · (2014) 04 SHI CK 0087
High Courts10 Apr 2014Dismissed
Yog Raj and Others Vs Himanshu Sharma
High Court Of Himachal Pradesh · (2014) 04 SHI CK 0075
Registration Act, 1908 - Section 17 — Stamp Act, 1899 - Section 35
High Courts10 Apr 2014Dismissed
Himachal Road Transport Corporation Vs Deepa Chauhan and Others
High Court Of Himachal Pradesh · (2014) 04 SHI CK 0074
Motor Vehicles Act, 1988 - Section 173