High Courts29 Apr 2014
Devi Singh Vs The Executive Engineer, H.P.P.W.D.
High Court Of Himachal Pradesh · (2014) 04 SHI CK 0082
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 25-G
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2014
1,613 judgments · page 68 of 81
High Courts29 Apr 2014
M/s. Subhash and Company Vs The Associated Cement Companies Ltd. and Others
High Court Of Himachal Pradesh · (2014) 04 SHI CK 0030
Limitation Act, 1963 — Section 18
High Courts29 Apr 2014Allowed
Sumesh Kapila Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2014) 04 SHI CK 0008
Criminal Procedure Code, 1973 (CrPC) — Section 154, 164, 438Penal Code, 1860 (IPC) — Section 120-B, 376
High Courts28 Apr 2014
Nand Lal and Others Vs Puran Chand and Others
High Court Of Himachal Pradesh · (2014) 04 SHI CK 0081
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 1, Order 8 Rule 6, Order 8 Rule 9, 148, 151Constitution of India, 1950 — Article 227
High Courts28 Apr 2014
Bhagat Ram Vs Shyam Chand and Others
High Court Of Himachal Pradesh · (2014) 04 SHI CK 0068
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 17, Order 18 Rule 17A, Order 41 Rule 27, Order 7 Rule 14(3), 100Criminal Procedure Code, 1973 (CrPC) — Section 125Evidence Act, 1872 — Section 45, 73
High Courts28 Apr 2014
Ajay Sharma Vs Dr. Y.S. Parmar University of Horticulture & Forestry and Others
High Court Of Himachal Pradesh · (2014) 04 SHI CK 0046
Constitution of India, 1950 — Article 226, 309, 32
High Courts28 Apr 2014Disposed Off
Uma Ram Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2014) 04 SHI CK 0029
High Courts28 Apr 2014Allowed
Bhuteshwar Vs Indru and Others
High Court Of Himachal Pradesh · (2014) 04 SHI CK 0023
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 22 Rule 1, Order 22 Rule 10, Order 22 Rule 4, Order 22 Rule 9Contract Act, 1872 — Section 62Hindu Succession Act, 1956 — Section 3(f), 8
High Courts28 Apr 2014Dismissed
Oriental Insurance Company Ltd. Vs Birma Devi and Others
High Court Of Himachal Pradesh · (2014) 04 SHI CK 0020
Civil Procedure Code, 1908 (CPC) — Section 47Limitation Act, 1963 — Section 5
High Courts28 Apr 2014Dismissed
Mansukh Lal and Others Vs Nirmala Devi and Others
High Court Of Himachal Pradesh · (2014) 04 SHI CK 0003
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 11, 151
High Courts28 Apr 2014Disposed Off
Ajay Singh and Others Vs Subordinate Services Selection Board Kiran Kumari and Another Vs State of H.P. and Another Neel Kamal and Others Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2014) 04 SHI CK 0002
High Courts28 Apr 2014Allowed
Paras Ram and Another Vs Karam Chand and Others
High Court Of Himachal Pradesh · (2014) 04 SHI CK 0001
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, Order 9 Rule 13, 100Contract Act, 1872 — Section 62Evidence Act, 1872 — Section 114(g), 35
High Courts26 Apr 2014
Naresh Panwar and Others Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2014) 04 SHI CK 0051
Constitution of India, 1950 — Article 226, 309, 32
High Courts26 Apr 2014
Sital Ram Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2014) 04 SHI CK 0047
High Courts26 Apr 2014Allowed
Deputy Manager,Bharat Heavy Electrical Ltd. Vs State of H.P.
High Court Of Himachal Pradesh · (2014) 143 FLR 646 : (2014) LabIC 3491 : (2014) LLR 831
Companies Act, 1956 — Section 2(13), 291, 292, 293, 5Criminal Procedure Code, 1973 (CrPC) — Section 200Essential Commodities Act, 1955 — Section 10(1)
High Courts26 Apr 2014Disposed Off
Krishanu Ram Vs Som Dutt and Others
High Court Of Himachal Pradesh · (2014) 04 SHI CK 0019
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts26 Apr 2014Allowed
Dwarku Devi Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2014) 2 ShimLC 882
Criminal Procedure Code, 1973 (CrPC) — Section 161, 437, 437(1), 438, 439Penal Code, 1860 (IPC) — Section 149, 202, 302, 34, 376
High Courts25 Apr 2014
Maya Ram and Others Vs Central Bureau of Investigation
High Court Of Himachal Pradesh · (2014) 04 SHI CK 0078
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 27, 63, 65, 65B, 65-BPenal Code, 1860 (IPC) — Section 120-A, 120B, 120-B, 201, 409
High Courts25 Apr 2014
State of Himachal Pradesh Vs Surinder Kumar Sikand
High Court Of Himachal Pradesh · (2014) 04 SHI CK 0067
Criminal Procedure Code, 1973 (CrPC) — Section 162, 313Evidence Act, 1872 — Section 106Penal Code, 1860 (IPC) — Section 420, 465, 468, 471
High Courts25 Apr 2014
Jaram Singh Vs Narad and Others
High Court Of Himachal Pradesh · (2014) 04 SHI CK 0043
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 151Constitution of India, 1950 — Article 227