High Courts02 May 2014Disposed Off
Pramod Kumar Vs Naresh Kumar and Others
High Court Of Himachal Pradesh · (2014) 05 SHI CK 0022
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, Order 41 Rule 27(b)
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2014
1,613 judgments · page 67 of 81
High Courts02 May 2014Dismissed
Ved Prakash Deceased Through His LRs and Others Vs Satya Bhan and Others
High Court Of Himachal Pradesh · (2014) 05 SHI CK 0021
High Courts02 May 2014Dismissed
Radha Devi Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2014) 05 SHI CK 0018
Constitution of India, 1950 — Article 226
High Courts02 May 2014Allowed
Ved Parkash Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2014) 05 SHI CK 0017
High Courts01 May 2014
State of Himachal Pradesh and Others Vs Nand Lal and Others
High Court Of Himachal Pradesh · (2014) 05 SHI CK 0175
Land Acquisition Act, 1894 — Section 11, 18, 4
High Courts01 May 2014
National Insurance Company Limited Vs Sanjay Kumar Sharma and Others
High Court Of Himachal Pradesh · (2014) 05 SHI CK 0173
High Courts01 May 2014
Om Paul Vs Kanwar Randeep Singh
High Court Of Himachal Pradesh · (2014) 05 SHI CK 0162
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Constitution of India, 1950 — Article 131, 14Madhya Pradesh Reorganisation Act, 2000 — Section 58(3), 58(4)
High Courts01 May 2014
Garg Dal and Basen Mills Vs The Managing Director and Others
High Court Of Himachal Pradesh · (2014) 05 SHI CK 0161
Arbitration and Conciliation Act, 1996 — Section 11, 11(6), 11(6)(a), 11(6)(c), 11(8)
High Courts01 May 2014
State of Himachal Pradesh and Others Vs Joginder Pal Sehgal and Others
High Court Of Himachal Pradesh · (2014) 05 SHI CK 0158
Limitation Act, 1963 — Section 5Specific Relief Act, 1963 — Section 34, 38
High Courts30 Apr 2014
Bakshi and Others Vs Nazar Beg and Others
High Court Of Himachal Pradesh · (2014) 04 SHI CK 0084
Civil Procedure Code, 1908 (CPC) — Section 100Himachal Pradesh Land Revenue Act, 1954 — Section 45
High Courts30 Apr 2014
Thakur Dass and Others Vs Amrit Lal
High Court Of Himachal Pradesh · (2014) 04 SHI CK 0071
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 3ALimitation Act, 1963 — Section 5
High Courts30 Apr 2014
Banku Ram Vs H.P. State Forest Development Corporation Limited and Others
High Court Of Himachal Pradesh · (2014) 04 SHI CK 0070
Constitution of India, 1950 — Article 226
High Courts30 Apr 2014
Collector Land Acquisition Vs Surat Ram and Others
High Court Of Himachal Pradesh · (2014) 04 SHI CK 0069
Land Acquisition Act, 1894 — Section 11, 18, 4, 6, 7
High Courts30 Apr 2014
Kewal Krishan Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2014) 04 SHI CK 0049
Arms Act, 1959 — Section 25, 27, 27, 28, 29Criminal Procedure Code, 1973 (CrPC) — Section 154, 313Penal Code, 1860 (IPC) — Section 302
High Courts30 Apr 2014
Ritu Sethi Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2014) 04 SHI CK 0048
High Courts30 Apr 2014
Mansa Ram Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2014) 04 SHI CK 0045
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302
High Courts30 Apr 2014
Satya Bala and Others Vs Onkar Chand
High Court Of Himachal Pradesh · (2014) 04 SHI CK 0044
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, Order 23 Rule 23, Order 23 Rule 3Easements Act, 1882 — Section 15, 4
High Courts30 Apr 2014Dismissed
Hari Dass Sharma Vs Surinder Kaur
High Court Of Himachal Pradesh · (2014) 2 RCR(Rent) 11
Himachal Pradesh Urban Rent Control Act, 1987 — Section 14
High Courts29 Apr 2014
Jai Prakash Sharma Vs Sushil Kumar Sharma
High Court Of Himachal Pradesh · (2014) 04 SHI CK 0085
High Courts29 Apr 2014
Suresh Bhardwaj Vs Subhadra Devi
High Court Of Himachal Pradesh · (2014) 04 SHI CK 0083
Bombay Hindu Divorce Act, 1947 — Section 3(1)Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Marriage Act, 1955 — Section 10, 10(1), 10(1)(a), 13, 13(1)(i-a)