High Courts14 May 2014Allowed
Anita Kumari Vs State of Himachal Pradesh and Another
High Court Of Himachal Pradesh · (2014) 05 SHI CK 0067
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2014
1,613 judgments · page 64 of 81
High Courts14 May 2014Dismissed
State of Himachal Pradesh Vs Sh. Surinder Kumar and Others
High Court Of Himachal Pradesh · (2014) 05 SHI CK 0039
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378Penal Code, 1860 (IPC) — Section 201, 302, 34, 364
High Courts13 May 2014Dismissed
Vidaya Devi and Others Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2014) 05 SHI CK 0125
High Courts13 May 2014Dismissed
State of Himachal Pradesh Vs Rajesh Kumar alias Bassu
High Court Of Himachal Pradesh · (2014) 05 SHI CK 0123
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 307
High Courts13 May 2014Dismissed
M/s. E.R. Motors Vs Punjab National Bank and Others
High Court Of Himachal Pradesh · (2014) 05 SHI CK 0120
High Courts13 May 2014Dismissed
Vinod Kumar alias Manoj Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2014) 3 ShimLC 1759
Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 18, 19, 20, 20
High Courts13 May 2014Disposed Off
Sarvo Devi and Others Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2014) 05 SHI CK 0057
High Courts13 May 2014Dismissed
Inder Kumar Vs State of H.P.
High Court Of Himachal Pradesh · (2015) 1 ShimLC 84
Criminal Procedure Code, 1973 (CrPC) — Section 313
High Courts13 May 2014Dismissed
Sarvjeet Singh (deceased) through LRs. Vs Punjab and Sind Bank
High Court Of Himachal Pradesh · (2014) 05 SHI CK 0051
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts13 May 2014Dismissed
Anuradha Pandit Vs CSK H.P. K.V.V. Palampur and Another
High Court Of Himachal Pradesh · (2014) 05 SHI CK 0048
High Courts12 May 2014Disposed Off
Mangat Ram Vs State of H.P.
High Court Of Himachal Pradesh · (2014) 05 SHI CK 0124
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 2, 21, 22, 37Penal Code, 1860 (IPC) — Section 306
High Courts12 May 2014Disposed Off
Tek Chand Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2014) 05 SHI CK 0117
Penal Code, 1860 (IPC) — Section 307, 325, 34, 392
High Courts12 May 2014Allowed
Kuldeep Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2014) 05 SHI CK 0116
Criminal Procedure Code, 1973 (CrPC) — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 22, 61
High Courts12 May 2014Dismissed
Kishori Lal Vs Mahima Devi
High Court Of Himachal Pradesh · (2014) 05 SHI CK 0065
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts12 May 2014Partly Allowed
Shakina Begum and Others Vs Virender Kumar Walia and Others
High Court Of Himachal Pradesh · (2014) 05 SHI CK 0045
High Courts12 May 2014Dismissed
Karam Chand and Another Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2014) 05 SHI CK 0027
Land Acquisition Act, 1894 — Section 11, 18, 28A, 54
High Courts12 May 2014Dismissed
Hakam Chand and Others Vs M/s. Torrent Pharmaceuticals Limited
High Court Of Himachal Pradesh · (2014) 05 SHI CK 0002
High Courts09 May 2014Dismissed
National Insurance Company Limited Vs Smt. Sarla Devi and Others
High Court Of Himachal Pradesh · (2014) 05 SHI CK 0122
Motor Vehicles Act, 1988 — Section 167Penal Code, 1860 (IPC) — Section 279, 304-A, 337
High Courts09 May 2014Dismissed
National Insurance Company Ltd. Vs Mahmooda Akhtar and Others
High Court Of Himachal Pradesh · (2014) 05 SHI CK 0118
High Courts09 May 2014Disposed Off
Union of India and Others Vs Sangat Ram
High Court Of Himachal Pradesh · (2014) 05 SHI CK 0115
Constitution of India, 1950 — Article 226, 227