High Courts09 May 2014Disposed Off
Union of India and Others Vs R.K. Thakur
High Court Of Himachal Pradesh · (2014) 05 SHI CK 0114
Constitution of India, 1950 — Article 226, 227
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2014
1,613 judgments · page 65 of 81
High Courts09 May 2014Dismissed
United India Insurance Company Limited Vs Balwinder and Others
High Court Of Himachal Pradesh · (2015) 2 ACC 404 : (2015) ACJ 670 : (2015) 2 AnWR 204
High Courts09 May 2014Allowed
Mohan Lal and Another Vs Balbir Sanjhta and Others
High Court Of Himachal Pradesh · (2014) 05 SHI CK 0074
Motor Vehicles Act, 1988 — Section 173Penal Code, 1860 (IPC) — Section 279, 304-A, 337
High Courts09 May 2014Dismissed
Shri Ranjeet Khanna Vs Shri Chiragu Deen and Another
High Court Of Himachal Pradesh · (2014) 05 SHI CK 0070
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 10, Order 26 Rule 10(2), Order 26 Rule 9, Order 41 Rule 27, Order 41 Rule 27(1)(b)Easements Act, 1882 — Section 60
High Courts09 May 2014
Karam Chand Vs United India Insurance Company and Others National Insurance Company Ltd. Vs Smt. Sumna Devi and Others
High Court Of Himachal Pradesh · (2015) 4 ACC 729 : (2015) ACJ 2376
Motor Vehicles Act, 1988 — Section 149(2), 2(17)
High Courts09 May 2014Allowed
Rishi Vs Himachal Road Transport Corporation and Others
High Court Of Himachal Pradesh · (2014) 05 SHI CK 0020
High Courts09 May 2014Dismissed
Sanjiv Dayal Mathur Vs Vandana Mathur
High Court Of Himachal Pradesh · (2014) 05 SHI CK 0014
Criminal Procedure Code, 1973 (CrPC) — Section 125Evidence Act, 1872 — Section 106Hindu Marriage Act, 1955 — Section 13, 24, 25, 26
High Courts09 May 2014Disposed Off
Sh. Ghindro Ram Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2014) 05 SHI CK 0010
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 120-B, 420, 467, 468, 471
High Courts08 May 2014
Som Parkash and Others Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2014) 05 SHI CK 0174
High Courts08 May 2014Allowed
Geeta Nand and Others Vs Tulsi Ram and Branch Manager
High Court Of Himachal Pradesh · (2014) 05 SHI CK 0112
Motor Vehicles Act, 1988 — Section 140, 149, 149(2), 149(2)(a)(ii), 163A
High Courts08 May 2014Allowed
Vijay Kumar Sharma Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2014) 05 SHI CK 0111
Constitution of India, 1950 — Article 41
High Courts08 May 2014Dismissed
Executive Engineer, HPPWD and Another Vs Attar Singh
High Court Of Himachal Pradesh · (2014) 05 SHI CK 0110
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 25-F, 25-G, 25-H
High Courts08 May 2014Disposed Off
Dr. Sukesh Kumar Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2014) 05 SHI CK 0109
Criminal Procedure Code, 1973 (CrPC) — Section 173, 482Penal Code, 1860 (IPC) — Section 504, 506
High Courts08 May 2014Allowed
Dr. Rohit Bashist Vs Dr. Y.S. Parmar University of Horticulture and Forestry, Nauni and Others
High Court Of Himachal Pradesh · (2014) 05 SHI CK 0047
High Courts08 May 2014Disposed Off
Rakesh Kumar Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2014) 05 SHI CK 0028
Penal Code, 1860 (IPC) — Section 306, 498-A
High Courts08 May 2014Disposed Off
Santi Vs Sumanu and Others
High Court Of Himachal Pradesh · (2014) 05 SHI CK 0016
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 6 Rule 17
High Courts06 May 2014Dismissed
Gian Chand and Others Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2014) 05 SHI CK 0108
Civil Procedure Code, 1908 (CPC) — Section 100Constitution of India, 1950 — Article 226
High Courts06 May 2014Dismissed
State of Himachal Pradesh Vs Pankaj Kumar and Others
High Court Of Himachal Pradesh · (2014) CriLJ 3916
Criminal Procedure Code, 1973 (CrPC) — Section 154, 313Penal Code, 1860 (IPC) — Section 307, 34
High Courts06 May 2014Dismissed
Om Pal Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2014) CriLJ 4147 : (2015) 2 Crimes 187
Criminal Procedure Code, 1973 (CrPC) — Section 167, 167(2), 293, 439Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 19, 2, 2(iii), 2(xi), 21
High Courts06 May 2014Allowed
Sita Devi Vs Muni Lal and Others
High Court Of Himachal Pradesh · (2014) 05 SHI CK 0061
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 26, Order 6 Rule 17Constitution of India, 1950 — Article 131, 14